High Courts10 Dec 1981
Khivraj Motors Ltd. Vs Commercial Tax Officer (CT) IV, Madras and Another
Madras High Court · (1982) 50 STC 141
Income Tax Act, 1961 — Section 274(1)Tamil Nadu General Sales Tax Act, 1959 — Section 24(3), 33, 35
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,491 of 5,229
High Courts10 Dec 1981
K.T.M.S. Umma Salma Vs Commissioner of Income Tax, Central Madras
Madras High Court · (1983) 144 ITR 890
Income Tax Act, 1961 — Section 116, 139, 143, 148, 156
High Courts09 Dec 1981Allowed
The Vellore Municipality Vs Rajeswari Ammal
Madras High Court · (1983) LW(Cri) 65
Tamil Nadu District Municipalities Act, 1920 — Section 205, 317, 347
High Courts09 Dec 1981
Commissioner of Gift-tax Vs Venu Srinivasan
Madras High Court · (1985) 156 ITR 679
High Courts08 Dec 1981
K.P. Ayyeemuthuswami Gounder Vs The Land Commissioner, Board of Revenue, Land Reforms and Another
Madras High Court · (1982) 95 LW 299 : (1982) 1 MLJ 133
High Courts08 Dec 1981
P. Sella Pillai Vs L. Balaraman
Madras High Court · (1984) 97 LW 678 : (1982) 2 MLJ 282
Evidence Act, 1872 — Section 116Tamil Nadu Land Encroachment Act, 1905 — Section 7Transfer of Property Act, 1882 — Section 106
High Courts08 Dec 1981
Sivagami Ammal and Others Vs P.S. Elango
Madras High Court · (1982) ILR (Mad) 64 : (1982) 95 LW 185 : (1982) 1 MLJ 423
High Courts08 Dec 1981
Commissioner of Income Tax, Tamil Nadu-IV Vs A.C. Paul
Madras High Court · (1983) 142 ITR 811
Income Tax Act, 1961 — Section 271(1), 271(1)(C)
High Courts08 Dec 1981
Commissioner of Wealth-tax, Madras and Others Vs S. Ramaswami and Others
Madras High Court · (1983) 140 ITR 606
Wealth Tax Rules, 1957 — Rule 1D, 2E
High Courts07 Dec 1981
The State of Tamil Nadu Vs The Tata Oil Mills Co. Ltd.
Madras High Court · (1983) 52 STC 328(1)
Central Sales Tax Act, 1956 — Section 5(3)
High Courts07 Dec 1981
C. Umapathy Vs The Manager (Marketing), Tamilnadu Dairy Development Corporation, Madras and Others
Madras High Court · (1984) 1 LLJ 248
Constitution of India, 1950 — Article 226Tamil Nadu Shops and Establishments Act, 1947 — Section 41(2)
High Courts07 Dec 1981
The State of Tamil Nadu Vs K. Alagesan
Madras High Court · (1983) 52 STC 67
Tamil Nadu General Sales Tax Act, 1959 — Section 38
High Courts07 Dec 1981
Kasapparai and Others Vs State
Madras High Court · (1983) LW(Cri) 57
Criminal Procedure Code, 1973 (CrPC) — Section 107, 107(1), 111
High Courts04 Dec 1981
Bank of Madura Ltd. Vs The Additional Commissioner for Workmen's Compensation and Another
Madras High Court · (1983) 96 LW 35 : (1982) 2 MLJ 346
Tamil Nadu Shops and Establishments Act, 1947 — Section 41(2)
High Courts04 Dec 1981
Ragubathy Paul Roslan Vs The Under Secretary, Education Ministry of External Affairs (Students Cell) and Another
Madras High Court · (1982) ILR (Mad) 360 : (1982) 1 MLJ 378
High Courts02 Dec 1981
M. Basheer Ahmad and Others Vs R. Govindarajulu Mahalakshmi Transport Vs R. Govindarajulu and Another
Madras High Court · (1982) 2 MLJ 307
Motor Vehicles Act, 1988 — Section 47(1)Partnership Act, 1932 — Section 42(c)Tamil Nadu Motor Vehicles (Taxation of Passengers and Goods) Act, 1952 — Section 14
High Courts02 Dec 1981
Punithammal and Others Vs Krishna Mudaliar
Madras High Court · (1984) 97 LW 724 : (1982) 1 MLJ 365
High Courts02 Dec 1981
Commissioner of Income Tax Vs Pioneer Engineer Syndicate Pioneer Engineer Syndicate Vs Commissioner of Income Tax
Madras High Court · (1991) 188 ITR 287
Income Tax Act, 1961 — Section 256(2), 271(1), 271(4A)
High Courts02 Dec 1981
Commissioner of Income Tax Vs Trichy United Bank Ltd.
Madras High Court · (1984) 17 TAXMAN 107
Banking Regulation Act, 1949 — Section 44ACompanies Act, 1956 — Section 394Income Tax Act, 1961 — Section 236, 237, 246, 246(n)