Commissioner of Income Tax Vs Sri Ranilakshmi Ginning, Spinning and Weaving Mills (P.) Ltd.
Madras High Court · (1979) 11 MAD CK 0019
COURT ARCHIVE
1,04,573 judgments · page 3,550 of 5,229
Madras High Court · (1979) 11 MAD CK 0019
Madras High Court · (1980) LW(Cri) 213
Madras High Court · (1980) 16 CTR 254 : (1982) 134 ITR 555
Madras High Court · (1980) 4 TAXMAN 304
Madras High Court · (1980) ILR (Mad) 1 : (1980) 124 ITR 557 : (1980) 93 LW 87
Madras High Court · (1979) 11 MAD CK 0028
Madras High Court · (1980) 2 MLJ 224
Madras High Court · (1980) 46 STC 94
Madras High Court · (1980) ILR (Mad) 185 : (1980) 46 STC 151
Madras High Court · (1980) ILR (Mad) 380 : (1980) 93 LW 207 : (1980) 1 MLJ 395
Madras High Court · AIR 1980 Mad 239 : (1980) ILR (Mad) 457 : (1980) 93 LW 120 : (1980) 2 MLJ 35
Madras High Court · (1980) 93 LW 566 : (1980) 2 MLJ 336
Madras High Court · (1980) 46 STC 365
Madras High Court · (1980) 45 STC 315
Madras High Court · (1980) 2 MLJ 283
Madras High Court · (1980) 93 LW 454 : (1980) 1 MLJ 248
Madras High Court · (1980) 93 LW 532 : (1980) 1 MLJ 436
Madras High Court · (1980) LW(Cri) 31
Madras High Court · (1981) 94 LW 39 : (1980) 2 MLJ 246
Madras High Court · (1980) 93 LW 91 : (1980) 1 MLJ 259