High Courts03 Dec 1980
Nuwood Private Limited, Madras Vs Superintendent of Central Excise
Madras High Court · (1981) 8 ELT 184 : (1981) ILR (Mad) 295
Central Excises and Salt Act, 1944 — Section 4Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,522 of 5,229
High Courts03 Dec 1980Dismissed
Balasubramania Pillai Vs Arumugham Pillai and Another
Madras High Court · (1981) ILR (Mad) 353
Agriculturists Relief Act, 1938 — Section 8Contract Act, 1872 — Section 58, 61Tamil Nadu Agriculturists Relief Act, 1938 — Section 7(2), 8, 8, 8(2), 8(3)
High Courts02 Dec 1980
K. Venkataramani Vs S. Aravamuthan and Others
Madras High Court · (1981) 1 MLJ 516
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(i)
High Courts02 Dec 1980
Ashok Leyland Limited Vs A. Vijayakumar and Another
Madras High Court · (1981) 2 LLJ 9
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2Tamil Nadu Shops and Establishments Act, 1947 — Section 4(1)
High Courts02 Dec 1980
A.R. Krishnamurthy and A.R. Rajagopalan Vs Commissioner of Income Tax, Madras
Madras High Court · (1981) 21 CTR 320 : (1982) 133 ITR 922
Income Tax Act, 1961 — Section 2(14), 2(47), 45, 47, 48
High Courts02 Dec 1980
Govinda Asari Vs The Kancheepuram Municipal Council
Madras High Court · (1980) 12 MAD CK 0008
Land Acquisition Act, 1894 — Section 4, 5A, 6(1)Tamil Nadu District Municipalities Act, 1920 — Section 162, 163, 164, 165, 3(21)
High Courts02 Dec 1980
A.R. Krishnamurthy/A.R. Rajagopalan Vs Commissioner of Income Tax
Madras High Court · (1981) 6 TAXMAN 289
Income Tax Act, 1961 — Section 2, 2(14), 2(47), 256(1), 45Transfer of Property Act, 1882 — Section 105
High Courts01 Dec 1980
M.V.S. Muthuvel Vs The Authorised Officer, Land Reforms Kovilpatti
Madras High Court · (1980) 2 MLJ 168
High Courts28 Nov 1980Dismissed
Pattammal and another Vs Kanniammal and others
Madras High Court · AIR 1981 Mad 252
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63, 63(c)Transfer of Property Act, 1882 — Section 3
High Courts28 Nov 1980Dismissed
K. Sarasu Vs Sengodan
Madras High Court · (1981) LW(Cri) 37
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 97Hindu Minority and Guardianship Act, 1956 — Section 6(a)
High Courts28 Nov 1980
Aviyur Mariamman Temple by Hereditary Trustee Parasuraman Vs T.N. Sundaramoorthi Pillai and Another
Madras High Court · (1981) 94 LW 375 : (1981) 1 MLJ 392
Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 57(b)
High Courts27 Nov 1980
M. Venkatachalapathy Vs Saroja alias Thangammal
Madras High Court · (1981) 1 MLJ 440
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Marriage Act, 1955 — Section 13(1)(b)
High Courts27 Nov 1980
T.M. Menon Vs Universal Film (India) Private Ltd. and Others
Madras High Court · (1980) 11 MAD CK 0015
Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 186
High Courts26 Nov 1980
Arumugha Nadar Vs Kumara Pillal and others
Madras High Court · (1980) 11 MAD CK 0034
Agricultural Income Tax (Amendment) Act, 1983 — Section 3(2)(a), 3(ii)
High Courts25 Nov 1980
Lakshmiammal and another Vs V.K. Sivasubramaniam
Madras High Court · (1980) 11 MAD CK 0035
Limitation Act, 1963 — Section 5Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(1), 14(1)(b), 36, 37, 37(2)
High Courts25 Nov 1980
Janaki Ammal Vs Alagar Kothan
Madras High Court · (1981) ILR (Mad) 417 : (1981) 94 LW 83 : (1981) 1 MLJ 487
High Courts25 Nov 1980
Vaithilinga Naicker Vs Vivekananda Reddiar and Others
Madras High Court · (1980) 11 MAD CK 0003
High Courts24 Nov 1980Allowed
P. Jugra Lodha (Died) and Another Vs M. Nataraja Naicker
Madras High Court · (1981) ILR (Mad) 22
Tamil Nadu Agriculturists Relief (Amendment) Act, 1973 — Section 19
High Courts24 Nov 1980
Assistant Collector of Customs, Madras (Prosecution) Preventive Department Vs Leslie Bertram D'silva and Another
Madras High Court · (1984) 15 ELT 118
Customs Act, 1962 — Section 111, 135(1)
High Courts21 Nov 1980
Marudhavana Desigar Vs Thangamani Ammal
Madras High Court · (1981) ILR (Mad) 14 : (1981) 94 LW 225 : (1981) 1 MLJ 512
Tamil Nadu Agriculturists Relief Act, 1938 — Section 13