High Courts23 Dec 1981
Gnanasoundarapandian Vs Thomas Nadar and Others
Madras High Court · (1982) 2 MLJ 454
Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,489 of 5,229
High Courts23 Dec 1981
S. Vadivel Mudaliar and Sons and Another Vs The State of Tamil Nadu
Madras High Court · (1983) 52 STC 189
Tamil Nadu General Sales Tax Rules, 1959 — Rule 6
High Courts23 Dec 1981
Children's Choice Vs G.K. Adiseshiah and Another
Madras High Court · (1982) ILR (Mad) 191 : (1982) 1 MLJ 411
High Courts23 Dec 1981Allowed
K.K. Ramamoorthy Vs T.R. Padmanabhan
Madras High Court · (1981) 12 MAD CK 0015
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Limitation Act, 1963 — Section 5
High Courts22 Dec 1981
Gillanders Arbuthnot and Co. Ltd. Vs Mrs. V.R. Badhrunnissa
Madras High Court · (1982) 1 MLJ 437
High Courts22 Dec 1981
Mohammed Saleha Vs Syed Nooruddin
Madras High Court · (1982) 1 MLJ 340
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(ii)(a), 10(2)(iii), 25, 26
High Courts22 Dec 1981
Pioneer Kumaraswamy College Vs The Central Scientific Supplies Company
Madras High Court · (1983) ILR (Mad) 381 : (1983) 96 LW 75 : (1982) 2 MLJ 119
Tamil Nadu Private Colleges (Regulation) Act, 1976 — Section 30
High Courts22 Dec 1981
S.K. Munuswami Mudaliar Vs The Authorised Officer (Land Reforms)
Madras High Court · (1982) 95 LW 275 : (1982) 1 MLJ 343
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 18, 18(1), 20, 23, 7
High Courts22 Dec 1981
Commissioner of Income Tax, Tamil Nadu-V Vs Rudrappan and Company
Madras High Court · (1984) 147 ITR 204
Income Tax Act, 1961 — Section 271(1)
High Courts22 Dec 1981
K.S. Narayanan and Others Vs S. Gopinathan
Madras High Court · (1982) CriLJ 1611
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409
High Courts22 Dec 1981
C. Tarachand Vs The Tahsildar and Another
Madras High Court · (1983) 52 STC 324
Central Sales Tax Act, 1956 — Section 3
High Courts22 Dec 1981Dismissed
C. Munuswamy Vs Sri Saradha College Education Trust
Madras High Court · (1983) ILR (Mad) 301
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 64, Order 21 Rule 66Tamil Nadu Agriculturists Relief Act, 1938 — Section 3, 3(2), 4Tamil Nadu Debt Relief Act, 1976 — Section 12
High Courts22 Dec 1981Dismissed
Messrs. Gillanders Arbuthanot and Company Ltd. Vs Mrs. V.S. Badhrunnissa
Madras High Court · (1982) ILR (Mad) 69
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3), 25
High Courts21 Dec 1981
V. Natarajan and Another Vs N. Salai Muthu and Another
Madras High Court · (1984) ILR (Mad) 276 : (1984) 97 LW 49 : (1984) 2 MLJ 17
Civil Procedure Code, 1908 (CPC) — Section 115Companies Act, 1948 — Section 320Companies Act, 1956 — Section 531(A)
High Courts21 Dec 1981
A.V. Mohamed Ali Sahib Vs Naina Mohammed Maracair
Madras High Court · (1982) 95 LW 327 : (1982) 2 MLJ 300
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts21 Dec 1981
Chellammal Vs R.T. Seethalakshmi Ammal and Another
Madras High Court · AIR 1983 Mad 100 : (1982) 95 LW 237
Limitation Act, 1963 — Article 127, 5Tamil Nadu Debt Relief Act, 1979 — Section 21
High Courts21 Dec 1981
Chellammal Vs R.T. Seethalakshmiammal and Another
Madras High Court · (1982) 1 MLJ 323
Limitation Act, 1963 — Section 21, 5
High Courts21 Dec 1981
M.M. Krishnamoorthy Chetty Vs The Authorised Officer for Land Reforms
Madras High Court · (1981) 12 MAD CK 0007
Constitution of India, 1950 — Article 133, 136
High Courts18 Dec 1981
Baluchamy Vs Thayammal
Madras High Court · AIR 1982 Mad 375 : (1982) 95 LW 137 : (1982) 2 MLJ 1
Civil Procedure Code, 1908 (CPC) — Section 115Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 6B
High Courts18 Dec 1981
Manicka Mudaliar Vs Shanmugasundara Mudaliar
Madras High Court · (1982) ILR (Mad) 430 : (1982) 95 LW 297 : (1982) 2 MLJ 301