High Courts24 Jan 1980
Bharat Refineries Ltd. Vs The State of Tamil Nadu
Madras High Court · (1982) 49 STC 134
Tamil Nadu General Sales Tax Act, 1959 — Section 16
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,543 of 5,229
High Courts23 Jan 1980
Controller of Estate Duty, Madras Vs M.I. Syed Ibrahim
Madras High Court · (1981) 129 ITR 18
Estate Duty Act, 1953 — Section 10
High Courts23 Jan 1980
Commissioner of Income Tax, Tamil Nadu-I, Madras Vs V. Shanmugham
Madras High Court · (1984) 147 ITR 692
Income Tax Act, 1961 — Section 28
High Courts23 Jan 1980
Commissioner of Income Tax, Tamil Nadu-V Vs Puthuthotam Estates Ltd.
Madras High Court · (1981) 127 ITR 481
Income Tax Act, 1961 — Section 147, 148, 33A, 33A(1)
High Courts23 Jan 1980
Commissioner of Wealth-tax, Tamil Nadu-V Vs Kamala Ganapathi Subramaniam
Madras High Court · (1980) 19 CTR 209 : (1981) 127 ITR 175
Wealth Tax Act, 1957 — Section 23, 27(1), 35, 35(1), 5(1)
High Courts22 Jan 1980
Commissioner of Wealth-tax, Tamil Nadu-IV Vs V. Varadarajan
Madras High Court · (1981) ILR (Mad) 55 : (1980) 122 ITR 1014
Income Tax Act, 1961 — Section 159, 159(1), 159(2)Wealth Tax Act, 1957 — Section 14, 14(1), 14(2), 15, 16
High Courts22 Jan 1980
The State of Tamil Nadu Vs The Union of India (UOI)
Madras High Court · (1981) ILR (Mad) 439 : (1980) 2 MLJ 327
High Courts22 Jan 1980
Commissioner of Income Tax, Tamil Nadu-I Vs Standard Motor Products of India Ltd.
Madras High Court · (1980) 17 CTR 317 : (1981) 131 ITR 300
Income Tax Act, 1961 — Section 80I
High Courts22 Jan 1980
S.V. Venkatarama Reddiar Vs Abdul Ghani Rowther and Others
Madras High Court · AIR 1980 Mad 276 : (1980) ILR (Mad) 282 : (1980) 93 LW 436
Constitution of India, 1950 — Article 141Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10Transfer of Property Act, 1882 — Section 76
High Courts21 Jan 1980
Kalavathi B. Java Vs The Life Insurance Corporation of India and Others
Madras High Court · (1980) 2 MLJ 13
High Courts21 Jan 1980
RAYON TRADERS PRIVATE LTD. Vs Income Tax OFFICER, COMPANIES CIRCLE I(2), MADRAS, AND ANOTHER.
Madras High Court · (1980) 19 CTR 204 : (1980) 126 ITR 135
Constitution of India, 1950 — Article 226
High Courts21 Jan 1980
Rayon Traders Private Ltd. Vs Income Tax Officer, Companies Circle I(2), Madras and Another
Madras High Court · (1980) 3 TAXMAN 443
Income Tax Act, 1961 — Section 141A, 143, 144, 2(4), 2(40)
High Courts21 Jan 1980Allowed
Rayon Traders (P.) Ltd. Vs Income Tax Officer
Madras High Court · (1980) 3 TAXMAN 443
Constitution of India, 1950 — Article 226Income Tax Act, 1918 — Section 23(3)Income Tax Act, 1922 — Section 23, 23(3)
High Courts14 Jan 1980
Commissioner of Income Tax, Tamil Nadu-IV Vs M.S. Sahadevan Commissioner of Income Tax, Madras Vs P.S. Arumugaswamy Addl. Commissioner of Income Tax, Madras Vs Neo Litho Press
Madras High Court · (1980) 123 ITR 820
Income Tax Act, 1961 — Section 32Income Tax Rules, 1962 — Rule 5
High Courts14 Jan 1980
W. Selvarani Vs The Administrator-General and Official Trustee and Others
Madras High Court · (1980) 2 MLJ 11
High Courts11 Jan 1980
Commissioner of Income Tax, Madras Vs S.S.M. Lingappan
Madras High Court · (1980) 18 CTR 56 : (1981) 129 ITR 597
Income Tax Act, 1961 — Section 17(2), 2(24), 40
High Courts10 Jan 1980
The State Transport Authority Vs S. Chinnaraju
Madras High Court · (1980) ILR (Mad) 358 : (1981) 1 MLJ 214
Motor Vehicles Act, 1988 — Section 54, 55, 56, 57, 58
High Courts10 Jan 1980
The Madras English Baptist Church Vs The Government of Tamil Nadu and Others
Madras High Court · (1980) 93 LW 503 : (1980) 2 MLJ 485
Constitution of India, 1950 — Article 133
High Courts10 Jan 1980
The State Transport Authority, Madras Vs S. Chinnaraju
Madras High Court · AIR 1981 Mad 74
Motor Vehicles Act, 1939 — Section 63(11)Tamil Nadu Motor Vehicles Rules, 1940 — Rule 163