High Courts07 Dec 1979Dismissed
Surekha Vs The United Bank of India, Madras-17
Madras High Court · (1979) 12 MAD CK 0006
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3), 10(3)(a)(i), 10(3)(c), 7, 7(3)(a)(i)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,548 of 5,229
High Courts05 Dec 1979
Dr. O.C. Mohamed Hashim Vs Tamil Nadu State Wakf Board and Others
Madras High Court · (1980) 93 LW 546 : (1980) 1 MLJ 235
Waqf Act, 1954 — Section 15
High Courts04 Dec 1979
Tottal Monthemmal Naidu Vs Kottikkollan Edavalath Nabeesa and Another
Madras High Court · (1980) ILR (Mad) 109 : (1980) 93 LW 202 : (1980) 2 MLJ 110
Pondicherry Buildings (Lease and Rent Control) Act, 1969 — Section 10
High Courts30 Nov 1979
M. Kanakavel Pillai by power agent M. Sellaiyah Pillai Vs Drugs and Chemicals, Kumbakonom
Madras High Court · (1980) 2 MLJ 392
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)(b)
High Courts30 Nov 1979Allowed
Kappini Goundar Vs K. Kuppuswamy
Madras High Court · (1980) ILR (Mad) 61
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 8 Rule 6Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 8
High Courts29 Nov 1979Dismissed
Bava Prima Tannery Vs The State of Tamil Nadu
Madras High Court · (1979) 11 MAD CK 0052
Central Sales Tax Act, 1956 — Section 14, 15Tamil Nadu General Sales Tax Act, 1959 — Section 3, 4, 5
High Courts27 Nov 1979Allowed
The Deputy Commissioner of Commercial Taxes, Tiruchirapalli Division Vs P. Gnanambal
Madras High Court · (1980) 46 STC 302
Tamil Nadu General Sales Tax Act, 1959 — Section 17, 7A
High Courts27 Nov 1979
The Music Academy Vs K. Raman Nair
Madras High Court · (1980) ILR (Mad) 98 : (1980) 2 MLJ 331
Madras City Tenants Protection Act, 1922 — Section 9
High Courts27 Nov 1979Dismissed
Government of India and Others Vs Reichold Chemicals (India) Ltd.
Madras High Court · (1986) 24 ELT 251
Central Excise Rules, 1944 — Rule 10A
High Courts27 Nov 1979
A. Arunachalam Pillai Vs Sri Mayuranathaswamy Temple, Mayuram
Madras High Court · (1980) 93 LW 497 : (1980) 2 MLJ 247
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961 — Section 51
High Courts26 Nov 1979
B. Muniswami Naidu Vs The Official Trustee High Court and Others
Madras High Court · (1980) 93 LW 612 : (1980) 1 MLJ 223
Official Trustees Act, 1913 — Section 25
High Courts26 Nov 1979
K.M. Mohammed Yusuf Zulaika Unima and Others Vs P.A. Abdul Khader (Died) and Another
Madras High Court · AIR 1980 Mad 143 : (1980) ILR (Mad) 131 : (1980) 93 LW 77 : (1980) 1 MLJ 218
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)
High Courts26 Nov 1979
P.L. Anwar Basha Vs M. Natarajan
Madras High Court · AIR 1980 Mad 56
Trade and Merchandise Marks Act, 1958 — Section 2, 23, 27, 29
High Courts22 Nov 1979Dismissed
Bapalal and Co. Vs State of Tamil Nadu
Madras High Court · (1980) 46 STC 498
Constitution of India, 1950 — Article 226Tamil Nadu General Sales Tax Act, 1959 — Section 17, 3, 4, 5, 7A
High Courts22 Nov 1979
K.M. Ellappan Vs The Disttrict Collector and Others
Madras High Court · (1980) ILR (Mad) 327 : (1980) 93 LW 116 : (1980) 2 MLJ 75
High Courts22 Nov 1979
D.A. Sathyanarayana Chettiar Vs The State of Tamil Nadu
Madras High Court · (1982) 49 STC 303
Tamil Nadu General Sales Tax Act, 1959 — Section 3, 7, 7A
High Courts22 Nov 1979Allowed
P.S. Sankaralinga Nadar Vs The Commissioner for Commercial Taxes, Bord of Revenue and Another
Madras High Court · (1982) 49 STC 302
Tamil Nadu General Sales Tax Act, 1959 — Section 3, 7A
High Courts22 Nov 1979Dismissed
Ponnu Saw Mills Vs The State of Tamil Nadu
Madras High Court · (1980) 45 STC 291
Constitution of India, 1950 — Article 286