COURT ARCHIVE

Madras High Court judgments

1,04,573 judgments · page 3,531 of 5,229

High Courts06 Aug 1980

The Tirunelveli Weavers Co-operative Production and Sales Society Limited Vs The South India Bank Employees Union

Madras High Court · (1980) 93 LW 798 : (1981) 1 MLJ 155

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(iii)

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High Courts06 Aug 1980

Kuppana Chettiar and Another Vs K. Ramachandran Nanjappa Chettiar and Others Vs K. Subba Rao

Madras High Court · (1980) 93 LW 656 : (1981) 1 MLJ 136

Civil Procedure Code, 1908 (CPC) — Section 115Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 3(4)(a), 3(4)(b)

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High Courts05 Aug 1980

R.S. Muthuswami Gounder Vs A. Annamalai and Others

Madras High Court · AIR 1981 Mad 220 : (1981) 94 LW 617

Evidence Act, 1872 — Section 115Specific Relief Act, 1963 — Section 39

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High Courts05 Aug 1980

Additional Commissioner of Income Tax, Madras-I Vs K.A. Kuppuswami Chettiar

Madras High Court · (1981) 130 ITR 464

Income Tax Act, 1961 — Section 271, 271(1), 271(1)(C), 68

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High Courts05 Aug 1980

Standard Batteries Ltd. Vs Appraiser, Appraising Deptt. and Others

Madras High Court · (1981) 8 ELT 257

Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 72Limitation Act, 1908 — Article 96

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High Courts04 Aug 1980

K. Jamal Co. Vs Union of India

Madras High Court · (1981) 8 ELT 162

Customs Act, 1962 — Section 15, 2(23), 25, 25(1), 46Customs Tariff Act, 1975 — Section 15, 2(23), 25

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High Courts04 Aug 1980Dismissed

M. Jamal Co. Vs Union of India (UOI) and Others

Madras High Court · (1981) ECR 14

Customs Act, 1962 — Section 15, 25, 3

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High Courts01 Aug 1980

Kesava Naicker Vs Sivagnana Mudaliar

Madras High Court · AIR 1980 Mad 225 : (1980) 93 LW 484 : (1980) 2 MLJ 254

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 11, 11(4)

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High Courts01 Aug 1980

Gemini Pictures Circuit P. Ltd. Vs Commissioner of Income Tax, Tamil Nadu-I

Madras High Court · (1981) 20 CTR 301 : (1981) ILR (Mad) 321 : (1981) 130 ITR 686

Income Tax Act, 1961 — Section 2(14), 45

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High Courts31 Jul 1980Dismissed

S.K. Sundaram, Headmaster, Govt Higher Secondary School, Poonamallee and others Vs The Director of School Education Madras

Madras High Court · (1980) 07 MAD CK 0029

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High Courts31 Jul 1980Dismissed

In Re: Kandasamy

Madras High Court · (1981) LW(Cri) 349

Tamil Nadu Weights and Measures (Enforcement) Act, 1958 — Section 25

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High Courts31 Jul 1980

S.K. Nataraja Mudaliar and Co. Vs The State of Tamil Nadu and Another

Madras High Court · (1982) 51 STC 55

Central Sales Tax Act, 1956 — Section 14, 15Tamil Nadu General Sales Tax Act, 1959 — Section 2, 3, 4, 59

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High Courts30 Jul 1980

A.P. Arumugasamy Vs Deputy Collector of Central Excise, Madras

Madras High Court · (1984) 16 ELT 82

Central Excise Rules, 1944 — Rule 173(H), 173F, 173G, 173Q, 52ACentral Excises and Salt Act, 1944 — Section 40, 40(1), 40(2)

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High Courts30 Jul 1980

K. Appa Rao Vs V.L. Varadaraj (since deceased) and Others

Madras High Court · AIR 1981 Mad 94 : (1980) 93 LW 769 : (1981) 1 MLJ 57

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High Courts30 Jul 1980

Chinna Andi Pandaram Vs The Commissioner, Hindu Religious and Charitable Endowments (Admn.) Department and Others

Madras High Court · (1981) 1 MLJ 206

Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 6(11)

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High Courts29 Jul 1980

P. Shanmugham Vs K. Manickam

Madras High Court · (1980) 2 MLJ 383

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High Courts27 Jul 1980

Syed Ahmed Vs Salima Bi and Others

Madras High Court · (1980) 2 MLJ 372

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High Courts25 Jul 1980

K. Lakshmandoss, sole Proprietor, Sethkanyalal Lachmandas Vs Raghava and Veera and Others

Madras High Court · (1981) ILR (Mad) 107 : (1980) 2 MLJ 498

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High Courts25 Jul 1980

K. Lakshmandoss Vs Raghava and Veera and Ors .

Madras High Court · AIR 1981 Mad 48 : (1980) 93 LW 508

Presidency Towns Insolvency Act, 1909 — Section 92

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High Courts24 Jul 1980Allowed

P. Sengottian Vs B. Lakshmi and Another

Madras High Court · (1981) ILR (Mad) 28

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 4, 64Contract Act, 1872 — Section 69

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