High Courts08 Feb 1980
Union of India Vs Bank of India and Others Bank of India Vs H.J. Matha Gowder
Madras High Court · (1981) 130 ITR 486 : (1981) 94 LW 451
Income Tax Act, 1961 — Section 230A, 281
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,542 of 5,229
High Courts08 Feb 1980
In Re: Coimbatore Cotton Mills Ltd. and Lakshmi Mills Co. Ltd.
Madras High Court · (1980) 02 MAD CK 0014
Companies Act, 1956 — Section 20, 391, 391(2), 394Income Tax Act, 1961 — Section 72AMonopolies and Restrictive Trade Practices Act, 1969 — Section 2, 20, 23, 23(1), 23(2)
High Courts07 Feb 1980
Velu and Another Vs Nagaraja Nattar and Others
Madras High Court · AIR 1980 Mad 203 : (1980) 93 LW 415 : (1980) 2 MLJ 228
High Courts06 Feb 1980
Kasi Ammal Vs Vellai Gounder and Another
Madras High Court · (1980) 2 MLJ 232
Transfer of Property Act, 1882 — Section 122, 123
High Courts05 Feb 1980
M. Arasan Chettiar and Others Vs S.P. Narasimhalu Naidu's Estate Trust, Coimbatore and Others
Madras High Court · AIR 1980 Mad 305 : (1980) ILR (Mad) 13 : (1980) 93 LW 392 : (1980) 2 MLJ 303
Madras City Tenants Protection Act, 1922 — Section 3, 9, 9(1)
High Courts05 Feb 1980
Sri Hari Babu Naidu Vs S. Alamelu Ammal
Madras High Court · (1980) 93 LW 217 : (1980) 2 MLJ 115
High Courts05 Feb 1980
S.K. Yesudasan Vs A. Grant
Madras High Court · (1980) 02 MAD CK 0033
Civil Procedure Code, 1908 (CPC) — Section 2(2)
High Courts05 Feb 1980
M. Rathinavelu Vs R.C. Khanna, Branch Manager, Films Division and Another
Madras High Court · (1980) 93 LW 619 : (1980) 1 MLJ 476
High Courts04 Feb 1980
P.B. Srinivasan and another Vs T.P.S. Varadhan
Madras High Court · (1980) 02 MAD CK 0002
Civil Procedure Code, 1908 (CPC) — Section 9Succession Act, 1925 — Section 192, 194, 301
High Courts01 Feb 1980Dismissed
State Bank of India, Madras Main Branch Vs The Madras Fisheries Co-operative Boat Operating Society and Others
Madras High Court · (1981) ILR (Mad) 182
Companies Act, 1956 — Section 48
High Courts01 Feb 1980Dismissed
Stat Bank of India Vs The Madras Fisheries Company Op. Boat Operating Society No. VI etc. and Others
Madras High Court · (1981) ILR (Mad) 42
High Courts30 Jan 1980
A. Krishnaswami Vs S. Rasheeda
Madras High Court · (1981) ILR (Mad) 71 : (1980) 93 LW 378 : (1980) 2 MLJ 463
High Courts30 Jan 1980Allowed
M. Anbalagan Vs State of Deputy Inspector of Police Central Crime Branch, Madras City
Madras High Court · (1981) LW(Cri) 28
Penal Code, 1860 (IPC) — Section 171A, 171C, 171F, 419Telegraph Act, 1885 — Section 29
High Courts29 Jan 1980
Govindaraja Odayar Vs Admimoola Odayar
Madras High Court · (1980) ILR (Mad) 331 : (1980) 93 LW 514 : (1980) 2 MLJ 504
High Courts24 Jan 1980
The State of Tamil Nadu Vs Binny Limited
Madras High Court · (1982) 49 STC 125
High Courts24 Jan 1980
Alamelu Ammal and Another Vs State of Madras and Another
Madras High Court · AIR 1981 Mad 192 : (1981) 94 LW 129
Land Acquisition Act, 1894 — Section 18, 30, 31
High Courts24 Jan 1980
The State of Tamil Nadu Vs Ultramarine and Pigments Ltd.
Madras High Court · (1980) 46 STC 220
Central Sales Tax Act, 1956 — Section 2
High Courts24 Jan 1980
K. Kalyanaraman Vs The Inspecting Assistant, Commissioner of Income Tax, Range V and Others
Madras High Court · (1980) 1 MLJ 470
Constitution of India, 1950 — Article 226
High Courts24 Jan 1980
Madurambal Ammal and Others Vs T. Narasinga Rajan
Madras High Court · (1980) 93 LW 551 : (1980) 2 MLJ 563
High Courts24 Jan 1980
The Deputy Commissioner (CT), Coimbatore Division, Coimbatore-2 Vs Rathna and Company
Madras High Court · (1982) 51 STC 398
Income Tax Act, 1922 — Section 13