High Courts15 Nov 2016Dismissed
M/s. Oil and Natural Gas Corporation Ltd. Vs M/s. Trichy Construction Company No. 10
Madras High Court · (2016) 8 MLJ 385
Finance Act, 1994 - Section 65(50b)
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 9 of 96
High Courts15 Nov 2016Disposed Off
Union Bank of India Vs D. Kalaichelvan
Madras High Court · (2017) 1 LLJ 557
Constitution of India, 1950 - Article 226
High Courts15 Nov 2016Dismissed
V. Rajavel Vs Thangamani
Madras High Court · (2017) 1 MLJ 579
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 16(c), Section 20
High Courts15 Nov 2016Disposed Off
Danavarshini Exports Pvt. Ltd. Vs Cus. & C. Ex. Settlement Commission
Madras High Court · (2017) 346 ELT 172
High Courts14 Nov 2016Dismissed
Annadurai Vs Rajendran
Madras High Court · (2017) 2 BC 605 : (2016) 6 CTC 752
Negotiable Instruments Act, 1881 (NI) - Section 20, Section 87
High Courts14 Nov 2016Dismissed
R. Balasundaram Vs R. Krishnan
Madras High Court · (2017) 173 AIC 434 : (2017) 173 AIC 405 : (2017) 1 CTC 192 : (2016) 8 MLJ 496
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts14 Nov 2016Disposed Off
Indra Ganesan Educational and Charitable Trust Vs Deputy Commissioner
Madras High Court · (2017) 1 NIJ 623
High Courts14 Nov 2016Disposed Off
B. Senthil Kumar Vs District and Sessions Judge
Madras High Court · (2017) 1 CTC 247
Constitution of India, 1950 - Article 226Tamil Nadu Pension Rules, 1978 - Rule 45(5), Rule 48
High Courts14 Nov 2016Disposed Off
D. Prabhu Vs R. Manikandan
Madras High Court · (2016) 3 MadWNCri 169
High Courts11 Nov 2016Allowed
Rajammal - Appellant @HASH M. Senbagam
Madras High Court · (2016) 6 CTC 225 : (2016) 3 MadWN(Civil) 667
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 16(1c)
High Courts11 Nov 2016Dismissed
Saranya - Petitioner @HASH State by Inspector of Police, All Women Police Station Perambalur and District
Madras High Court · (2016) 6 CTC 503
Criminal Procedure Code, 1973 (CrPC) - Section 311, Section 91Evidence Act, 1872 - Section 112, Section 132, Section 45
High Courts10 Nov 2016Allowed
Selvaraj Vs State
Madras High Court · (2017) 1 LW(Crl) 178 : (2016) 4 MLJCriminal 760
Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 380, Section 457
High Courts10 Nov 2016Allowed
National Collateral Management Services Ltd. Vs State
Madras High Court · (2016) 4 MLJCriminal 756
Criminal Procedure Code, 1973 (CrPC) - Section 305Essential Commodities Act, 1955 - Section 7(1)(a)(ii)Penal Code, 1860 (IPC) - Section 420
High Courts10 Nov 2016Allowed
Parimalam Vs P. Mohanraj
Madras High Court · (2017) 2 CTC 200 : (2016) 8 MLJ 544
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Evidence Act, 1872 - Section 68Specific Relief Act, 1963 - Section 38
High Courts10 Nov 2016Allowed
K. Somasundaram Vs S. Sundaramoorthy
Madras High Court · (2016) 8 MLJ 411
Specific Relief Act, 1963 - Section 6
High Courts10 Nov 2016Allowed
Secretary, Co-operation Vs R. Ghunasekaran
Madras High Court · (2017) 1 MLJ 591
High Courts10 Nov 2016Dismissed
M. Seeni Ahamed Vs The Union of India
Madras High Court · (2017) 1 BC 612 : (2017) 1 CTC 486 : (2017) 1 DRTC 840 : (2017) 1 MLJ 1
Constitution of India, 1950 - Article 226Reserve Bank of India Act, 1934 - Section 24
High Courts10 Nov 2016Disposed Off
The Assistant Commissioner (CT) Anna Salai-III Vs Indian Overseas Bank
Madras High Court · (2017) 171 AIC 795 : (2017) AIR(Madras) 67 : (2017) 202 CompCas 226 : (2016) 6 CTC 769 : (2017) 1 LW 38 : (2017) 1 MLJ 769 : (2017) 3 RCRCivil 196 : (2017) 1 WritLR 42
Recovery of Debts Due To Banks And Financial Institutions Act, 1993 - Section 31-B
High Courts10 Nov 2016Allowed
Pulavar K. Krishnan Vs The State of Tamil Nadu
Madras High Court · (2017) 2 MLJ 72
Constitution of India, 1950 - Article 226
High Courts10 Nov 2016Disposed Off
Apex Laboratories Limited Vs India Pharmaceuticals
Madras High Court · (2017) AIR(Madras) 126 : (2017) 69 PTC 295
Copyright Act, 1957 - Section 62(2)