High Courts07 Jan 1980
Waterfall Estates Ltd. Vs Commissioner of Income Tax
Madras High Court · (1981) 131 ITR 223
Income Tax Act, 1961 — Section 32, 36, 38, 38(1), 38(2)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,545 of 5,229
High Courts04 Jan 1980
Gobi Pillai Vs Dr. Swamy
Madras High Court · (1980) 93 LW 317 : (1980) 1 MLJ 387
High Courts04 Jan 1980
Canara Bank Vs M. Thiyagarajan
Madras High Court · (1980) 2 LLJ 37 : (1980) 93 LW 54
Constitution of India, 1950 — Article 322
High Courts04 Jan 1980
Sri Gopalakrishna Mills Pvt. Ltd. Vs Labour Court and Another
Madras High Court · (1980) 1 LLJ 425
Industrial Disputes Act, 1947 — Section 11A, 2A
High Courts03 Jan 1980
Chelladurai alias V.N. Veeman Pillai and Another Vs Paramanand Jindal
Madras High Court · (1981) 94 LW 21 : (1980) 2 MLJ 441
High Courts03 Jan 1980
Union Of India Vs R. K. Raghavan Alias R. K. Selvaraj and Others
Madras High Court · (1980) 18 CTR 40
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 151, 51Income Tax Act, 1922 — Section 46, 46(2)Income Tax Act, 1961 — Section 222
High Courts03 Jan 1980
Addl. Commissioner of Income Tax Vs Automobile Association of Southern India
Madras High Court · (1981) 5 TAXMAN 77
Companies Act, 1956 — Section 25Income Tax Act, 1922 — Section 2(6)Income Tax Act, 1961 — Section 11, 11(4), 147(a), 2(15), 256(1)
High Courts03 Jan 1980
Neelambal Vs Mohanarama Chettiar and Another
Madras High Court · (1980) 2 MLJ 1
High Courts03 Jan 1980Allowed
Sundaramoorthy and another Vs Shanmugha Nadar and other
Madras High Court · (1980) 01 MAD CK 0050
Hindu Minority and Guardianship Act, 1956 — Section 11, 5, 8, 9(5)Succession Act, 1925 — Section 111
High Courts03 Jan 1980
Additional Commissioner of Income Tax, Madras-I and Another Vs Madras Jewellers and Diamond Merchants Association
Madras High Court · (1980) 16 CTR 230 : (1981) 129 ITR 214
Income Tax Act, 1961 — Section 11, 147, 148, 2(15)
High Courts03 Jan 1980
Commissioner of Income Tax Vs Madras Chamber of Commerce and Industry
Madras High Court · (1980) 01 MAD CK 0033
Income Tax Act, 1961 — Section 11, 11(1), 2(15)
High Courts03 Jan 1980
Union of India Vs R.K. Raghavan alias R.K. Selvaraj and Others
Madras High Court · (1980) 18 CTR 40
Income Tax Act, 1961 — Rule 11(6), 16, 16(1), 178, 226(4)
High Courts03 Jan 1980
Additional Commissioner of Income Tax, Madras-I Vs Automobile Association of Southern India
Madras High Court · (1980) 17 CTR 332 : (1981) 127 ITR 730
Income Tax Act, 1961 — Section 11, 11(4), 147, 147A, 2(15)
High Courts03 Jan 1980
Rangoon Metal and Refining Company Vs State of Tamil Nadu
Madras High Court · (1981) 47 STC 60
Tamil Nadu General Sales Tax Act, 1959 — Section 7A, 7A(1)
High Courts03 Jan 1980
Karnamalai Konar alias Karanthamalai Konar Vs B. Venkateswaran and Another
Madras High Court · (1980) 93 LW 792 : (1981) 1 MLJ 30
High Courts02 Jan 1980Dismissed
State Vs Appuswami and Another
Madras High Court · (1980) LW(Cri) 196
Evidence Act, 1872 — Section 134Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(1)
High Courts02 Jan 1980
Commissioner of Income Tax, Madras Vs V. Mandiram Pillai
Madras High Court · (1980) 16 CTR 232 : (1980) 126 ITR 88
Income Tax Act, 1961 — Section 29
High Courts01 Jan 1980
The Assistant Collector of Central Excise, Preventive, Madras Vs K.S. Chandrasekharan
Madras High Court · (1980) CENCUS 467 : (1980) 6 ELT 346
Gold (Control) Act, 1968 — Section 27(1), 85
High Courts01 Jan 1980
Saigal Industries Vs Central Board of Excise and Customs and Another
Madras High Court · (1980) CENCUS 455 : (1980) 6 ELT 547
Tariff Act, 1934 — Section 130, 2, 2(A), 2A(1)
High Courts01 Jan 1980
Kwality Coated Products Vs Government of India and Another
Madras High Court · (1980) CENCUS 541 : (1980) 6 ELT 579