COURT ARCHIVE

Madras High Court judgments

1,04,573 judgments · page 3,535 of 5,229

High Courts22 Apr 1980

K. Vellappa Gounder and Sons and Others Vs K.S. Thirugnanasambandam Chettiar and Others

Madras High Court · AIR 1981 Mad 100 : (1980) 93 LW 707

Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 19Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Act, 1963 — Section 13, 3, 8(1)

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High Courts22 Apr 1980

K. Palanikumar Vs Indian Bank and Another

Madras High Court · (1982) 1 LLJ 4

Constitution of India, 1950 — Article 14, 15, 16

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High Courts18 Apr 1980Allowed

Ramachandran Vs Superintendent Regulated Market, Alangudi

Madras High Court · (1980) LW(Cri) 224

Madras Agricultural Produce Markets Act, 1959 — Section 25

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High Courts17 Apr 1980

Manjushree Plantation Ltd Vs Commissioner of Income Tax, Madras

Madras High Court · (1981) 131 ITR 307

Income Tax Act, 1961 — Section 250(5), 271(1)

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High Courts17 Apr 1980

Commissioner of Income Tax Vs Himmatmal Jawantraj

Madras High Court · (1980) 126 ITR 391

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High Courts17 Apr 1980

Commissioner of Income Tax, Tamil Nadu-V Vs Motor Credit Co. P. Ltd.

Madras High Court · (1981) 127 ITR 572

Income Tax Act, 1961 — Section 145

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High Courts17 Apr 1980

M.S. Manickam Vs Cheran Transport Corporation

Madras High Court · (1981) 1 LLJ 396

Industrial Disputes Act, 1947 — Section 11A, 12(5), 33, 33(2), 33(A)

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High Courts17 Apr 1980

Commissioner of Gift Tax, Madras Vs Rukmani and Co. Ltd.

Madras High Court · (1980) 18 CTR 68 : (1980) 125 ITR 147

Gift Tax Act, 1958 — Section 2, 26(3), 4(1)

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High Courts17 Apr 1980

Commissioner of Income Tax, Tamil Nadu-IV Vs Himmatmal Jawantraj

Madras High Court · (1980) 19 CTR 256

Income Tax Act, 1961 — Section 171

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High Courts17 Apr 1980

Commissioner Of Gift-Tax, Madras Vs Rukmani and CO. LTD.

Madras High Court · (1980) 18 CTR 68 : (1980) 125 ITR 147

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High Courts16 Apr 1980

The Executive Engineer, P.W.D. North Presidency Division Vs K. Ramadoss and Others

Madras High Court · (1980) 93 LW 523 : (1980) 2 MLJ 487

Payment of Wages Act, 1936 — Section 1(4), 1(5)

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High Courts16 Apr 1980

Dwarkadas Rameshwar Goenka Vs Commissioner of Income Tax, Madras

Madras High Court · (1980) 18 CTR 66 : (1981) 127 ITR 397

Income Tax Act, 1961 — Section 40, 64

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High Courts16 Apr 1980

Commissioner of Income Tax, Tamil Nadu-II Vs Seshasayee Bros. P. Ltd.

Madras High Court · (1981) 20 CTR 299 : (1981) 127 ITR 218

Income Tax Act, 1961 — Section 37

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High Courts16 Apr 1980

Kuppuraj Vs K. Arjunan and Others

Madras High Court · (1981) ILR (Mad) 1 : (1980) 93 LW 711 : (1981) 1 MLJ 222

Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 37, 37(1)

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High Courts15 Apr 1980

K. Venkatasubramaniam Vs S. Arthanariswami Chettiar and Others

Madras High Court · (1981) ILR (Mad) 319

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 12Specific Relief Act, 1963 — Section 12, 12(1), 12(2), 12(3), 14

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High Courts15 Apr 1980

Commissioner of Income Tax, Tamil Nadu-V Vs Best and Co (Pondicherry) (P.) Ltd.

Madras High Court · (1981) 131 ITR 361

Income Tax Act, 1961 — Section 104

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High Courts15 Apr 1980

Commissioner of Income Tax, Tamil Nadu-IV Vs M.R.M.M.M.M. Manickam Chettiar

Madras High Court · (1980) 19 CTR 247 : (1981) 127 ITR 498

Income Tax Act, 1961 — Section 171

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High Courts15 Apr 1980

Controller of Estate Duty, Madras Vs R.K. Chettiar (Decd.) by Lrs.

Madras High Court · (1980) 125 ITR 605

Estate Duty Act, 1953 — Section 10, 34(1)

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High Courts15 Apr 1980

Commissioner of Income Tax Vs Bert and Company Pvt. Ltd.

Madras High Court · (1982) 8 TAXMAN 97

Income Tax Act, 1961 — Section 104

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High Courts15 Apr 1980

S. Rajendran Vs The Sub-Collector, Ramanathapuram Taluk at Ramanathapuram and Others

Madras High Court · (1980) 93 LW 777 : (1981) 1 MLJ 49

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