Civil Procedure Code, 1908 (CPC) — Section 144, 151Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 18Tamil Nadu Buildings (Lease and Rent Control) Rules, 1974 — Rule 16(3)

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High Courts30 Jun 1982

A.R. Adikappa Chettiar Vs Commissioner of Income Tax, Madras

Madras High Court · (1983) 33 CTR 309

Income Tax Act, 1961 — Section 139, 147, 148, 149

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High Courts30 Jun 1982

Commissioner of Income Tax, Tamil Nadu-I Vs L.M. Van Moppes Diamond Tools Ltd.

Madras High Court · (1984) 145 ITR 195

Income Tax Act, 1961 — Section 80E

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High Courts29 Jun 1982

Duraiswami Gounder (alias) Venkatayyan and Others Vs Sundarammal and Others

Madras High Court · (1984) ILR (Mad) 421 : (1983) 2 MLJ 378

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts29 Jun 1982

V. Kandan Vs Madras Dock Labour Board

Madras High Court · (1983) 2 LLJ 474 : (1983) 96 LW 68 : (1983) 2 MLJ 82

Limitation Act, 1963 — Section 5

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High Courts25 Jun 1982Allowed

A.M.S. Paramasiva Mudaliar Vs A.M.S. Munirathina Mudaliar and Another

Madras High Court · (1983) ILR (Mad) 326

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High Courts24 Jun 1982

The State of Tamil Nadu Vs Thangadurai

Madras High Court · (1983) 52 STC 279

Tamil Nadu General Sales Tax Act, 1959 — Section 12(3)

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High Courts24 Jun 1982

The State of Tamil Nadu Vs Kannika Cycle Stores

Madras High Court · (1983) 53 STC 429

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High Courts23 Jun 1982

Commissioner of Income Tax Vs New Horizon Sugar Mills (P.) Ltd.

Madras High Court · (1983) 14 TAXMAN 280

Central Excise Rules, 1944 — Rule 11

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High Courts23 Jun 1982

Commissioner of Income Tax, Tamil Nadu-V Vs New Horizon Sugar Mills Pvt. Ltd.

Madras High Court · (1983) 140 ITR 1003

Income Tax Act, 1961 — Section 5

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High Courts22 Jun 1982

Shyamala Pictures (P.) Ltd. Vs Commissioner of Income Tax, Madras

Madras High Court · (1983) 142 ITR 115

Income Tax Act, 1961 — Section 28

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High Courts22 Jun 1982

Manimegalai Janagaraj etc., etc. Vs S. Alaghia Dass etc., etc.

Madras High Court · (1984) ILR (Mad) 215 : (1983) 1 LLJ 481

Constitution of India, 1950 — Article 14, 16, 16(1), 16(2), 16(4)

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High Courts22 Jun 1982

Addl. Commissioner of Income Tax, Madras-II Vs Madras Radiators and Pressings

Madras High Court · (1984) 148 ITR 396

Income Tax Act, 1961 — Section 37(1)

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High Courts22 Jun 1982

In re: V.V. Perumal

Madras High Court · (1982) LW(Cri) 167

Criminal Procedure Code, 1973 (CrPC) — Section 155Penal Code, 1860 (IPC) — Section 175

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