High Courts21 Nov 1979
Commissioner of Income Tax Vs Palani Andavar Mills (P.) Ltd.
Madras High Court · (1983) 144 ITR 138
Companies (Profits) Surtax Act, 1964 — Rule 1
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,549 of 5,229
High Courts21 Nov 1979
Jeypore Sugar Company Ltd. Vs Income Tax Officer, A Ward
Madras High Court · (1980) 124 ITR 518
Constitution of India, 1950 — Article 226, 226(2)Income Tax Act, 1961 — Section 124(3)
High Courts21 Nov 1979Allowed
In Re: Panchami
Madras High Court · (1981) LW(Cri) 112
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 13(2), 14A, 16(1)(a)(1), 2(ia)(a)(m), 7(1)
High Courts20 Nov 1979
K. Muthuramakrishna Chettiar (alias) K.M.R. Krishna Chettiar Vs K.V. Narayanan Kutty and Others
Madras High Court · (1980) 2 MLJ 212
Usurious Loans (Madras Amendment) Act, 1938 — Section 3(1)
High Courts20 Nov 1979
Commissioner of Income Tax Vs G.R. Karthikeyan
Madras High Court · (1980) 4 TAXMAN 49
Finance Act, 1972 — Section 11, 3(b)(ii), 4Income Tax Act, 1961 — Section 10, 10(5), 2(23)(ix), 2(24)(ix), 2(v)
High Courts19 Nov 1979
Commissioner of Income Tax Vs South Indian Film Chamber of Commerce
Madras High Court · (1981) ILR (Mad) 398 : (1981) 129 ITR 22
Income Tax Act, 1961 — Section 11, 2(15), 28
High Courts19 Nov 1979
Commissioner of Income Tax Vs Lakshmi Company
Madras High Court · (1982) 133 ITR 904
Income Tax Act, 1961 — Section 2(13)Partnership Act, 1932 — Section 2
High Courts19 Nov 1979Allowed
P.P.M. Thangiah Nadar Vs The State of Tamil Nadu
Madras High Court · (1980) 46 STC 67
Tamil Nadu General Sales Tax Act, 1959 — Section 2, 3, 4, 5, 7A
High Courts16 Nov 1979
Durga Fabrics, Chennimalai and Others Vs Sri Durga Textiles, Karur
Madras High Court · (1980) 93 LW 863 : (1980) 2 MLJ 577
High Courts16 Nov 1979Allowed
K.G. Mohammad Kassim Vs A. Rahmathulla
Madras High Court · (1981) ILR (Mad) 274
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 4
High Courts16 Nov 1979Dismissed
Madura Coats Limited Vs The Inspector of Factories and Another
Madras High Court · (1980) ILR (Mad) 167
National and Festival Holidays Rules, 1959 — Rule 5Tamil Nadu Industrial Establishments (National and Festival Holidays) Act, 1958 — Section 3, 4, 5, 5(1), 5(2)
High Courts15 Nov 1979Dismissed
T.M.A. Yacub Hussain Vs The State of Tamil Nadu
Madras High Court · (1980) 46 STC 470
Tamil Nadu General Sales Tax Act, 1959 — Section 4, 8
High Courts15 Nov 1979
Engineering Metal and General Workers' Union Vs M. Jeevanlal (1929) Ltd. and Others
Madras High Court · (1979) 11 MAD CK 0004
Industrial Disputes Act, 1947 — Section 25F, 25FFF, 4
High Courts14 Nov 1979
COMMISSIONER OF Income Tax, TAMIL NADU-V Vs SRI RANILAKSHMI GINNING, SPINNING and WEAVING MILLS (P.) LTD.
Madras High Court · (1981) 132 ITR 360
Income Tax Act, 1961 — Section 37
High Courts14 Nov 1979Dismissed
The State of Tamil Nadu Vs M. Vaithilingam
Madras High Court · (1980) 46 STC 297
High Courts14 Nov 1979
Commissioner of Income Tax Vs P.R. Ramakrishnan
Madras High Court · (1980) 18 CTR 52 : (1980) 124 ITR 545
Income Tax Act, 1961 — Section 2(24), 40
High Courts14 Nov 1979
Commissioner of Income Tax Vs Planters Co. (P.) Ltd.
Madras High Court · (1980) 15 CTR 395 : (1980) 123 ITR 648
Income Tax Act, 1961 — Section 256(1), 41(1)
High Courts14 Nov 1979Dismissed
State of Tamil Nadu Vs Sree Mahendra Brothers
Madras High Court · (1981) 8 ELT 143
High Courts14 Nov 1979Dismissed
A.H.K. and Company Vs The State of Tamil Nadu
Madras High Court · (1980) 46 STC 117
High Courts14 Nov 1979
Pandi and Others Vs State
Madras High Court · (1979) CriLJ 1503
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)(a)Penal Code, 1860 (IPC) — Section 302