High Courts30 Sept 1980
A.T.A. Nataraja Chettiar and Company and Another Vs State of Tamil Nadu
Madras High Court · (1981) ILR (Mad) 315 : (1982) 49 STC 53
Tamil Nadu General Sales Tax Act, 1959 — Section 7A, 7A(1)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,527 of 5,229
High Courts30 Sept 1980Dismissed
In Re: Ammani Ammal
Madras High Court · (1981) LW(Cri) 56
Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 3(1), 6(1)
High Courts30 Sept 1980
L.N. Plantation Company Vs The State of Tamil Nadu
Madras High Court · (1981) 47 STC 210
High Courts29 Sept 1980
K.S. Vasan and Sons Vs The State of Tamil Nadu
Madras High Court · (1982) 51 STC 353
High Courts26 Sept 1980
M. Sore Vs Taiyainayaki
Madras High Court · (1980) LW(Cri) 181
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts25 Sept 1980
K.S.P. Subramanian Vs The Commissioner of Land Revenue and Commercial Taxes, Madras and Others
Madras High Court · AIR 1981 Mad 346
Tamil Nadu Cinemas (Regulation) Act, 1955 — Section 5
High Courts25 Sept 1980Allowed
K.S.P. Subramanian Vs The Commissioner of Land Revenue and Commercial Taxes, Madras and others
Madras High Court · AIR 1981 Mad 346
Tamil Nadu Cinemas (Regulation) Act, 1955 — Section 5
High Courts25 Sept 1980
Thavakkal Agencies Vs The State of Tamil Nadu
Madras High Court · (1981) 47 STC 179
Central Sales Tax Act, 1956 — Section 3
High Courts24 Sept 1980
V. Subramaniam Vs State Bank of India, Staff Co-operative Society Ltd. by the Secretary and Another
Madras High Court · (1981) 1 MLJ 509
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts24 Sept 1980
V. Subramaniam Vs State Bank of India Staff Co-operative Society Ltd.
Madras High Court · (1981) 43 FLR 82 : (1981) 2 LLJ 123 : (1981) 94 LW 314
Industrial Disputes Act, 1947 — Section 12, 33C(2)
High Courts24 Sept 1980
Commissioner of Income Tax, Tamil Nadu-III Vs N.S. Krishna Rao
Madras High Court · (1983) 144 ITR 347
Income Tax Act, 1961 — Section 45, 48
High Courts24 Sept 1980
Dr. A. U. Natarajan and Another Vs Indian Bank
Madras High Court · (1981) 1 MLJ 286
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts23 Sept 1980
The State of Tamil Nadu Vs Subbaraj and Co.
Madras High Court · (1981) 47 STC 30
Tamil Nadu General Sales Tax Act, 1959 — Section 3(1), 7(1), 7A
High Courts23 Sept 1980
K. Chennakesavalu Vs The Commissioner, Board of Revenue (Commercial Taxes), Chepauk, Madras-5
Madras High Court · (1981) 47 STC 403
Tamil Nadu General Sales Tax Act, 1959 — Section 2, 3, 3(1), 3(2), 31(1)
High Courts23 Sept 1980
Bapalal and Co. (Manufacturing), Madras-3 Vs The State of Tamil Nadu
Madras High Court · (1982) 49 STC 20
Tamil Nadu General Sales Tax Act, 1959 — Section 7A, 7A(1)
High Courts23 Sept 1980
Gwalior Rayon Silk Manufacturing and Weaving Co. Ltd. Vs The State of Tamil Nadu
Madras High Court · (1982) 49 STC 73
Tamil Nadu General Sales Tax Act, 1959 — Section 7A
High Courts22 Sept 1980
Tamil Nadu Electricity Board Vs Tamil Nadu Electricity Board Accounts and Executive Staff Union
Madras High Court · (1980) 2 LLJ 440 : (1981) 94 LW 78
Constitution of India, 1950 — Article 226, 309
High Courts22 Sept 1980
The Tamil Nadu Electricity Board Vs Tamil Nadu Electricity Board Accounts and Executive Staff Union
Madras High Court · (1981) 1 MLJ 309
Constitution of India, 1950 — Article 226, 309
High Courts19 Sept 1980
R.S.K.V. Raghavan trading as R.S. Krishna and Co., Mayuram Vs G. R. Gopal and Co. and Others
Madras High Court · AIR 1981 Mad 262 : (1981) 94 LW 370 : (1981) 2 MLJ 30
Trade and Merchandise Marks Act, 1958 — Section 21, 59, 9(2)
High Courts19 Sept 1980
Lucas T.V.S. Ltd. Vs Assistant Collector of Central Excise, Madras and Others
Madras High Court · (1981) 8 ELT 657
Central Excise Rules, 1944 — Rule 173C, 9BCentral Excises and Salt Act, 1944 — Section 2, 4