High Courts07 Apr 1982
S.V. Sundaresann Vs Assistant Controller of Estate Duty
Madras High Court · (1983) 144 ITR 916
Estate Duty Act, 1953 — Section 61
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,480 of 5,229
High Courts07 Apr 1982
The Workmen of Buckingham and Carnatic Mills and Others Vs The State of Tamil Nadu and Others
Madras High Court · (1982) 45 FLR 304 : (1982) 2 LLJ 90 : (1983) 96 LW 466
Constitution of India, 1950 — Article 12, 226Industrial Disputes (Central) Rules, 1957 — Rule 25(1), 25(2)Industrial Disputes Act, 1947 — Section 12, 12(2), 12(3), 18(3), 19
High Courts02 Apr 1982
Ponnuswamy and Another Vs District Revenue Officer and Others
Madras High Court · (1984) 97 LW 647 : (1982) 2 MLJ 381
Constitution of India, 1950 — Article 226
High Courts01 Apr 1982
The Pondicherry State Weavers Co-operative Society, Limited, Industrial Estate Vs The Regional Director of Employees' State Insurance Corporation
Madras High Court · (1982) 2 MLJ 269
High Courts01 Apr 1982
Commissioner of Income Tax Vs Workshop Trust
Madras High Court · (1983) 12 TAXMAN 239
Income Tax Act, 1961 — Section 80G
High Courts01 Apr 1982
S. Chander and Company Vs The State of Tamil Nadu
Madras High Court · (1983) ILR (Mad) 339 : (1982) 51 STC 262
High Courts01 Apr 1982
Commissioner of Income Tax, Tamil Nadu-V Vs Workshop Trust
Madras High Court · (1983) 142 ITR 26
Income Tax Act, 1961 — Section 11
High Courts01 Apr 1982
S.N. Rangaswamy Vs S. Muthurama Reddy
Madras High Court · AIR 1983 Mad 209
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 7
High Courts01 Apr 1982
Pondicherry State Weavers' Co-operative Society Vs Regional Director, Employees' State Insurance Corporation, Madras
Madras High Court · (1983) 1 LLJ 17 : (1984) 97 LW 674
Employees State Insurance Act, 1948 — Section 75(1)
High Courts31 Mar 1982
Indian Bank, Tiruvannamalai Vs V.A. Balasubramania Gurukal
Madras High Court · AIR 1982 Mad 296 : (1984) 97 LW 477 : (1982) 2 MLJ 238
Banking Regulation Act, 1949 — Section 21, 21(3), 46, 46(4)Civil Procedure Code, 1908 (CPC) — Section 34Usurious Loans Act, 1918 — Section 3, 3(1)
High Courts31 Mar 1982
Indian Bank Vs V.A. Balasubramania Gurukkal and Others
Madras High Court · (1984) 56 CompCas 41 : (1982) 95 LW 477
Usurious Loans Act, 1918 — Section 3(1)
High Courts31 Mar 1982
K.K. Mohammed Ebraheem Sahib and Sons Vs The State of Tamil Nadu
Madras High Court · (1983) 52 STC 309
Madras General Sales Tax (Turnover and Assessment) Rules, 1939 — Rule 5(1)Tamil Nadu General Sales Tax Rules, 1959 — Rule 6
High Courts31 Mar 1982
Parrys Confectionary Ltd. Vs The State of Tamil Nadu
Madras High Court · (1983) 52 STC 168
Central Sales Tax Act, 1956 — Section 3, 8(2A), 9Madras General Sales Tax (Turnover and Assessment) Rules, 1939 — Rule 4Madras General Sales Tax Act, 1939 — Section 3(3), 5(2)
High Courts30 Mar 1982
Commissioner of Income Tax, Tamil Nadu Vs Standard Motor Products of India Ltd.
Madras High Court · (1983) 35 CTR 107 : (1983) 142 ITR 877
Income Tax Act, 1961 — Section 139, 139(2), 147, 148, 149Wealth Tax Act, 1957 — Section 17(1), 17(1A), 17(1B)
High Courts30 Mar 1982
Divisional Manager, Life Insurance Corporation of India, Madurai Vs R. Sivasathyamurthy
Madras High Court · (1983) ILR (Mad) 113 : (1983) 2 LLJ 118 : (1984) 97 LW 577
Life Insurance Corporation (Agents) Regulations, 1972 — Regulation 10, 16, 16(1)
High Courts30 Mar 1982
The Coimbatore Municipality Vs S.N. Ameer
Madras High Court · (1982) LW(Cri) 202
Tamil Nadu District Municipalities Act, 1920 — Section 250, 338
High Courts29 Mar 1982
P. Rathinaswami Vs The State
Madras High Court · (1982) 03 MAD CK 0030
Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1), 2, 7(1)
High Courts29 Mar 1982
Commissioner of Income Tax Tamil Nadu-I Vs Dadha and Company
Madras High Court · (1982) 03 MAD CK 0028
Income Tax Act, 1961 — Section 17, 2(15), 2(47), 41(2)
High Courts28 Mar 1982
Commissioner of Income Tax, Tamil Nadu-IV Vs Sankara Allom (P.) Ltd.
Madras High Court · (1984) 146 ITR 129
Income Tax Act, 1961 — Section 43(6)
High Courts27 Mar 1982
CONTROLLER OF ESTATE DUTY, MADRAS Vs SMT. N. KUNJAMMAL.
Madras High Court · (1983) 35 CTR 155 : (1983) 141 ITR 1
Income Tax Act, 1961 — Section 271(4A)