High Courts27 Mar 1982
G.K. Devarajulu Naidu Vs Commissioner of Income Tax, Madras
Madras High Court · (1983) 144 ITR 686
Income Tax Act, 1961 — Section 147
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,481 of 5,229
High Courts27 Mar 1982
Controller of Estate Duty, Madras Vs N. Kunjammal
Madras High Court · (1983) 35 CTR 155 : (1983) 141 ITR 1
Income Tax Act, 1961 — Section 271(4A)
High Courts26 Mar 1982
Commissioner of Income Tax Vs S.A.E. (I) Private Ltd.
Madras High Court · (1985) 153 ITR 269
Income Tax Act, 1961 — Section 37
High Courts26 Mar 1982
Commissioner of Income Tax, Tamilnadu - I Vs Late Rani Meyyammai Achi and Another
Madras High Court · (1984) 146 ITR 121
Income Tax Act, 1961 — Section 80A, 80A(2), 80K, 80L, 80M
High Courts25 Mar 1982Allowed
V.S. Parthasarathy Mudaliar Vs The Authorised Officer (Land Reforms)
Madras High Court · (1982) 03 MAD CK 0056
Tamil Nadu Land Reforms (Reduction of Ceiling on Land) Act, 1970 — Section 10, 12, 15, 73, 78
High Courts25 Mar 1982
Management of Sri Sabari Mills Ltd. Vs M. Kulandai
Madras High Court · (1984) 1 LLJ 254
Workmens Compensation Act, 1923 — Section 3, 3(1)
High Courts25 Mar 1982
Sri Sabari Mills Ltd. Vs M. Kulandai
Madras High Court · (1984) 2 ACC 246
Workmens Compensation Act, 1923 — Section 3
High Courts24 Mar 1982
Mycol (Private) Limited Vs Commissioner of Income Tax, Madras
Madras High Court · (1986) 55 CTR 434 : (1984) 150 ITR 609 : (1985) 21 TAXMAN 355
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
High Courts23 Mar 1982
Commissioner of Income Tax Vs East India Industries (M) Pvt. Ltd.
Madras High Court · (1983) 33 CTR 103 : (1983) 139 ITR 1059
Income Tax Act, 1961 — Section 33(1), 80
High Courts20 Mar 1982
A.R. Sudarsanam Vs Madras Purasawalkam Hindu Janopakara Saswatha Nidhi Ltd. and Others
Madras High Court · (1982) 03 MAD CK 0018
Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 198, 309, 309(2), 314, 314(1)
High Courts19 Mar 1982
K. Sambandam Vs Sirkali Cooperative Urban Bank Ltd. and Another
Madras High Court · AIR 1983 Mad 36 : (1984) 97 LW 586
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts19 Mar 1982
State by Public Prosecutor Vs P. Shanmugam
Madras High Court · (1982) LW(Cri) 209
Beedi and Cigar Workers (Conditions of Employment) Act, 1966 — Section 33
High Courts19 Mar 1982
In re: Ramaswami
Madras High Court · (1982) LW(Cri) 195
Penal Code, 1860 (IPC) — Section 380, 457(2)
High Courts19 Mar 1982
N.R. Natarajan Vs Gnanambal Ammal
Madras High Court · (1983) ILR (Mad) 262 : (1984) 97 LW 508 : (1982) 2 MLJ 327
High Courts19 Mar 1982
M.R. Natarajan Vs Gnanambal Ammal
Madras High Court · AIR 1983 Mad 184 : (1982) 95 LW 508
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 3 Rule 4
High Courts19 Mar 1982
Commissioner of Income Tax Vs P.M. Muthuramakrishnan
Madras High Court · (1986) 157 ITR 654
High Courts19 Mar 1982
K. Sambandam Vs Sirkali Co-operative Urban Bank Limited and Another
Madras High Court · (1982) 2 MLJ 227
High Courts18 Mar 1982
Kanyakumari Automobiles (P) Ltd. Vs P. Natarajan and Another
Madras High Court · (1983) ILR (Mad) 213 : (1983) 1 LLJ 323 : (1984) 97 LW 697 : (1982) 2 MLJ 303
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10A, 11
High Courts16 Mar 1982
T.I. and M. Sales Limited Vs The State of Tamil Nadu
Madras High Court · (1983) 52 STC 94
Central Sales Tax Act, 1956 — Section 14
High Courts16 Mar 1982
Southern Publications Private Ltd. Vs Commissioner of Income Tax, Tamil Nadu-II.
Madras High Court · (1982) 31 CTR 26 : (1982) 137 ITR 822
Income Tax Act, 1961 — Section 212, 271, 273, 273(b), 274