High Courts25 Oct 1980
Jaithun Beevi and Others Vs Begum Dustagir
Madras High Court · (1981) ILR (Mad) 9 : (1981) 94 LW 59 : (1981) 1 MLJ 373
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 2(8)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,525 of 5,229
High Courts25 Oct 1980
Sri Saravana Chit Fund Co. Vs Sekudeen and Others
Madras High Court · (1981) ILR (Mad) 325 : (1981) 94 LW 228 : (1981) 1 MLJ 437
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(3), Order 23 Rule 2
High Courts24 Oct 1980
Devaraja Pillai and Another Vs K.R. Purushothama Chettiar and Others
Madras High Court · (1981) 94 LW 77 : (1981) 1 MLJ 462
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 21 Rule 98
High Courts24 Oct 1980
T.K. Narayana Pillai Vs Naganatha Iyer
Madras High Court · AIR 1981 Mad 196 : (1981) 94 LW 253
Evidence Act, 1872 — Section 3Tamil Nadu Occupants of Kudiyiruppu (Conferment of Ownership) Act, 1971 — Section 2(8), 27, 3(2), 4Tamil Nadu Occupants of Kudiyiruppu (Conferment of Ownership) Rules, 1972 — Rule 3
High Courts24 Oct 1980Dismissed
Jayakodi Vs State thro. S.I. Police
Madras High Court · (1980) 10 MAD CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 306(4)(b)
High Courts23 Oct 1980
The Tamil Nadu Wakf Board Vs Dawood Bi
Madras High Court · (1981) ILR (Mad) 355 : (1981) 94 LW 81 : (1981) 1 MLJ 220
Waqf Act, 1995 — Section 15(2)(h), 57, 57(3)
High Courts22 Oct 1980
Management of Enfield India Limited Vs Second Additional Labour Court, Madras and Another
Madras High Court · (1981) 2 LLJ 287
Industrial Disputes Act, 1947 — Section 10, 10(1), 10(4)
High Courts22 Oct 1980
V. Ramagopal and Others Vs Y.V.S. Siva Kumar and Others
Madras High Court · AIR 1981 Mad 228 : (1982) ILR (Mad) 1
Constitution of India, 1950 — Article 14
High Courts21 Oct 1980
Commissioner of Income Tax, Coimbatore Vs Kasturi Mills Ltd.
Madras High Court · (1981) 129 ITR 12
Income Tax Act, 1961 — Section 256(2)
High Courts21 Oct 1980
N. Jayaraman Vs Glaxo Laboratories India Ltd., Madras
Madras High Court · AIR 1981 Mad 258 : (1981) 94 LW 362
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10, Order 9 Rule 13, Order 9 Rule 6
High Courts21 Oct 1980
L. Rajan Vs Muthusami Naidu and Another
Madras High Court · AIR 1981 Mad 285 : (1981) 94 LW 440
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 92Limitation (Amendment) Act, 1976 — Article 127
High Courts21 Oct 1980
Thillai Vazhandanar Annapalippu Nidhi Tirupanandal Vs State of Tamil Nadu and Another
Madras High Court · AIR 1981 Mad 211
Limitation Act, 1963 — Section 5Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 78(2), 80, 9(2)
High Courts21 Oct 1980
Thillaivazh Andanar Annam Palippu Nidhi represented by Trustee, His Holiness Sri La Sri Kasivasi Muthukumaraswami Thambiran Swamigal Avargal Head of Sri Kasi Mutt Thirupanandal Vs The State of Tamil Nadu and Others
Madras High Court · (1981) ILR (Mad) 411 : (1981) 94 LW 100 : (1981) 1 MLJ 405
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 5(1)(d)(ii)
High Courts10 Oct 1980
Sahaya Barathy Vs Anthony Sahaya Rajaputhiraik
Madras High Court · AIR 1981 Mad 78 : (1981) ILR (Mad) 241
Divorce Act, 1869 — Section 17, 19, 22
High Courts10 Oct 1980
Sundaram Finance Ltd. Vs The State of Tamil Nadu and Another
Madras High Court · (1981) 94 LW 203 : (1981) 1 MLJ 301
High Courts10 Oct 1980
R. Seshammal Vs Commissioner of Income Tax and Another
Madras High Court · (1981) 20 CTR 328 : (1981) ILR (Mad) 205 : (1981) 130 ITR 81
Gold (Control) Act, 1968 — Section 15(1), 16, 3(1)Gold Control (Reforms, Fees and Miscellaneous Matters) Rules, 1968 — Rule 4Income Tax Act, 1961 — Section 132
High Courts10 Oct 1980Allowed
Rukku alias Rukkumani Vs Kannan and Others
Madras High Court · (1981) ILR (Mad) 340
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5, Order 33 Rule 7, Order 33 Rule 7(1), Order 33 Rule 7(1A)
High Courts10 Oct 1980
Abdul Hameed Vs Eganathan
Madras High Court · (1981) 94 LW 75 : (1981) 1 MLJ 273
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20(1)
High Courts10 Oct 1980Dismissed
T.K. Subramanian Vs Chidambaranothan
Madras High Court · (1980) 10 MAD CK 0004
Penal Code, 1860 (IPC) — Section 147, 353