High Courts17 Nov 1981
Viswanathan Vs State Superintendent of Police, Commercial Crime Investigation Wing, Nagapattinam
Madras High Court · (1982) LW(Cri) 70
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,494 of 5,229
High Courts16 Nov 1981
Periya Angammal and Others Vs The State of Tamil Nadu and Another
Madras High Court · (1982) 2 MLJ 98
Land Acquisition Act, 1894 — Section 11, 45(3), 9(3)
High Courts16 Nov 1981
S.P. Subramanian Vs S. Chockalingam
Madras High Court · (1982) 2 MLJ 104
Central Motor Vehicles Rules, 1989 — Rule 155A(2)(iv)
High Courts13 Nov 1981
Rakkayi Ammal Vs Murugaiyyan Pillai and Others
Madras High Court · (1982) 95 LW 134 : (1982) 1 MLJ 255
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, Order 21 Rule 72(A), Order 21 Rule 72(A)(2), 151, 73
High Courts13 Nov 1981
P. Srinivasulu Vs Shanthi Traders and Another
Madras High Court · AIR 1982 Mad 126 : (1982) 95 LW 111
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3), 14(1), 25
High Courts13 Nov 1981
Thiagaraja Traders Vs Commissioner of Commercial Taxes, Madras-5
Madras High Court · (1982) 50 STC 137
Tamil Nadu General Sales Tax Act, 1959 — Section 40(1), 45(2)
High Courts12 Nov 1981
Sathyamurthy Vs Sri Vasan Finance Corporation
Madras High Court · (1983) ILR (Mad) 105 : (1982) 95 LW 102 : (1982) 1 MLJ 242
High Courts12 Nov 1981
India Overseas Bank, Komaralingam Vs G. Ramalinga Gounder and Others
Madras High Court · AIR 1983 Mad 91 : (1983) ILR (Mad) 376 : (1982) 95 LW 410
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2Legal Practitioners (Fees) Rules, 1973 — Rule 3(2), 3(3)
High Courts12 Nov 1981
Bhoruka Steels Ltd. Vs The State of Tamil Nadu and Another
Madras High Court · (1983) 52 STC 70
Constitution of India, 1950 — Article 226
High Courts12 Nov 1981
State by Public Prosecutor Vs Subramanian and Others
Madras High Court · (1982) LW(Cri) 103
Prevention of Food Adulteration Act, 1954 — Section 2(ia), 7(1)
High Courts12 Nov 1981
State by Food Inspector Dindigul Municipality Vs Samsudeen and Others
Madras High Court · (1982) LW(Cri) 124
Prevention of Food Adulteration Act, 1954 — Section 7(i)
High Courts11 Nov 1981
Sri La Sri Siva Shanmugha Arumugha Meijnana Sivachariar, Tirupapuliyur by Power of Attorney Agent, Somasundara Iyer Vs S. Subramanian and Another
Madras High Court · (1984) 1 MLJ 106
Criminal Procedure Code, 1973 (CrPC) — Section 13
High Courts10 Nov 1981
Witco Match Works, Kalugumalai and Another Vs Union of India and Another
Madras High Court · (1983) 3 ECR 218 : (1983) 12 ELT 345
Central Excise Rules, 1944 — Rule 8(1)
High Courts09 Nov 1981
M. Manirajan Vs Assistant Commissioner of Police, Mylapore Range, Madras and Others
Madras High Court · AIR 1982 Mad 180 : (1982) ILR (Mad) 14
Madras City Police Act, 1888 — Section 36
High Courts09 Nov 1981
K. R. Kuppuswami Iyengar Vs Samikkannu Padayachi
Madras High Court · (1982) 1 MLJ 13
High Courts06 Nov 1981
Kandaswami Gounder Vs T. Subramania Gounder
Madras High Court · (1983) 96 LW 708 : (1982) 1 MLJ 193
High Courts06 Nov 1981
K. Pugal Vs P. Asoka
Madras High Court · (1982) 95 LW 86 : (1982) 1 MLJ 303
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15, Order 5 Rule 2, Order 5 Rule 9, Order 9 Rule 13, 151
High Courts06 Nov 1981
Bapjee alias Mustafa Baig Sahib Vs Parsonchand rep. by his mother and next friend Thakubai
Madras High Court · (1981) 11 MAD CK 0008
High Courts05 Nov 1981
Victory Laminations Vs Plastolite Industries and Others
Madras High Court · AIR 1982 Mad 243 : (1982) ILR (Mad) 253 : (1982) 95 LW 66 : (1982) 1 MLJ 105