High Courts18 Dec 1981
A. Pushpanathan and Another Vs Sree Devi Financiers
Madras High Court · (1982) ILR (Mad) 357 : (1982) 95 LW 306 : (1982) 2 MLJ 332
Civil Procedure Code, 1908 (CPC) — Section 51
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,490 of 5,229
High Courts18 Dec 1981Dismissed
The Regional Transport Officer Vs M.K. Rajagopal and Others
Madras High Court · (1984) ILR (Mad) 197
Tamil Nadu Motor Vehicles Rules, 1989 — Rule 16Tamil Nadu Motor Vehicles Taxation Act, 1974 — Section 2(25), 48(3), 62, 62(1), 63(6)
High Courts18 Dec 1981
India Pistons Repco Ltd. Vs Commissioner of Income Tax, Madras
Madras High Court · (1981) 12 MAD CK 0033
Income Tax Act, 1961 — Section 37(1)
High Courts18 Dec 1981
Commissioner of Income Tax, Tamil Nadu-III Vs Wheels India Ltd.
Madras High Court · (1983) 141 ITR 745
Income Tax Act, 1961 — Section 80, 80E
High Courts18 Dec 1981
Muthuswami Udayar Vs Saminatha Udayar and Others
Madras High Court · (1982) 2 MLJ 132
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7Limitation Act, 1963 — Article 136
High Courts18 Dec 1981Dismissed
State by Public Prosecutor Vs Mrs. Poonam Jain
Madras High Court · (1983) LW(Cri) 111
Penal Code, 1860 (IPC) — Section 313, 420, 468, 471, 511
High Courts18 Dec 1981
Karuppana Thevar Vs S.R. Karuppiah Thevar and Another
Madras High Court · (1982) 95 LW 305 : (1982) 1 MLJ 345
High Courts18 Dec 1981
K. Ganapathia Pillai Vs Maheswaran Pillai and Others
Madras High Court · (1983) ILR (Mad) 273 : (1983) 96 LW 165 : (1982) 2 MLJ 151
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts17 Dec 1981
P.R. Panduranga Chettiar Vs Ezumalai and Kannan alias Anna Stores and Others
Madras High Court · (1982) 95 LW 296 : (1982) 1 MLJ 333
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts17 Dec 1981Allowed
Ramaswamy Pathar Vs Thiagaraja Chettiar
Madras High Court · (1982) ILR (Mad) 416
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2), 25
High Courts16 Dec 1981
Kannu Konar Vs The Revenue Divisional Officer and Others
Madras High Court · (1984) 97 LW 573 : (1982) 2 MLJ 230
General Clauses Act, 1897 — Section 6(2)(b)(ii)
High Courts15 Dec 1981
J.K.K. Natarajah Vs Wealth Tax Officer
Madras High Court · (1983) 142 ITR 804
Wealth Tax Act, 1957 — Section 16A, 17A(4)
High Courts15 Dec 1981
J.K.K. Natarajah and Others Vs Wealth Tax Officer, Central Circle-VII, Madras and Others
Madras High Court · (1983) 142 ITR 804
Constitution of India, 1950 — Article 226Wealth Tax Act, 1957 — Section 16A, 17A(4)
High Courts15 Dec 1981
Tamil Nadu Trading Company Vs The State of Tamil Nadu
Madras High Court · (1983) 52 STC 7
Tamil Nadu General Sales Tax Act, 1959 — Section 2
High Courts14 Dec 1981
N. Kandasamy Vs Board of Revenue (Land Revenue) Chepauk, Madras and Another
Madras High Court · AIR 1983 Mad 89
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 57
High Courts14 Dec 1981
Mahalakshmi Metal Industries Vs K. Suseela Devi
Madras High Court · (1983) ILR (Mad) 149 : (1982) 2 MLJ 333
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(iii)
High Courts14 Dec 1981
K.C. Maran and Another Vs M. Jayaramaiah and Another
Madras High Court · AIR 1982 Mad 335 : (1982) 1 MLJ 336
Motor Vehicles Act, 1939 — Section 2(28)Tamil Nadu Motor Vehicles Rules, 1989 — Rule 294
High Courts14 Dec 1981
N. Kandasamy alias K.K. Ram Vs The Board of Revenue (Land Revenue), Prohibition and Excise and Another
Madras High Court · (1982) 95 LW 369 : (1982) 2 MLJ 420
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 2(24)(c)
High Courts11 Dec 1981Allowed
Thandavachari and Others Vs Muthuvel Pillai
Madras High Court · (1981) 12 MAD CK 0055
Civil Procedure Code, 1908 (CPC) — Section 115, 148, 149Limitation Act, 1963 — Section 5
High Courts11 Dec 1981
Subramanian Vs Vellaiya Chetty
Madras High Court · (1984) 97 LW 448 : (1982) 2 MLJ 67
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, Order 21 Rule 57, 47