High Courts19 Aug 1980

S.V. Muthu Vs Veerammal

Madras High Court · AIR 1981 Mad 307 : (1981) 94 LW 300

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18(2)Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 37(2), 37(3)