High Courts01 Dec 1981
Wheels India Limited Vs The State of Tamil Nadu and Another
Madras High Court · (1983) 52 STC 245
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,492 of 5,229
High Courts01 Dec 1981
G. Alagiri Vs Collector of Thanjavur and Others
Madras High Court · AIR 1983 Mad 134 : (1983) ILR (Mad) 176
Constitution of India, 1950 — Article 226Tamil Nadu Cinemas (Regulation) Act, 1955 — Section 9BTamil Nadu Cinemas (Regulation) Rules, 1957 — Rule 47A
High Courts01 Dec 1981Allowed
N. Sambandam and Others Vs Accommodation Controller and Others
Madras High Court · (1982) ILR (Mad) 311
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4
High Courts01 Dec 1981
Karayandi Kousalya Vs Kunhayi Sahia
Madras High Court · (1982) ILR (Mad) 44 : (1982) 95 LW 286 : (1982) 2 MLJ 273
Pondicherry Buildings (Lease and Rent Control) Act, 1969 — Section 25
High Courts30 Nov 1981Allowed
S. Rajagopala Vandayar and Sons Vs Royal Transports (P) Ltd.
Madras High Court · (1982) ILR (Mad) 286
Tamil Nadu Motor Vehicles Rules, 1940 — Rule 155A(2)Tamil Nadu Motor Vehicles Taxation Act, 1974 — Section 47(1), 64B
High Courts30 Nov 1981Dismissed
Maizban B. Irani and Others Vs S.R. Mazda and M.F. Mazda
Madras High Court · (1982) ILR (Mad) 55
Limitation Act, 1963 — Section 5Representation of the People Act, 1951 — Section 33, 36Succession Act, 1925 — Section 213
High Courts30 Nov 1981
Commissioner of Income Tax Vs Umedmal Bhandari
Madras High Court · (1983) 15 TAXMAN 471
High Courts27 Nov 1981Allowed
Subramani and Others Vs Muthayammal
Madras High Court · (1982) ILR (Mad) 25
Civil Procedure Code, 1908 (CPC) — Section 39, 39(1), 39(2), 39(3)
High Courts27 Nov 1981
S.S.S.A. Vivekanandam Vs S.V. Kamala Bai
Madras High Court · (1982) ILR (Mad) 383 : (1982) 95 LW 255 : (1982) 1 MLJ 212
High Courts26 Nov 1981
Iqbal and Company Vs Abdul Rahim
Madras High Court · (1982) 95 LW 245 : (1982) 1 MLJ 221
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 11, 11(1), 11(4), 23
High Courts26 Nov 1981
R.V. Appaswamy Vs Authorised Officer (Land Reforms) Kovilpatti
Madras High Court · (1982) 1 MLJ 219
High Courts25 Nov 1981
Commissioner of Income Tax Vs Indian Express (Madurai) Ltd.
Madras High Court · (1983) 141 ITR 583
High Courts25 Nov 1981Dismissed
State by Public Prosecutor Vs V.M. Narayanasami Mudaliar and Others
Madras High Court · (1983) LW(Cri) 105
Constitution of India, 1950 — Article 14Penal Code, 1860 (IPC) — Section 294A
High Courts25 Nov 1981
In re: Abdul Rasheed and Others
Madras High Court · (1982) LW(Cri) 105
Criminal Procedure Code, 1973 (CrPC) — Section 395(2)Penal Code, 1860 (IPC) — Section 147
High Courts24 Nov 1981
Abdul Azeez Sahib Vs Dhana-bagiammal and Others
Madras High Court · AIR 1983 Mad 5
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts24 Nov 1981
Thavasumuthu Nadar Vs Ramasami Pillai and Others
Madras High Court · (1982) 2 MLJ 51
High Courts24 Nov 1981
Commissioner of Income Tax, Tamil Nadu-IV Vs Imperial Automobiles
Madras High Court · (1982) 31 CTR 32 : (1983) 141 ITR 60
Income Tax Act, 1961 — Section 271(1), 68
High Courts24 Nov 1981
Commissioner of Income Tax, Tamil Nadu-V Vs Prakasam Readymade Store S.
Madras High Court · (1983) 140 ITR 601
Income Tax Act, 1961 — Section 271(1)
High Courts24 Nov 1981
State Bank of Bikaner and Jaipur Employees Association and Another Vs State Bank of India and Others
Madras High Court · (1982) 1 LLJ 413
Constitution of India, 1950 — Article 226, 32State Bank of India (Subsidiary Banks) Act, 1959 — Section 3, 38, 4, 51, 63, 63
High Courts24 Nov 1981
Commissioner of Income Tax Vs Apsara Talkies
Madras High Court · (1983) 15 TAXMAN 384
Income Tax Act, 1961 — Section 271(1)(c)