CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Madras High Court

COURT ARCHIVE

Madras High Court judgments

1,04,573 judgments · page 3,487 of 5,229

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1885
High Courts21 Jan 1982

S.U.S. Davey and Sons Vs P.M. Narayanaswami and Another

Madras High Court · (1983) ILR (Mad) 321 : (1983) 96 LW 61 : (1983) 2 MLJ 534

Civil Procedure Code, 1908 (CPC) — Section 106Constitution of India, 1950 — Article 134(A)Transfer of Property Act, 1882 — Section 69
Read judgment
High Courts12 Jan 1982

Bangalore Distributing Company Pvt. Ltd. Vs The Assistant Commercial Tax Officer, Check Post Thirumangalam and Others

Madras High Court · (1983) 54 STC 140

Central Sales Tax Act, 1956 — Section 3, 6(2), 9(1)Tamil Nadu General Sales Tax Act, 1959 — Section 3(2), 4, 41A, 42, 42(8)
Read judgment
High Courts12 Jan 1982

Commissioner of Income Tax, Coimbatore Vs Ambal Mills Pvt. Ltd.

Madras High Court · (1983) 142 ITR 771

Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
Read judgment
High Courts11 Jan 1982

United India Insurance Co., Ltd. Vs Nagammal and Others

Madras High Court · (1983) ACJ 541 : (1983) ILR (Mad) 330 : (1983) 96 LW 201 : (1983) 2 MLJ 323

Motor Vehicles Act, 1988 — Section 95
Read judgment
High Courts11 Jan 1982

C. Swaminatha Mudaliar Sons and Others Vs S.M. Singaram and Sinniah, Executor and Administrator under the will deed of his mother M.S.M. Mannammi Achi of Pannayapatti Village and Others

Madras High Court · (1982) 1 MLJ 418

Read judgment
High Courts11 Jan 1982

N.P. Saraswathi Ammal and Others Vs Commissioner of Income Tax, Madras

Madras High Court · (1982) 138 ITR 19

Income Tax Act, 1961 — Section 251(1)
Read judgment
High Courts11 Jan 1982

The State of Tamil Nadu Vs Best and Co. (P.) Ltd.

Madras High Court · (1984) 57 STC 174

Read judgment
High Courts08 Jan 1982

S. Alagiriswami Naidu Vs Chellayee Ammal

Madras High Court · AIR 1982 Mad 384 : (1984) 97 LW 657 : (1982) 2 MLJ 22

Civil Procedure Code, 1908 (CPC) — Section 144
Read judgment
High Courts08 Jan 1982

K. Noorunnisa and Another Vs The District Collector

Madras High Court · (1982) 95 LW 282 : (1982) 2 MLJ 28

Read judgment
High Courts07 Jan 1982

Amitkumar Amichand by Partner S. Mohanlal Vs Jawanthraj and Others

Madras High Court · (1983) ILR (Mad) 281 : (1982) 2 MLJ 353

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(c)
Read judgment
High Courts07 Jan 1982

N.S. Sivaprakasam Vs M. Munuswamy Naicker

Madras High Court · (1984) 97 LW 728 : (1982) 2 MLJ 109

Read judgment
High Courts07 Jan 1982

Commissioner of Income Tax Tamil Nadu-V Vs P M P Soundara Pandian and Brothers

Madras High Court · (1983) 140 ITR 385

Income Tax Act, 1961 — Section 271(1)(c)
Read judgment
High Courts07 Jan 1982

Commissioner of Income Tax Vs P.M.P. Soundara Pandian and Brothers

Madras High Court · (1983) 13 TAXMAN 471

Income Tax Act, 1961 — Section 271(1)(c), 271(4A), 68
Read judgment
High Courts07 Jan 1982

Amithakumar Amichand Vs Jawanthraj and Others

Madras High Court · AIR 1983 Mad 324 : (1984) 97 LW 625 : (1982) 95 LW 625

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)
Read judgment
High Courts07 Jan 1982

V. Ramar Thevar Vs Sri Kannikaparameswari Amman Devasthanam

Madras High Court · (1984) 97 LW 725 : (1982) 2 MLJ 236

Read judgment
High Courts07 Jan 1982

Commissioner of Income Tax Tamil Nadu-V Vs P.M.P. Soundara Pandian and Brothers

Madras High Court · (1983) 33 CTR 350

Income Tax Act, 1961 — Section 271(1)(C), 68
Read judgment
High Courts07 Jan 1982

Arumugham Vs Valliammal and Others

Madras High Court · (1982) 01 MAD CK 0014

Criminal Procedure Code, 1973 (CrPC) — Section 256, 256(1)Penal Code, 1860 (IPC) — Section 323
Read judgment
High Courts06 Jan 1982

Commissioner of Income Tax, Tamil Nadu Vs N. Sowbhagmull Mahavirchand

Madras High Court · (1982) 31 CTR 335 : (1983) 142 ITR 747

Income Tax Act, 1961 — Section 27, 271(1), 69, 69A
Read judgment
High Courts06 Jan 1982

Vasanji Mavji and Company Vs K.P.C. Spinners and Others

Madras High Court · (1983) ILR (Mad) 221 : (1982) 2 MLJ 216

Read judgment
High Courts06 Jan 1982

Vasanji Navji and Co. Vs K.P.C. Spinners and Others

Madras High Court · AIR 1983 Mad 31

Arbitration Act, 1940 — Section 34
Read judgment
Previous1…3,4853,4863,4873,4883,489…5,229Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions