High Courts18 Jun 1980
V. Parthasarathi Vs Chinnappayan and Others
Madras High Court · (1980) 93 LW 753 : (1981) 1 MLJ 123
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,534 of 5,229
High Courts17 Jun 1980
Pallavan Transport Corporation Ltd. by the Mg. Director, Madras Vs Gowri and others
Madras High Court · (1982) ACJ 97
High Courts17 Jun 1980Allowed
Pallavan Transport Corporation Ltd. Vs Gowri and Others
Madras High Court · (1982) ACJ 97
High Courts16 Jun 1980
Madurai District Co-operative Supply and Marketing Society Limited Vs S. Sankaranarayanan and Others
Madras High Court · (1982) 95 LW 178 : (1982) 1 MLJ 140
High Courts16 Jun 1980
Commissioner of Income Tax Vs Manjushree Plantations Ltd.
Madras High Court · (1981) 5 TAXMAN 61
Income Tax Act, 1922 — Section 2(6C)(iii)Income Tax Act, 1961 — Section 256(1), 40(a)(v), 40(c)(iii)
High Courts16 Jun 1980
Commissioner of Income Tax, Tamil Nadu-V Vs Manjushree Plantations Ltd.
Madras High Court · (1980) 18 CTR 70 : (1980) 125 ITR 150
Income Tax Act, 1961 — Section 40
High Courts07 Jun 1980
Waterfall Estates Ltd. Vs Commissioner of Income Tax, Tamil Nadu-I
Madras High Court · (1980) 06 MAD CK 0023
Income Tax Act, 1961 — Section 28, 30, 31, 32, 32(1)
High Courts06 May 1980
Sri Kanyaka Parameswari Devasthanam and Charities Vs His Holiness Sri La Sri Ambalavana Pandara Sannadhi Avl. Adheena Kartha Thiruvaduthurai Adheenam and Another
Madras High Court · (1980) 93 LW 623 : (1981) 1 MLJ 42
High Courts06 May 1980
Kanyaka Parameswari Devasthanam and Charities Vs Srila Sri Ambalawana Pandara Sannadhi and Another
Madras High Court · AIR 1981 Mad 42 : (1980) 93 LW 623
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 41 Rule 21Land Acquisition Act, 1894 — Section 18, 3, 50(2), 5A
High Courts02 May 1980Dismissed
The Assistant Collector of Central Excise Vs Subramaina Chettiar
Madras High Court · (1980) CENCUS 652
Central Excises and Salt Act, 1944 — Section 6(a), 9(b)Criminal Procedure Code, 1973 (CrPC) — Section 2, 2(f), 313, 378
High Courts02 May 1980
Soodalai Ammal Vs Sachidanandam Pillai and Ors
Madras High Court · (1981) ILR (Mad) 253 : (1980) 93 LW 701 : (1981) 1 MLJ 93
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 3(19), 3(28), 3(33)(b)(1)
High Courts02 May 1980
Commissioner of Income Tax, Tamil Nadu-V Vs Fried Krupp Industries
Madras High Court · (1980) 19 CTR 257 : (1981) 128 ITR 27
Income Tax Act, 1961 — Section 9
High Courts30 Apr 1980
Sarathambal Vs Seeralan and Others
Madras High Court · AIR 1981 Mad 59 : (1981) ILR (Mad) 409 : (1980) 93 LW 640
High Courts30 Apr 1980
G. Lakshmi Ammal Vs Elumalai Chettiar and Others
Madras High Court · (1981) ILR (Mad) 89 : (1980) 93 LW 492 : (1980) 2 MLJ 480
High Courts30 Apr 1980
K. Appa Rao Vs Maragathammal and Others
Madras High Court · AIR 1981 Mad 57 : (1980) 93 LW 681
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(1), 14(1)Transfer of Property Act, 1882 — Section 111
High Courts29 Apr 1980Dismissed
In Re: Kumarakuppan
Madras High Court · (1980) 04 MAD CK 0039
Penal Code, 1860 (IPC) — Section 323
High Courts28 Apr 1980
Ambalavana Pandara Sannathi Avergal Vs State of Tamil Nadu and Another
Madras High Court · AIR 1983 Mad 72
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 103, 105, 23
High Courts24 Apr 1980
P.P. Kanniah Vs Income Tax Officer, Central Circle I, Madras and Another
Madras High Court · (1981) 129 ITR 414 : (1981) 7 TAXMAN 96
Gold (Control) Act, 1968 — Section 16(1)(5), 71Income Tax Act, 1961 — Section 132, 132(5), 132B, 132B(1)