High Courts04 Mar 1982
Dalmia Cement (Bharat) Limited Vs The State of Tamil Nadu
Madras High Court · (1982) 51 STC 259
Tamil Nadu General Sales Tax Act, 1959 — Section 3, 4, 5Tamil Nadu General Sales Tax Rules, 1959 — Rule 6
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,483 of 5,229
High Courts04 Mar 1982
Soundarpandi Vs State
Madras High Court · (1983) CriLJ 1199
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 165Penal Code, 1860 (IPC) — Section 302
High Courts04 Mar 1982
R.P. Ramaswamy Chettiar Vs Commissioner of Wealth Tax, Tamil Nadu-II
Madras High Court · (1983) 35 CTR 128 : (1983) 144 ITR 87 : (1983) 14 TAXMAN 361
Wealth Tax Act, 1957 — Section 18(1), 18(2A)
High Courts04 Mar 1982
A.M.S. Shakul Hameed Vs The Union of India and Others
Madras High Court · (1982) LW(Cri) 136
Constitution of India, 1950 — Article 134A
High Courts04 Mar 1982
K. Thivyaraj Vs The Chief Secretary, Government of Pondicherry and Another
Madras High Court · (1982) 2 MLJ 136
Constitution of India, 1950 — Article 226
High Courts03 Mar 1982
Jayprakash Match Works, Kovilpatti and Others Vs Union of India and Others
Madras High Court · (1989) 22 ECC 218 : (1983) 12 ELT 58
Central Excise Rules, 1944 — Rule 8, 8(1)Central Excises and Salt Act, 1944 — Section 2, 3, 37, 37(2)
High Courts03 Mar 1982
Rosaline Rajan Vs S.M. Joseph Xavier Lourdarajan
Madras High Court · AIR 1983 Mad 164
Divorce Act, 1869 — Section 19(1)
High Courts02 Mar 1982
Odeon Mani Tiraiarangam and Others Vs The State of Tamil Nadu and Others
Madras High Court · (1983) ILR (Mad) 201 : (1983) 96 LW 338 : (1983) 2 MLJ 392
Constitution of India, 1950 — Article 245Madras City Municipal Corporation Act, 1919 — Section 3(9)Tamil Nadu Entertainments Tax Act, 1939 — Section 4C
High Courts01 Mar 1982
Palaniappa Gounder Vs Nallamuthu Gounder and Others
Madras High Court · (1984) 97 LW 581 : (1982) 2 MLJ 258
High Courts26 Feb 1982
M.R.S. Ramakrishnan Vs The Assistant Director of Ex-Servicemen Welfare (District Soldiers, Sailors and Airmen Board), Tiruchirapalli and Others
Madras High Court · AIR 1982 Mad 431 : (1984) 97 LW 450
Constitution of India, 1950 — Article 226Specific Relief Act, 1963 — Section 6Transfer of Property Act, 1882 — Section 108
High Courts26 Feb 1982Dismissed
C.P. Gopinath Vs Mrs. Leela Govindan and Another
Madras High Court · (1982) 02 MAD CK 0003
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 11, 11(1), 11(4), 23
High Courts25 Feb 1982
Sri Ram Chit Fund, Salem and Others Vs State of Tamil Nadu
Madras High Court · AIR 1983 Mad 83
Constitution of India, 1950 — Article 134A, 14, 19, 226, 46Tamil Nadu Debt Relief Act, 1976 — Section 1, 2
High Courts25 Feb 1982
Sri Ram Chit Fund and Others Vs The State of Tamil Nadu
Madras High Court · (1982) 2 MLJ 62
High Courts25 Feb 1982
Commissioner of Income Tax, Tamil Nadu-1 Vs Jayashankar Traders
Madras High Court · (1983) 144 ITR 208
Income Tax Act, 1961 — Section 139(5), 143, 144, 147, 256(2)
High Courts25 Feb 1982
Premier Mills Ltd. Vs Commissioner of Income Tax
Madras High Court · (1985) 152 ITR 457
Income Tax Act, 1961 — Section 33, 34, 37, 37(1), 41(2)
High Courts24 Feb 1982
Mohammed Ismail and Another Vs Khadirsa Rowther and Others
Madras High Court · AIR 1983 Mad 123 : (1982) 95 LW 609
Limitation Act, 1963 — Article 65Trusts Act, 1882 — Section 90
High Courts23 Feb 1982
R. Purushothaman and Others Vs K. Dhanapal and Others
Madras High Court · (1984) 97 LW 669 : (1982) 2 MLJ 287
High Courts22 Feb 1982
S. Kandaswami Chettiar as Trustee of Dharmaraja Koil Vs R.A. Murugesa Chettiar and Another
Madras High Court · (1982) 2 MLJ 362
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts19 Feb 1982
O. Perumal Kone Vs P.V. Devasia
Madras High Court · (1983) ILR (Mad) 190
Civil Procedure Code, 1908 (CPC) — Section 115, 94(4)
High Courts18 Feb 1982
M. Chengaiah Vs The State of Tamil Nadu and Another
Madras High Court · (1983) ILR (Mad) 177 : (1983) 96 LW 388 : (1983) 2 MLJ 348
Constitution of India, 1950 — Article 14Penal Code, 1860 (IPC) — Section 420, 468, 471