COURT ARCHIVE

Madras High Court judgments

1,04,573 judgments · page 3,532 of 5,229

High Courts23 Jul 1980

Union of India Vs The United India Fire and General Insurance Co. Ltd. and Another

Madras High Court · AIR 1981 Mad 162 : (1981) ILR (Mad) 233 : (1981) 94 LW 7

Contract Act, 1872 — Section 151, 152, 161Evidence Act, 1872 — Section 114(9)Railways Act, 1890 — Section 77(1)

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High Courts23 Jul 1980

Oriental Fire and General Insurance Co. Vs V. Ganapathi Ramalingam

Madras High Court · AIR 1981 Mad 299 : (1981) 94 LW 290

Motor Vehicles Act, 1939 — Section 95(2)

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High Courts22 Jul 1980

K.T. Parasuramaswami Gounder and Another Vs The Land Commissioner, Board of Revenue and Another

Madras High Court · (1980) 93 LW 807 : (1981) 1 MLJ 22

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High Courts22 Jul 1980

Abdul Jabbar Vs Muniammal

Madras High Court · AIR 1981 Mad 112 : (1980) 93 LW 721

Motor Vehicles Act, 1939 — Section 110

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High Courts22 Jul 1980

The Kumbakonam Municipal Council Vs Poonachi alias Habina Beevi

Madras High Court · (1980) 2 MLJ 378

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High Courts22 Jul 1980

Anglo French Textiles Ltd., Pondicherry Vs Labour Court Pondicherry and Another

Madras High Court · (1982) 2 LLJ 240

Payment of Gratuity Act, 1972 — Section 2

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High Courts22 Jul 1980

Manicka Gramani Vs V. Venkateswara Iyer and Others

Madras High Court · AIR 1981 Mad 125 : (1981) ILR (Mad) 201 : (1980) 93 LW 870 : (1981) 1 MLJ 24

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High Courts22 Jul 1980

The State of Tamil Nadu Vs M.N. Shansudeen and Others

Madras High Court · (1980) 93 LW 748 : (1981) 1 MLJ 17

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High Courts18 Jul 1980

Ramakrishna Reddiar and Others Vs Pichammal and Others

Madras High Court · AIR 1981 Mad 53 : (1981) ILR (Mad) 101 : (1980) 93 LW 727

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 92, Order 21 Rule 92(1)

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High Courts17 Jul 1980

K. Suresh Babu Vs K. Balasubramaniam and Another

Madras High Court · AIR 1981 Mad 1 : (1980) 93 LW 714

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, Order 21 Rule 72(1), Order 21 Rule 72(3), Order 21 Rule 90

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High Courts17 Jul 1980

Sri Ranga Vilas Ginning and Oil Mills Vs Commissioner of Income Tax

Madras High Court · (1982) 9 TAXMAN 238

Income Tax Act, 1922 — Section 2(1)Income Tax Act, 1961 — Section 2(1), 256(1), 28, 43(3), 43(5)

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High Courts16 Jul 1980

K.R. Sivagami Vs Mahaboob Nisa Bi and Others

Madras High Court · AIR 1981 Mad 138 : (1981) 94 LW 1

Motor Vehicles Act, 1939 — Section 110, 95(2)

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High Courts16 Jul 1980

K.R. Sivagami, Proprietor, Rajendran Tourist Vs Mahaboob Nisa Bi and Others

Madras High Court · (1981) 94 LW 1 : (1981) 1 MLJ 375

Motor Vehicles Act, 1988 — Section 95(2)(b)(ii)(4)

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High Courts15 Jul 1980

M. Palaniappan Vs A. Amsaveni Ammal and Others

Madras High Court · (1981) ILR (Mad) 192 : (1980) 93 LW 756 : (1981) 1 MLJ 167

Arbitration Act, 1940 — Section 34

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High Courts11 Jul 1980

Kathira Match Factory and Others Vs State of Tamil Nadu

Madras High Court · (1981) 48 STC 69

Central Sales Tax Act, 1956 — Section 10, 11, 12, 13, 17Tamil Nadu General Sales Tax Act, 1959 — Section 16, 2, 3, 3D(1)

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High Courts10 Jul 1980

The Commissioner of Income Tax Vs Smt. M. Ramaiakshmi Redby

Madras High Court · (1981) ILR (Mad) 387

Income Tax Act, 1961 — Section 10(3), 256(1)

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High Courts09 Jul 1980

K. Ganesan Vs P. Marimuthu Mudaliar and Others

Madras High Court · (1980) 07 MAD CK 0027

Contempt of Courts Act, 1971 — Section 15

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High Courts09 Jul 1980

M.O.H. Aslum and Another Vs M.O.H. Uduman and Others

Madras High Court · (1981) ILR (Mad) 364 : (1980) 93 LW 729 : (1981) 1 MLJ 67

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1

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High Courts09 Jul 1980

R. Eucharista Vs State of Tamil Nadu and Others

Madras High Court · (1980) 2 LLJ 363

Constitution of India, 1950 — Article 12, 226

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High Courts09 Jul 1980

Official Assignee, Madras Vs Inspector-General of Registration, Bangalore and Another

Madras High Court · AIR 1981 Mad 54 : (1980) 93 LW 536

Constitution of India, 1950 — Article 254Presidency Towns Insolvency Act, 1909 — Section 115, 17, 68, 7

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