High Courts23 Nov 1981
The Secretary Spencer and Company Limited Vs The Additional Commissioner for Workmen's Compensations-II Compound and Another
Madras High Court · (1982) 95 LW 211 : (1982) 1 MLJ 253
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,493 of 5,229
High Courts20 Nov 1981
Commissioner of Income Tax, Madras (Central) Vs Devi Films (P) Ltd.
Madras High Court · (1982) 31 CTR 341 : (1983) 143 ITR 386
Income Tax Act, 1961 — Section 271(1), 5
High Courts19 Nov 1981
M.A. Rajarathnam Vs T. Rajammal
Madras High Court · AIR 1982 Mad 189 : (1982) 95 LW 76
Limitation Act, 1963 — Section 10, 11, 12, 13, 14Madras High Court Appellate Side Rules, 1965 — Order 4 Rule 21Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 23, 23(1), 25, 25(2)
High Courts19 Nov 1981
Khaja Mohideen Vs The State
Madras High Court · (1981) 11 MAD CK 0025
Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1), 2, 7Prevention of Food Adulteration Rules, 1955 — Rule 14, 44, 7(3)
High Courts19 Nov 1981Dismissed
Narayanan Vs Sri Sundaravinayagar Devasthanam
Madras High Court · (1982) ILR (Mad) 397
Madras City Tenants Protection Act, 1922 — Section 11, 9
High Courts18 Nov 1981
Commissioner of Income Tax, Tamil Nadu-IV Vs Nadar Press Ltd.
Madras High Court · (1984) 147 ITR 39 : (1983) 14 TAXMAN 237
Income Tax Act, 1961 — Section 37(1)
High Courts18 Nov 1981
Commissioner of Income Tax, Tamil Nadu Vs Gemini Pictures Circuit P. Ltd.
Madras High Court · (1984) 146 ITR 540
Income Tax Act, 1961 — Section 37
High Courts18 Nov 1981
Krishnamoorthy Thondaman Vs D. Ramanathan
Madras High Court · (1984) 97 LW 446 : (1982) 2 MLJ 57
High Courts18 Nov 1981
Commissioner of Income Tax, Tamil Nadu-I Vs Late T.S. Srinivasa Iyer
Madras High Court · (1984) ILR (Mad) 230 : (1984) 146 ITR 526
Income Tax Act, 1961 — Section 17, 171, 24(1), 24(3), 37
High Courts18 Nov 1981
Rane Brake Linings Ltd. Vs Commissioner of Income Tax, Madras
Madras High Court · (1983) 144 ITR 340
Companies (Profits) Surtax Act, 1964 — Rule 1A
High Courts18 Nov 1981
K.M.R. Sultan Akbarsha Vs Sultanasofia Begum and Others
Madras High Court · (1982) ILR (Mad) 259 : (1984) 97 LW 470
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 491
High Courts18 Nov 1981
K.L. Saradambal Vs K. Vaidyanatha Sastri and Others
Madras High Court · (1983) ILR (Mad) 124
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 11, Order 33 Rule 10, Order 33 Rule 11A, Order 33 Rule 12, Order 44 Rule 1
High Courts17 Nov 1981
N.E. Venkatarama Iyer Vs C.N. Krishnaswamy
Madras High Court · (1982) 95 LW 100 : (1982) 1 MLJ 195
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 47
High Courts17 Nov 1981
K. Mohideen Hussain Jaffer, Licencee Andavar Match Works, Kovilpatti, Tirunelveli Dt and Others Vs Assistant Director (Match), Directorate of Marketing (Match Division), Khadi and Village Industries Commission, Sattur and Another
Madras High Court · (1983) 12 ELT 763 : (1984) ILR (Mad) 208
Central Excise Rules, 1944 — Rule 8, 8(1)Central Excises and Salt Act, 1944 — Section 2, 4
High Courts17 Nov 1981
Syed Ahamed Mohideen and Others and Syed Badruzsamman and Another Vs Mohamed Zainulabudeen and Others
Madras High Court · (1982) 2 MLJ 203
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts17 Nov 1981
COMMISSIONER OF Income Tax, TAMIL NADU-I Vs CROMPTON ENGINEERING CO. (MADRAS) LTD.
Madras High Court · (1983) 31 CTR 347 : (1983) 140 ITR 320
High Courts17 Nov 1981
Commissioner of Income Tax (Central), Madras Vs Mettur Spinning Mills
Madras High Court · (1981) 25 CTR 76 : (1983) 140 ITR 991
Income Tax Act, 1961 — Section 36(1), 37
High Courts17 Nov 1981
Commissioner of Income Tax, Tamil Nadu-I Vs Crompton Engineering Co. (Madras) Ltd.
Madras High Court · (1983) 31 CTR 347 : (1983) 140 ITR 320
High Courts17 Nov 1981
Commissioner of Income Tax Vs Madras Auto Service (P.) Ltd.
Madras High Court · (1982) 30 CTR 202 : (1985) 156 ITR 828
Companies (Profits) Surtax Act, 1964 — Section 2(8)