High Courts10 Nov 1980
The Chief Controlling Revenue Authority, Board of Revenue, Madras Vs T. Ranganathan Pillai
Madras High Court · AIR 1981 Mad 193 : (1981) 94 LW 267
Stamp Act, 1899 — Article 58(A), 64(A), 2(24)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,524 of 5,229
High Courts10 Nov 1980
Sree Kannikaparameswari Devasthanam Vs The Salem Municipal Council
Madras High Court · (1980) 11 MAD CK 0002
Tamil Nadu District Municipalities Act, 1920 — Section 354, 6(17), 7(2), 83, 83(1)(a)
High Courts07 Nov 1980
P. Karunakaran Vs V.M. Ponnuswamy Achari
Madras High Court · (1981) 94 LW 312 : (1981) 1 MLJ 485
Civil Procedure Code, 1908 (CPC) — Section 115Stamp Act, 1899 — Section 39
High Courts04 Nov 1980
Mohamed Khan Sahib Vs Ali Khan Sahib and Another
Madras High Court · AIR 1981 Mad 209 : (1981) 94 LW 97
Evidence Act, 1872 — Section 112
High Courts04 Nov 1980
S. Arunachalam and Others Vs The State of Tamil Nadu and Others
Madras High Court · (1981) 94 LW 261 : (1981) 1 MLJ 489
Tamil Nadu Water Supply and Drainage Board Act, 1970 — Section 30
High Courts04 Nov 1980
Mohammed Khan Sahib Vs Ali Khan Sahib and Another
Madras High Court · (1981) 94 LW 97 : (1981) 1 MLJ 402
High Courts04 Nov 1980
Bengal Electric Lamp Works Ltd. Vs Collector of Customs, Madras and Another
Madras High Court · (1981) 1 ECR 154 : (1981) 8 ELT 233
High Courts04 Nov 1980
State by Public Prosecutor Vs Chellammal
Madras High Court · (1982) LW(Cri) 56
Madras Prohibition Act, 1937 — Section 4(J)(b)Probation of Offenders Act, 1958 — Section 5(1)(b)
High Courts02 Nov 1980Dismissed
Periasami Gounder and Others Vs Chinnaraj Gounder and Others
Madras High Court · (1980) 11 MAD CK 0021
Registration Act, 1908 — Section 77
High Courts31 Oct 1980
K.R. Padmavathy Ammal (died) and Others Vs E.R. Manickam
Madras High Court · (1981) 94 LW 206 : (1981) 1 MLJ 359
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts31 Oct 1980
The State Bank of India Vs Balakrishna Sugar Factory Limited by Managing Partner
Madras High Court · (1980) 10 MAD CK 0039
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 10Transfer of Property Act, 1882 — Section 72
High Courts31 Oct 1980
Land Acquisition Officer and Special Deputy Collector, Rural Housing Vs Adheenakarthar Thiruvaduthurai Adheenam and Others
Madras High Court · (1981) 94 LW 665 : (1982) 1 MLJ 59
High Courts31 Oct 1980
T.N. Krishnamoorthy Vs Jagat Textiles
Madras High Court · (1981) ILR (Mad) 76 : (1981) 94 LW 160 : (1981) 1 MLJ 394
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 25
High Courts30 Oct 1980
Sri Rani Lakshmi Ginning, Spinning and Weaving Mills Private Ltd. Vs State of Tamil Nadu
Madras High Court · (1981) 48 STC 406
Tamil Nadu General Sales Tax Act, 1959 — Section 16, 34
High Courts30 Oct 1980
The State of Tamil Nadu Vs Madras Tanning Company
Madras High Court · (1983) 54 STC 327
Central Sales Tax Act, 1956 — Section 14, 15Tamil Nadu General Sales Tax Act, 1959 — Section 4A
High Courts30 Oct 1980
The State of Tamil Nadu Vs Polyweb Private Ltd.
Madras High Court · (1982) 51 STC 364
High Courts28 Oct 1980
Needle Industries Ltd. Vs The Additional Commissioner for Workmen's Compensation Madras Teynampet and Others
Madras High Court · (1982) ILR (Mad) 39 : (1986) 1 LLJ 408
Industrial Disputes Act, 1947 — Section 11A, 2A
High Courts28 Oct 1980Dismissed
The National Co-operative Sugar Mills Ltd. Vs Albert and Company
Madras High Court · AIR 1981 Mad 172 : (1981) ILR (Mad) 1
Sales of Goods Act, 1930 — Section 11, 20
High Courts27 Oct 1980Allowed
Oriental Fire and General Insurance Company Limited Vs Valliammal and Others
Madras High Court · (1982) ILR (Mad) 18
Motor Vehicles Act, 1988 — Section 110A, 110AAWorkmens Compensation Act, 1923 — Section 3(5)
High Courts27 Oct 1980
Bombay Burmah Trading Corporation Limited Vs A.T. Narayanaswami Pillai
Madras High Court · (1981) 94 LW 334 : (1981) 1 MLJ 433
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 30(iii)