COURT ARCHIVE

Madras High Court judgments

1,04,573 judgments · page 3,547 of 5,229

High Courts17 Dec 1979

Assistant Collector of Central Excise, Preventive Vs V.O.S. Ansari

Madras High Court · (1980) CENCUS 151 : (1982) 10 ELT 69

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(2), 397(1)Customs Act, 1962 — Section 111, 112, 123, 135(1)Gold (Control) Act, 1968 — Section 85, 85(1)

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High Courts17 Dec 1979

Surekha Vs The United Bank of India

Madras High Court · (1980) 1 MLJ 212

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(c)

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High Courts17 Dec 1979

Commissioner of Wealth-tax (Central) Vs G. Savithri

Madras High Court · (1983) 141 ITR 697

Wealth Tax Act, 1957 — Section 18(1), 18(5)

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High Courts17 Dec 1979

C.V. Ramanathan Vs Commissioner of Income Tax

Madras High Court · (1980) ILR (Mad) 53 : (1980) 125 ITR 191

Income Tax Act, 1961 — Section 45, 54

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High Courts17 Dec 1979

Angalammai Ammal Vs The District Collector and Others

Madras High Court · (1980) ILR (Mad) 339 : (1980) 93 LW 428 : (1980) 2 MLJ 489

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54Madras Revenue Recovery Act, 1864 — Section 38

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High Courts16 Dec 1979

Madura Coats Limited Vs Inspector of Factories and Others

Madras High Court · (1980) 2 LLJ 226

Tamil Nadu Industrial Establishments (National and Festival Holidays) Act, 1958 — Section 5(1)

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High Courts14 Dec 1979Allowed

C.A. Akhtar and Company Vs The State of Tamil Nadu

Madras High Court · (1979) 12 MAD CK 0026

Contract Act, 1872 — Section 186, 187

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High Courts13 Dec 1979

P.A. Kalaiyappan Vs The Commissioner of Land Revenue and Commercial Taxes and Others

Madras High Court · (1980) 1 MLJ 473

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High Courts13 Dec 1979

Mrs. Oumma Habiba Vs Commissioner of Income Tax and Another

Madras High Court · (1980) 124 ITR 153

Income Tax Act, 1961 — Section 64Wealth Tax Act, 1957 — Section 4(1)

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High Courts13 Dec 1979

Commissioner of Income Tax Vs Estate of V.L. Ethiraj (by Official Trustee)

Madras High Court · (1980) 16 CTR 165 : (1982) 136 ITR 12

Income Tax Act, 1961 — Section 11, 11(1), 11(2), 14

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High Courts13 Dec 1979Dismissed

S. Hedayatullah Vs Government of India and Others

Madras High Court · (1981) 8 ELT 672

Central Excise Rules, 1944 — Rule 197, 223, 223A

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High Courts13 Dec 1979

Commissioner of Income Tax Vs English Electric Company Ltd.

Madras High Court · (1980) 17 CTR 312 : (1981) 131 ITR 277

Income Tax Act, 1961 — Section 80E, 80I

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High Courts12 Dec 1979Dismissed

N. Palaniswamy Vs Ramaswamy and Others

Madras High Court · (1981) ACJ 115

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High Courts11 Dec 1979

Nanjappa Chetty Vs Manikkam Chetty

Madras High Court · (1980) 2 MLJ 285

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High Courts11 Dec 1979Dismissed

Deputy Commissioner of Commercial Taxes, Tiruchirapalli Division Vs Panayappan Leather Industries

Madras High Court · (1979) 12 MAD CK 0013

Tamil Nadu General Sales Tax Act, 1959 — Section 12, 13, 14, 15, 16

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High Courts11 Dec 1979Dismissed

The State of Tamil Nadu Vs Associated Sales of India

Madras High Court · (1980) 46 STC 401

Tamil Nadu General Sales Tax Act, 1959 — Section 7A

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High Courts10 Dec 1979

COMMISSIONER OF Income Tax, TAMIL NADU-III Vs SALEM CO-OPERATIVE CENTRAL BANK LTD.

Madras High Court · (1981) 17 CTR 306 : (1981) 132 ITR 612

Income Tax Act, 1961 — Section 256(1)

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High Courts10 Dec 1979

Commissioner of Income Tax Vs Salem Co-operative Central Bank Ltd.

Madras High Court · (1981) 17 CTR 306 : (1981) 132 ITR 612

Income Tax Act, 1961 — Section 81(1)

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High Courts10 Dec 1979

Commissioner of Income Tax Vs M. Kannappan

Madras High Court · (1980) 17 CTR 311 : (1981) 132 ITR 611

Income Tax Act, 1961 — Section 256(2)

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High Courts10 Dec 1979

Commissioner of Gift Tax Vs K.B. Manickam Gupta

Madras High Court · (1981) 128 ITR 598

Gift Tax Act, 1958 — Section 2, 5(1)

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