COURT ARCHIVE

Madras High Court judgments

1,04,573 judgments · page 3,485 of 5,229

High Courts11 Feb 1982

State of Tamil Nadu Vs C. Vadiappan

Madras High Court · AIR 1982 Mad 386 : (1983) ILR (Mad) 1 : (1983) 96 LW 396

Constitution of India, 1950 — Article 14, 226Madras Prohibition Act, 1937 — Section 17Tamil Nadu Arrack (Supply by Wholesale) Rules, 1981 — Rule 5, 6

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High Courts11 Feb 1982

T. Chengalvarayan Vs The Muthialpet High School and Others

Madras High Court · (1984) 97 LW 693 : (1982) 2 MLJ 378

Limitation Act, 1963 — Section 5

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High Courts11 Feb 1982

Indian Overseas Bank Vs Collector of Customs, Madras

Madras High Court · (1984) 2 ECC 253 : (1985) 5 ECR 221 : (1984) ILR (Mad) 143

Customs Act, 1962 — Section 111, 112, 124, 125, 126

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High Courts09 Feb 1982

R. Annamalai Vs Pappathi and Another

Madras High Court · AIR 1983 Mad 38 : (1983) ILR (Mad) 40 : (1984) 97 LW 630

Tamil Nadu Debt Relief Act, 1980 — Section 4, 6

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High Courts09 Feb 1982

M. Thangavelu Chetty Vs Chinnasamy and Others

Madras High Court · (1982) 2 MLJ 142

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High Courts06 Feb 1982

Management of Pankaja Mills Vs Controlling Authority and Others

Madras High Court · (1983) 1 LLJ 260

Companies Act, 1956 — Section 443, 445Payment of Gratuity Act, 1972 — Section 2, 4

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High Courts05 Feb 1982

Management, Kottabomman Transport Corporation Vs M. Lucas and Others

Madras High Court · (1983) 1 LLJ 458

Industrial Disputes Act, 1947 — Section 10(1), 11A

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High Courts04 Feb 1982

Mrs. A.C. Benjamin (Nee A.C. Wicks) Vs A.C. Newman Family Trust

Madras High Court · (1982) 02 MAD CK 0042

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2), 25

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High Courts03 Feb 1982

K. Selvaraj, Correspondent-Secretary, The Lakshmi Mills High School and Another Vs R. Jesudasan and Others

Madras High Court · (1983) ILR (Mad) 67 : (1983) 96 LW 348 : (1983) 2 MLJ 406

Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 — Section 22Tamil Nadu Shops and Establishments Act, 1947 — Section 41

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High Courts03 Feb 1982

R.R. Pictures Vs Commissioner of Income Tax, Madras

Madras High Court · (1982) 30 CTR 204 : (1983) 143 ITR 429

Income Tax Act, 1961 — Section 216, 217(1A), 263Income Tax Rules, 1962 — Rule 40

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High Courts03 Feb 1982

Chettinad Company Pvt. Ltd. Vs Commissioner of Income Tax, Tamil Nadu-IV

Madras High Court · (1984) 147 ITR 724 : (1984) 18 TAXMAN 80

Income Tax Act, 1961 — Section 2(47), 36(1), 36(2), 46, 46(1)

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High Courts02 Feb 1982

Pushpavalli Ammal Vs Revenue Divisional Officer, Nagapattinam and Others

Madras High Court · AIR 1983 Mad 215 : (1983) 96 LW 163 : (1983) 1 MLJ 251

Tamil Nadu Debt Relief Act, 1980 — Section 12, 13, 4, 4(2)

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High Courts02 Feb 1982

K.V.S.R. Subramanian Chettiar Vs Revenue Divisional Officer, Arantangi Pudukottai District and Others

Madras High Court · AIR 1983 Mad 26

Civil Procedure Code, 1908 (CPC) — Section 9Tamil Nadu Debt Relief Act, 1980 — Section 4, 6

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High Courts02 Feb 1982

K.V.S.P. Subramanian Chettiar Vs The Revenne Divisional Officer and Others

Madras High Court · (1983) ILR (Mad) 222 : (1984) 97 LW 466 : (1982) 2 MLJ 375

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High Courts02 Feb 1982

V.D. Swami and Co. Pvt. Ltd. Vs Commissioner of Income Tax, Tamil Nadu-I

Madras High Court · (1984) 146 ITR 425

Income Tax Act, 1961 — Section 35B, 35B(1), 37

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High Courts02 Feb 1982Allowed

M.V.M. Mahalingam Chettiar Vs The Appellate Authority (Sub-Collector) and Others

Madras High Court · (1982) 02 MAD CK 0009

Constitution of India, 1950 — Article 226Tamil Nadu Debt Relief Act, 1980 — Section 4, 5, 6

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High Courts01 Feb 1982

V.N. Chandravadivelu Chetty Vs Secretary to Government, Revenue Department and Others

Madras High Court · AIR 1983 Mad 104 : (1984) 97 LW 468 : (1982) 95 LW 468 : (1983) 1 MLJ 50

Tamil Nadu Debt Relief Act, 1980 — Section 12(1)

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High Courts01 Feb 1982

Sundarambal Achi Vs The Appellate Authority and Sub. Collector, Kumbakonam and Another

Madras High Court · AIR 1983 Mad 278 : (1983) ILR (Mad) 35 : (1983) 96 LW 71 : (1983) 1 MLJ 346

Civil Procedure Code, 1908 (CPC) — Section 9Tamil Nadu Debt Relief Act, 1980 — Section 4, 5, 6

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High Courts28 Jan 1982

K.R. Venkatrama Gounder and Others Vs Rangathai

Madras High Court · (1982) 95 LW 301 : (1982) 1 MLJ 346

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High Courts28 Jan 1982

Krishnamurthy Vs Srinivasa @ S.S. Vasan and State

Madras High Court · (1982) LW(Cri) 120

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