High Courts03 Sept 1980
G. Balakrishnan Vs The Official Assignee and Another
Madras High Court · (1981) 94 LW 107 : (1981) 1 MLJ 417
Negotiable Instruments Act, 1881 (NI) — Section 73, 83, 84
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,529 of 5,229
High Courts03 Sept 1980
Deputy Commissioner of Commercial Taxes, Vellore Vs Devandran and Co.
Madras High Court · (1981) 47 STC 264
High Courts03 Sept 1980
P.S. Veerappa Vs Commissioner of Income Tax, Tamil Nadu
Madras High Court · (1980) 09 MAD CK 0011
Income Tax Act, 1961 — Section 147, 148
High Courts03 Sept 1980
Dhanalakshmi Pictures Vs Commissioner of Income Tax, Madras
Madras High Court · (1983) 144 ITR 452
Income Tax Act, 1961 — Section 143(3), 144
High Courts02 Sept 1980Dismissed
V. Narayana Udayar and another Vs Chandrasekaran and 5 others
Madras High Court · (1980) 09 MAD CK 0035
Civil Procedure Code, 1908 (CPC) — Section 115, 115(1)
High Courts02 Sept 1980
Mangilal Jain Vs Collector of Customs, Madras and Others
Madras High Court · (1981) 20 CTR 314 : (1982) 133 ITR 762
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 121, 132, 132(1), 132(11), 132(12)
High Courts01 Sept 1980
Regional Commissioner, EPF, Tamil Nadu and Pondicherry Vs Management of Southern Alloy Foundries (P) Ltd.
Madras High Court · (1982) 1 LLJ 28 : (1980) 93 LW 797 : (1981) 2 MLJ 185
Employees Provident Fund and Family Pension Act, 1952 — Section 2, 6
High Courts29 Aug 1980Allowed
Thimma Venkataraman (Died) and Others Vs R. Rangaswamy
Madras High Court · (1981) ILR (Mad) 166
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 58Hindu Succession Act, 1956 — Section 14, 14(1), 14(2), 4(1)
High Courts29 Aug 1980
Director of Enforcement, Shastri Bhavan Vs Rama Arangannal and Others
Madras High Court · (1981) 1 MLJ 64
Foreign Exchange Regulation Act, 1973 — Section 54Income Tax Act, 1961 — Section 253, 256Tamil Nadu General Sales Tax Act, 1959 — Section 57
High Courts29 Aug 1980
Director of Enforcement, Madras Vs Rama Arangannal and Another
Madras High Court · AIR 1981 Mad 80 : (1981) 1 MLJ 62
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Foreign Exchange Regulation Act, 1973 — Section 52, 54
High Courts28 Aug 1980Dismissed
P. Narayanaswami Vs The Director of School Education
Madras High Court · (1981) ILR (Mad) 227
Penal Code, 1860 (IPC) — Section 120BProbation of Offenders Act, 1958 — Section 12, 3, 4, 4(1), 6Probation of Offenders Rules, 1968 — Rule 14(1)
High Courts27 Aug 1980
Madura Coats Limited Vs Labour Court, Madurai and Another
Madras High Court · (1981) 1 LLJ 57
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 11A
High Courts26 Aug 1980Dismissed
S. Ramaswamy Naidu Vs The Secretary, District Motor and Lorry Transport Workers Union and Others
Madras High Court · (1981) ILR (Mad) 375
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(1), 10(2), 10(4), 10A(3A)
High Courts26 Aug 1980
Thanthi Trust Vs Commissioner of Income Tax (Central), Madras
Madras High Court · (1983) 141 ITR 101
Civil Procedure Code, 1908 (CPC) — Section 151Income Tax Act, 1961 — Section 11, 220(6), 256
High Courts26 Aug 1980
United India Fire and General Insurance Co. Ltd. Vs Commissioner of Income Tax
Madras High Court · (1985) 153 ITR 81
Income Tax Act, 1961 — Section 147
High Courts22 Aug 1980
Ponnusamy and Others Vs The Tamil Nadu State Wakf Board
Madras High Court · (1981) ILR (Mad) 322 : (1981) 1 MLJ 252
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 25, 52
High Courts22 Aug 1980
P.V. Jagatheesan Vs Veerammal and Another
Madras High Court · (1980) 93 LW 802 : (1981) 1 MLJ 53
High Courts21 Aug 1980
Hema Ramaswami Vs K.M. Valarance Panjani and Others
Madras High Court · AIR 1981 Mad 174 : (1983) 54 CompCas 600 : (1981) 94 LW 142
Motor Vehicles Act, 1939 — Section 110, 31, 96
High Courts21 Aug 1980
Hema Ramaswami Vs K.M. Valarence Panjani and Others
Madras High Court · (1981) ILR (Mad) 224 : (1981) 94 LW 142 : (1981) 1 MLJ 182
Motor Vehicles Act, 1939 — Section 31, 96
High Courts19 Aug 1980
P. Pathrakah Nadachi Vs V. Subbiah Nadar
Madras High Court · AIR 1981 Mad 287 : (1980) 93 LW 825 : (1981) 1 MLJ 463
Caste Disabilities Removal Act, 1850 — Section 1Constitution of India, 1950 — Article 133Travancore Christian Succession Regulation Act, 1092 — Section 3