High Courts27 Apr 1982Allowed
Sellappa Gounder Vs Marappa Gounder and Others
Madras High Court · (1983) ILR (Mad) 380
Civil Procedure Code, 1908 (CPC) — Section 115Provincial Insolvency Act, 1920 — Section 24, 25, 27, 53, 6
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,479 of 5,229
High Courts26 Apr 1982Allowed
M. Sambandam Vs The Food Corporation of India
Madras High Court · (1984) ILR (Mad) 322
Constitution of India, 1950 — Article 16, 226Corporations Staff Regulations, 1971 — Regulation 10, 91Food Corporations Act, 1964 — Section 45
High Courts23 Apr 1982
B.N. Shankar Vs The State of Tamil Nadu
Madras High Court · AIR 1983 Mad 277 : (1983) 52 STC 338
Tamil Nadu General Sales Tax Act, 1959 — Section 29, 44
High Courts21 Apr 1982
A.S. Hameed Bharath Press Vs State of Tamil Nadu
Madras High Court · (1983) 54 STC 379
High Courts21 Apr 1982
M. Kanthilal Bafna Vs State of Tamil Nadu
Madras High Court · (1984) 55 STC 213
High Courts21 Apr 1982
Glenrock Rubber Estates Vs The State of Tamil Nadu
Madras High Court · (1982) 51 STC 405
High Courts20 Apr 1982
The Principal, Kendriya Vidyalaya, Madras and Another Vs V. Rajagopalan
Madras High Court · AIR 1982 Mad 414 : (1984) 97 LW 488 : (1982) 2 MLJ 165
Limitation Act, 1963 — Section 5
High Courts19 Apr 1982
The Commissioner, Hindu Religious and Charitable Endowments (Admn.) Dept., Madras Vs V. Govindarajan
Madras High Court · AIR 1982 Mad 417 : (1983) ILR (Mad) 63
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 115, 17, 18, 20Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 6(7), 70
High Courts16 Apr 1982
Udayakumar Vs R. Kalavathi and another
Madras High Court · (1985) LW(Cri) 63
Criminal Procedure Code, 1973 (CrPC) — Section 488
High Courts16 Apr 1982
Munuswamy Vs Sub Inspector of Police, Peralam Police Station, East Thanjamr District
Madras High Court · (1982) LW(Cri) 149
Criminal Procedure Code, 1973 (CrPC) — Section 156
High Courts15 Apr 1982
The State of Tamil Nadu Vs Kutty Flush Doors and Furniture Co. (P.) Ltd.
Madras High Court · (1984) 57 STC 217
Tamil Nadu General Sales Tax Act, 1959 — Section 36, 36(3)
High Courts15 Apr 1982
M.P. Appulu Vs A. Fatima Lohra and Another
Madras High Court · AIR 1983 Mad 55
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 23
High Courts15 Apr 1982
M.P. Appulu Vs A. Fatima Zohra and Another
Madras High Court · (1983) ILR (Mad) 71 : (1983) 96 LW 369 : (1982) 2 MLJ 340
High Courts15 Apr 1982
Kutty Flush Doors and Furniture Co. (P.) Ltd. Vs The State of Tamil Nadu
Madras High Court · (1984) 57 STC 74
Tamil Nadu General Sales Tax Act, 1959 — Section 32
High Courts15 Apr 1982
C. Devamani and Others Vs The State and Others
Madras High Court · (1983) CriLJ 1320 : (1984) ILR (Mad) 39
Essential Commodities Act, 1955 — Section 3, 6A, 6B
High Courts15 Apr 1982
Cutfast Abrasive Tools Private Limited Vs State of Tamil Nadu
Madras High Court · (1984) 57 STC 40
High Courts13 Apr 1982
T.V. Angappan Vs Coimbatore Murugan Mills Ltd. and Another
Madras High Court · (1983) 54 CompCas 5
Companies Act, 1956 — Section 633
High Courts12 Apr 1982
K.M. Raghothaman and Another Vs M.P. Kannappan and Another
Madras High Court · AIR 1982 Mad 235 : (1982) 95 LW 425
Hindu Succession Act, 1956 — Section 6
High Courts08 Apr 1982
Kothandapillai Vs State by Deputy Supdt. of Police, Tindivanam
Madras High Court · (1982) LW(Cri) 112
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 171(E)
High Courts08 Apr 1982
K. Ramunni Nair and Another Vs J.C. Baghavathi
Madras High Court · (1982) 04 MAD CK 0003