High Courts06 Jan 1982
Commissioner of Income Tax, Tamil Nadu-IV Vs V.R. Chittal Achi
Madras High Court · (1983) 34 CTR 137 : (1983) 140 ITR 698 : (1983) 13 TAXMAN 323
Income Tax Act, 1961 — Section 144, 271(1)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,488 of 5,229
High Courts06 Jan 1982
C.M.S. Abdus Salam Vs Commissioner of Wealth-tax, Madras
Madras High Court · (1983) 144 ITR 649
Income Tax Act, 1922 — Section 10(2), 66(2)
High Courts06 Jan 1982
Thomas, Palpandi, Bairavamoorthy and Swami, In re:
Madras High Court · (1982) LW(Cri) 88
High Courts05 Jan 1982
Sha Nirbhayala Bahadurmal Vs Krishna Rao M. Nikan Krishna Rao M Nikan Vs Sha Nirbhayala Bahadurmal and Others
Madras High Court · (1983) 96 LW 16 : (1982) 1 MLJ 376
High Courts05 Jan 1982
Commissioner of Income Tax, Tamil Nadu-II Vs A. Venkataraman and Others
Madras High Court · (1982) 28 CTR 329 : (1982) 137 ITR 846
Income Tax Act, 1961 — Section 48, 52(2)
High Courts05 Jan 1982
The Government of Tamil Nadu and Another Vs M.N. Raghunathan
Madras High Court · (1983) 96 LW 670 : (1982) 2 MLJ 294
High Courts05 Jan 1982
Abdul Gaffar Vs N.K. Sidique
Madras High Court · AIR 1983 Mad 98
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)
High Courts04 Jan 1982
Rodier Mill Employees' Co-operative Stores Ltd. Vs Commissioner of Income Tax, Tamil Nadu-V
Madras High Court · (1982) 29 CTR 74 : (1982) 135 ITR 355
Income Tax Act, 1961 — Section 80P, 80P(2)
High Courts04 Jan 1982
Commissioner of Income Tax Tamil Nadu-I Vs Smt Sigappi Achi
Madras High Court · (1983) 33 CTR 313 : (1983) 140 ITR 448 : (1983) 13 TAXMAN 410
Income Tax Act, 1961 — Section 70(2)(ii), 80T
High Courts04 Jan 1982
Commissioner of Income Tax Tamil Nadu-I Vs Sigappi Achi
Madras High Court · (1983) 33 CTR 313 : (1983) 140 ITR 448 : (1983) 13 TAXMAN 410
Income Tax Act, 1961 — Section 70(2), 80T
High Courts01 Jan 1982Allowed
S. Vasudevan Vs The Government of Tamil Nadu and Others
Madras High Court · (1984) ILR (Mad) 251
Constitution of India, 1950 — Article 20(2), 311(2)Tamil Nadu Civil Services (Classification, Control and Appeal) Rules, 1953 — Rule 15(1), 17, 2, 8Tamil Nadu Financial Code — Article 124
High Courts24 Dec 1981
Ellapuram Panchayat Union Vs Bhavaniamaman
Madras High Court · AIR 1981 Mad 248 : (1981) 94 LW 256
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 14
High Courts24 Dec 1981
Raphael and Others Vs S. Chellappan
Madras High Court · (1982) ILR (Mad) 87
Tamil Nadu Panchayats Act, 1958 — Section 170, 173
High Courts24 Dec 1981Allowed
K.S. Ramamurthi Vs State: Inspector of Police, Commercial Crime Investigation Wing (C.I.D.), Coimbatore
Madras High Court · (1983) LW(Cri) 62
Penal Code, 1860 (IPC) — Section 409, 467, 471
High Courts24 Dec 1981
Sudarsan Chit Fund Vs Mrs. Jagadambal and Others
Madras High Court · (1984) 97 LW 682 : (1982) 2 MLJ 169
Limitation Act, 1963 — Article 36
High Courts24 Dec 1981Allowed
P. Srinivasalu and Another Vs Shanthi Traders and Another
Madras High Court · (1982) ILR (Mad) 37
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 25
High Courts24 Dec 1981
Chithiraivadivu Ammal Vs Dr. Moses T. Sundar
Madras High Court · (1982) 1 MLJ 334
High Courts24 Dec 1981Allowed
Nanayana Guruviah Chetty's Estate and Charities Vs K.V. Venkateswaran and Another
Madras High Court · (1982) ILR (Mad) 186
High Courts23 Dec 1981
Ramco Cement Distribution Co. (P.) Ltd. Vs The State of Tamil Nadu
Madras High Court · (1982) 51 STC 171
Central Sales Tax Act, 1956 — Section 2, 6, 8, 8ATamil Nadu General Sales Tax Act, 1959 — Section 17, 2, 3, 53, 53(2)
High Courts23 Dec 1981
Srinivasan and others Vs The Land Commissioner, Board of Revenue, Madras-5 and others
Madras High Court · (1981) 12 MAD CK 0058