High Courts09 Oct 1980
M. Appachi Vs P. Kanniappan
Madras High Court · (1980) 10 MAD CK 0002
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,526 of 5,229
High Courts08 Oct 1980
State Vs Rangaswami and Others
Madras High Court · (1981) CriLJ 694
Penal Code, 1860 (IPC) — Section 397
High Courts07 Oct 1980
G.N. Venkataswamy Vs Tamil Nadu Small Industries Development Corporation Ltd.
Madras High Court · AIR 1981 Mad 318 : (1981) ILR (Mad) 246 : (1981) 94 LW 411 : (1981) 2 MLJ 254
Madras Revenue Recovery Act, 1864 — Section 52A, 62, 63Tamil Nadu Revenue Recovery (Amendment) Act, 1972 — Section 52
High Courts07 Oct 1980
The Municipal Council Vs Taj Prakasha Thaikal Estate and Others
Madras High Court · (1980) 93 LW 805 : (1981) 1 MLJ 197
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4
High Courts06 Oct 1980Dismissed
Varadalakshmi Mills Limited and Bhajraj Textiles Mills Ltd. Vs The Assistant Collector of Central Excise, The Collector of Central Excise and Union of India (UOI)
Madras High Court · (1981) ECR 265
High Courts06 Oct 1980
K. Valambal and Others Vs Government of Tamil Nadu and Others
Madras High Court · (1981) ILR (Mad) 46
Constitution of India, 1950 — Article 14, 20(2)Penal Code, 1860 (IPC) — Section 376, 377, 73, 74
High Courts06 Oct 1980
Arvinda Vs Ravindra Singh and Another
Madras High Court · (1981) CriLJ 155
Criminal Procedure Code, 1973 (CrPC) — Section 216, 216(4) , 240(2), 241, 242Penal Code, 1860 (IPC) — Section 224, 324, 326, 341
High Courts03 Oct 1980
K.M. Abdul Jabbar Vs Indo Singapore Traders P. Ltd.
Madras High Court · AIR 1981 Mad 118 : (1981) ILR (Mad) 332
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts03 Oct 1980Allowed
Sundaram Pillai and Others Vs The State of Tamil Nadu and Another
Madras High Court · (1981) ILR (Mad) 379
Land Acquisition Act, 1894 — Section 4, 4(1), 55, 5A, 5A(1)Tamil Nadu Land Acquisition Rules — Rule 1, 3
High Courts03 Oct 1980
Perumalswamy Mudaliar Vs R. Arumugham and Another
Madras High Court · (1981) ILR (Mad) 412 : (1981) 94 LW 379 : (1981) 1 MLJ 483
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts03 Oct 1980Dismissed
Govindaraja Vanniar and Others Vs Thirusangu Vanniar and Others
Madras High Court · (1981) ILR (Mad) 344
Evidence Act, 1872 — Section 115Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 2Transfer of Property Act, 1882 — Section 111
High Courts03 Oct 1980Dismissed
K.R. Padmavathy Ammal and Others Vs E.R. Manickam
Madras High Court · (1981) ILR (Mad) 91
Civil Procedure Code, 1908 (CPC) — Section 115Contract Act, 1872 — Section 21, 23, 25, 25(1), 25(2)
High Courts03 Oct 1980
L.M. Ven Moppes Diamond Tools India Ltd., Madras Vs Government of India
Madras High Court · (1981) 8 ELT 165
High Courts03 Oct 1980Dismissed
The Management, Thiru Arooran Sugars Limited Vs The Appellate Authority under the Payment of Gratuity Act and Others
Madras High Court · (1981) ILR (Mad) 184
Constitution of India, 1950 — Article 37Payment of Gratuity Act, 1972 — Section 2, 4, 4(2)Tamil Nadu Payment of Gratuity Rules, 1973 — Rule 10(1)
High Courts03 Oct 1980
K.M. Abdul Jabbar Vs Jndo Singapore Traders (P.) Ltd. and Another
Madras High Court · (1981) 94 LW 84 : (1981) 1 MLJ 318
Civil Procedure Code, 1908 (CPC) — Section 13(b)
High Courts03 Oct 1980Allowed
R. Munuswami Vs State (C-1 Police) and Another
Madras High Court · (1980) LW(Cri) 244
High Courts01 Oct 1980
P. Thangavelu Vs R. Dhanalakshmi Ammal and Others and S. Dhanalakshmi Ammal and Others
Madras High Court · (1983) ILR (Mad) 9 : (1984) 97 LW 708 : (1982) 2 MLJ 314
High Courts01 Oct 1980
In Re: Ayyadurai Devar and Another
Madras High Court · (1981) CriLJ 258 : (1980) 93 LW 275
Penal Code, 1860 (IPC) — Section 109, 405, 409
High Courts01 Oct 1980
Deputy Commissioner (Ct), Coimbatore Division, Coimbatore-2 Vs The Kundah Industrial Co-operative Tea Factory Ltd.
Madras High Court · (1981) 47 STC 354