High Courts09 Jul 1980
Ramakrishna Industries (P). Ltd. and Others Vs P.R. Ramakerishnan and Others
Madras High Court · (1980) 07 MAD CK 0010
Companies Act, 1956 — Section 1, 155, 155(1), 397, 398
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,533 of 5,229
High Courts07 Jul 1980
Commissioner of Income Tax Vs K.P.V. Shaik Mohamed Rowther and Company
Madras High Court · (1984) ILR (Mad) 235 : (1984) 145 ITR 37
Income Tax Act, 1961 — Section 37(1), 37(2A)
High Courts07 Jul 1980
Commissioner of Income Tax Vs K.P.V. Shaik Mohamed Rowther and Co.
Madras High Court · (1983) 14 TAXMAN 440
Income Tax Act, 1961 — Section 256(2), 37, 37(1), 37(2), 37(2A)
High Courts04 Jul 1980
Manickam alias Manickavasagam and Others Vs Ramaswamy Gounder and Another
Madras High Court · (1981) ILR (Mad) 172 : (1980) 93 LW 780 : (1981) 1 MLJ 163
High Courts04 Jul 1980
A.R. Abdul Khader, Trustee the 1907 Endowment of Pailwan Sahib Vs P. Fakeer Mohideen and Others
Madras High Court · (1981) ILR (Mad) 416
Presidency Small Cause Courts Act, 1882 — Section 41
High Courts03 Jul 1980
The Government of Tamil Nadu Vs S.S.M. Soundi Chetti and Another
Madras High Court · AIR 1981 Mad 179
Tamil Nadu Public Health Act, 1939 — Section 25, 25(1), 25(3)
High Courts02 Jul 1980Dismissed
Moolchand Jain Vs Assistant Collector of Customs
Madras High Court · (1980) CENCUS 641
Customs Act, 1962 — Section 123, 135(1)(b)(ii)Evidence Act, 1872 — Section 106
High Courts02 Jul 1980Allowed
Manikyaraj Ballal Vs K. Jayaraja Ballal and Others
Madras High Court · (1980) 07 MAD CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts30 Jun 1980
A. Ghose Khan and others Vs The Rent Controller (District Munsif of Coimbatore), Coimbatore and others
Madras High Court · (1980) 06 MAD CK 0011
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 22 Rule 4Limitation Act, 1963 — Section 5Succession Act, 1925 — Section 213(1)
High Courts27 Jun 1980
Sreenivasan Chettiar Vs R.M. Kalyani Ammal
Madras High Court · AIR 1981 Mad 214 : (1981) 94 LW 108
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)(b), 23, 23(1)(a), 23(2), 23(3)
High Courts27 Jun 1980
Srinivasan Chettiar Vs R.M. Kalyani Ammal
Madras High Court · (1981) ILR (Mad) 94 : (1981) 94 LW 108 : (1981) 1 MLJ 408
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)(b), 23, 23(1)(a), 23(1)(b), 23(2)
High Courts27 Jun 1980
Ponnuswamy Nadar Vs Ananthappa Nadar and Another
Madras High Court · (1980) 93 LW 427 : (1981) 1 MLJ 92
High Courts23 Jun 1980
State Trading Corporation Of India (Agricultural Production Divn.) within the jurisdiction of the District Court Vs S.S. Mohte and Company registered firm of partnership by managing partner Sri Suraj Chand Motin and Another
Madras High Court · (1981) ILR (Mad) 295 : (1980) 93 LW 809 : (1981) 1 MLJ 452
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 4
High Courts23 Jun 1980
Ramnad District Co-operative Supply and Marketing Society Vs V. Chandran
Madras High Court · (1982) LW(Cri) 20
Penal Code, 1860 (IPC) — Section 408
High Courts23 Jun 1980
A. Ramaswamy Iyer Vs The Management of Bhuvaneswari Pulverising Mills and Another
Madras High Court · (1980) 93 LW 671 : (1981) 1 MLJ 458
Companies Act, 1913 — Section 171Criminal Procedure Code, 1973 (CrPC) — Section 145Industrial Disputes Act, 1947 — Section 10(1)(c)
High Courts20 Jun 1980
Hind Stone, a Partnership Firm and Others Vs Union of India and Others
Madras High Court · AIR 1981 Mad 82 : (1981) ILR (Mad) 268 : (1980) 93 LW 834
Constitution of India, 1950 — Article 13(3), 19(6)Mines and Minerals (Development and Regulation) Act, 1957 — Section 15(1)Tamil Nadu Minor Mineral Concession Rules, 1959 — Rule 8
High Courts20 Jun 1980
Maheswari Metals and Metal Refinery Vs Tamil Nadu Small Industries Corporation Limited
Madras High Court · (1981) 94 LW 633 : (1982) 1 MLJ 35
High Courts19 Jun 1980
India Tyre and Rubber Co. (India) Pvt. Ltd. Vs Commercial Tax Officer II, Central Assessment Circle, Madras and Others
Madras High Court · (1981) 47 STC 273
Tamil Nadu General Sales Tax Act, 1959 — Section 11, 12, 14, 15, 16
High Courts19 Jun 1980
The National Insurance Company Vs Sugantha Kunthalambal and Others
Madras High Court · (1981) ACJ 302 : (1980) 93 LW 583 : (1980) 2 MLJ 572
Motor Vehicles Act, 1988 — Section 2(33), 3, 3(1), 96, 96(2)(3)(ii)Penal Code, 1860 (IPC) — Section 304A
High Courts18 Jun 1980
The Executive Officer, Sree Arthanareeswarar Devasthanam Vs S.N. Balasubramania Gurukkal (died) and Others
Madras High Court · (1981) 94 LW 26 : (1980) 2 MLJ 424