High Courts10 Jan 1980
S. Radhakrishna Vs Commissioner of Income Tax, Tamil Nadu
Madras High Court · (1984) 145 ITR 171
Income Tax Act, 1961 — Section 45, 53, 54
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,544 of 5,229
High Courts10 Jan 1980
Commissioner of Income Tax, Tamil Nadu-IV Vs V.K. Ramachandran
Madras High Court · (1980) 18 CTR 33 : (1981) 128 ITR 727
Income Tax Act, 1961 — Section 154, 28
High Courts10 Jan 1980
T.V. Srinivasan Vs Commissioner of Wealth-tax
Madras High Court · (1980) 16 CTR 217 : (1980) 123 ITR 464
Wealth Tax Act, 1957 — Section 2, 5(1)
High Courts09 Jan 1980
Additional Commissioner Of Income Tax Madras-I Vs P. V. S. K. Palaniappa Nadar and Sons.
Madras High Court · (1980) 17 CTR 347 : (1980) 125 ITR 357
Income Tax Act, 1961 — Section 256(2)
High Courts09 Jan 1980
Commissioner of Income Tax, Tamil Nadu-I Vs Vayithri Plantations Ltd.
Madras High Court · (1980) 19 CTR 200 : (1981) 128 ITR 675
Income Tax Act, 1961 — Section 33
High Courts09 Jan 1980
Commissioner of Income Tax, Tamil Nadu Vs Tube Investments of India Ltd.
Madras High Court · (1980) 16 CTR 344 : (1981) 129 ITR 75
Income Tax Act, 1961 — Section 28, 36(1), 37(1)
High Courts09 Jan 1980
Commissioner of Income Tax, Tamil Nadu-IV Vs Arumugham Chettiar
Madras High Court · (1980) 125 ITR 753
Income Tax Act, 1961 — Section 36(1), 37, 37(2A)
High Courts09 Jan 1980
Additional Commissioner of Income Tax, Madras-I Vs P.V.S.K. Palaniappa Nadar and Sons
Madras High Court · (1980) 17 CTR 347 : (1980) 125 ITR 357
Income Tax Act, 1961 — Section 154, 256(2)
High Courts09 Jan 1980
Commissioner of Income Tax, Tamil Nadu-V Vs Dhandayuthapani Foundry (Private) Ltd.
Madras High Court · (1980) 17 CTR 938 : (1980) 123 ITR 709
Income Tax Act, 1961 — Section 33(1), 80
High Courts09 Jan 1980
Mahi Traders Vs State of Tamil Nadu
Madras High Court · (1980) ILR (Mad) 167 : (1980) 45 STC 327
Central Sales Tax Act, 1956 — Section 14, 15Tamil Nadu General Sales Tax Act, 1959 — Section 3, 4
High Courts09 Jan 1980
Commissioner of Income Tax Vs Tube Investments of India Ltd.
Madras High Court · (1981) 129 ITR 75
Income Tax Act, 1961 — Section 256(1), 28, 36(1), 36(1)(iv), 37(1)
High Courts08 Jan 1980
Commissioner of Income Tax Vs Mother India Fire and General Insurance Co. Ltd.
Madras High Court · (1980) 4 TAXMAN 238
Income Tax Act, 1961 — Section 109(ii), 256(1), 44
High Courts08 Jan 1980
Pandiyan Roadways Corporation Ltd. and V.M. Jayaraman Vs R.S.R. Transports (P) Ltd. and Others
Madras High Court · (1980) 2 MLJ 314
High Courts08 Jan 1980
Commissioner of Income Tax, Tamil Nadu-V Vs Universal Radiators P. Ltd.
Madras High Court · (1981) 128 ITR 531
Income Tax Act, 1961 — Section 41(2), 80, 80B(7), 80E
High Courts08 Jan 1980
Sundaramoorthy and Another Vs Shanmugha Nadar and Others
Madras High Court · AIR 1980 Mad 207 : (1980) 93 LW 268
Hindu Minority and Guardianship Act, 1956 — Section 2Succession Act, 1925 — Section 3
High Courts08 Jan 1980
Commissioner of Income Tax Vs Rajalakshmi Mills Ltd.
Madras High Court · (1981) 5 TAXMAN 82
Income Tax Act, 1961 — Section 140A, 141A, 154, 155, 207
High Courts08 Jan 1980
Commissioner of Income Tax, Tamil Nadu-IV Vs Mother India Fire and General Insurance Co. Ltd.
Madras High Court · (1980) 15 CTR 221 : (1980) 123 ITR 477
Income Tax Act, 1961 — Section 109, 44Income Tax Rules, 1962 — Rule 5, 7(1)
High Courts07 Jan 1980
Controller of Estate Duty, Madras Vs B.S. Venkataraman
Madras High Court · (1980) 93 LW 455
Estate Duty Act, 1953 — Section 10
High Courts07 Jan 1980
Lucas India Service Ltd. Vs Commissioner of Income Tax, Madras
Madras High Court · (1981) 129 ITR 89
High Courts07 Jan 1980
Controller of Estate Duty Vs B.S. Venkataraman
Madras High Court · (1980) 126 ITR 84
Estate Duty Act, 1953 — Section 10, 64(3)