High Courts05 Nov 1981
P.R. Lakshmi Vs The State of Tamil Nadu
Madras High Court · (1983) 52 STC 5
Tamil Nadu General Sales Tax Act, 1959 — Section 17
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,495 of 5,229
High Courts05 Nov 1981
Malayalee Stores Vs The State of Tamil Nadu
Madras High Court · (1983) 52 STC 3
High Courts05 Nov 1981
S. Rajalakshmi Vs D. Satyamurthy and Another
Madras High Court · (1981) 94 LW 809 : (1982) 1 MLJ 3
Civil Procedure Code, 1908 (CPC) — Section 15, 24
High Courts04 Nov 1981
The Chief Engineer (Highways and Rural Works) and Another Vs A. Chengalvarayan
Madras High Court · (1982) 2 MLJ 250
Tamil Nadu Civil Services (Disciplinary Proceedings Tribunal) Rules, 1955 — Rule 10(b)
High Courts04 Nov 1981
Addl. Commissioner of Income Tax, Tamil Nadu-II Vs T.K. Perumalswamy
Madras High Court · (1984) 150 ITR 600
Income Tax Act, 1961 — Section 148, 27, 271(1), 271(4A)
High Courts03 Nov 1981
Drugs Inspector, Central Drugs Standard Control Organisation (South) Zone, Madras-6 Vs Modern Drugs and Another
Madras High Court · (1982) CriLJ 2285
Drugs and Cosmetics Act, 1940 — Section 18, 18A, 23, 23(3), 23(4)
High Courts02 Nov 1981Allowed
Natesa Udayar Vs Murugappa Udayar and Others
Madras High Court · (1982) ILR (Mad) 303
Civil Procedure Code, 1908 (CPC) — Section 100Registration Act, 1908 — Section 17(1)Transfer of Property Act, 1882 — Section 54
High Courts02 Nov 1981
COMMISSIONER OF Income Tax, TAMIL NADU I Vs V. RAMAKRISHNA AND SONS PRIVATE LTD.
Madras High Court · (1982) 29 CTR 78 : (1982) 135 ITR 56
Income Tax Act, 1961 — Section 271(1)(a)
High Courts02 Nov 1981
Commissioner of Income Tax, Tamil Nadu I Vs V. Ramakrishna and Sons Private Ltd.
Madras High Court · (1982) 29 CTR 78 : (1982) 135 ITR 56
Income Tax Act, 1961 — Section 146, 271(1), 276B
High Courts02 Nov 1981
South India Steel Rolling Mills Vs Commissioner of Income Tax, Madras
Madras High Court · (1982) 30 CTR 1 : (1982) 135 ITR 322
Income Tax Act, 1961 — Section 155, 155(5), 263, 33, 34(1)
High Courts01 Nov 1981Allowed
M.A. Rajarathnam Vs T. Rajammal
Madras High Court · (1982) ILR (Mad) 341
Appellate Side Rules, 1965 — Order 4 Rule 21Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 10, 11, 12, 12(2), 12(3)
High Courts30 Oct 1981
Everest Pictures Circuit, Salem Vs S. Karuppannan
Madras High Court · AIR 1982 Mad 244 : (1982) 95 LW 14 : (1982) 1 MLJ 100
Copyright Act, 1957 — Section 62
High Courts30 Oct 1981
V.A. Palayyan Vs Chandramohan
Madras High Court · (1982) 95 LW 298 : (1982) 1 MLJ 160
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6AProvincial Small Cause Courts Act, 1887 — Section 15
High Courts29 Oct 1981
COMMISSIONER OF Income Tax TAMIL NADU-I Vs MOTOR AND GENERAL INSURANCE CO. LTD.
Madras High Court · (1983) 31 CTR 350 : (1983) 140 ITR 451
High Courts29 Oct 1981
M. Kasim Khaleeli Vs State of Tamil Nadu
Madras High Court · AIR 1983 Mad 168 : (1982) 95 LW 284 : (1982) 95 LW 282
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 23, 25
High Courts29 Oct 1981
R. Srinivasan Vs Union of India (UOI) and Another
Madras High Court · (1982) 1 MLJ 381
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(iii)
High Courts29 Oct 1981Allowed
R.M.M. Alagappan, Licensee, Sakthi Sivam Theatres Vs The Collector of Madurai
Madras High Court · (1981) 10 MAD CK 0045
Constitution of India, 1950 — Article 226Tamil Nadu Cinemas (Regulation) Rules, 1957 — Rule 14(2)
High Courts29 Oct 1981
Indian Oil Corporation Ltd. Vs Nainsukdas Baldeodas
Madras High Court · AIR 1982 Mad 323 : (1982) ILR (Mad) 1 : (1982) 95 LW 187 : (1982) 1 MLJ 401
Arbitration Act, 1940 — Section 34
High Courts29 Oct 1981
The State of Tamil Nadu Vs Selvakumar Timber Traders
Madras High Court · (1984) 57 STC 69
Tamil Nadu General Sales Tax Act, 1959 — Section 22, 22(1), 22(2)