High Courts23 Nov 2016Disposed Off
R. Geetha Vs The Union of India
Madras High Court · (2017) 1 LLJ 551
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 7 of 96
High Courts23 Nov 2016Dismissed
Codexis Inc Vs Shasun Chemicals and Drugs Limited
Madras High Court · (2017) 1 CTC 1
Civil Procedure Code, 1908 (CPC) - Section 20Madras High Court Original Side Rules, 1956 - Order 3 Rule 1
High Courts23 Nov 2016Disposed Off
National Insurance Co. Ltd. Vs V. Mani
Madras High Court · (2017) ACJ 1378 : (2017) 1 AnWR 143 : (2017) 1 AnWR 48
Motor Vehicles Act, 1988 - Section 163-A, Section 166, Section 173
High Courts23 Nov 2016Allowed
M.K. Stalin Vs The Secretary, Tamil Nadu Legislative Assembly
Madras High Court · (2017) 1 MLJ 418
Constitution of India, 1950 - Article 187(3), Article 208Special Ad hoc Rules - Rule 2, Rule 3, Rule 4, Rule 6Tamil Nadu Legislative Assembly Rules - Rule 2(1)(k), Rule 31, Rule 32
High Courts23 Nov 2016Allowed
K. Muralidharan Vs Chief Manager Repco Home Finance Ltd.
Madras High Court · (2017) 1 CTC 752
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 14
High Courts23 Nov 2016Dismissed
The Tamilnadu Housing Board Vs K. Meenakshi Achi (Deceased)
Madras High Court · (2017) 1 MLJ 129 : (2017) 1 WritLR 315
Land Acquisition Act, 1894 - Section 48B
High Courts23 Nov 2016Dismissed
M/s. Asianet Communications Ltd. Vs Sun T.V. Network Limited
Madras High Court · (2017) 1 CTC 709 : (2017) 1 LW 177 : (2017) 69 PTC 348
Copyright Act, 1957 - Section 18, Section 2(uu)
High Courts23 Nov 2016Allowed
Dr. S. Vetrivel Chezian Vs State of Tamil Nadu
Madras High Court · (2017) 1 MLJ 192 : (2017) 1 WritLR 135
Tamil Nadu State and Subordinate Services Rules, 1961 - Rule 4
High Courts23 Nov 2016Allowed
M. Panneerselvam Vs Susseela
Madras High Court · (2017) 2 CTC 309 : (2017) 1 LW 523 : (2017) 1 MLJ 153
Limitation Act, 1963 - Article 59, Section 60Tamil Nadu Court Fees and Suits Valuation Act, 1955 - Section 25(d), Section 40
High Courts22 Nov 2016Disposed Off
Rajendran Vs Vallimayil (Died)
Madras High Court · (2017) 2 CTC 365 : (2017) 1 LW 689 : (2017) 1 RCRRent 137
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 30(i)
High Courts22 Nov 2016Allowed
M. Subramani Vs State
Madras High Court · (2017) 1 LW(Crl) 160 : (2016) 3 MadWNCri 542
High Courts22 Nov 2016Dismissed
Tamil Nadu State Transport Corporation (Villupuram) Ltd. Vs Joint Commissioner of Labour (Conciliation)
Madras High Court · (2017) 153 FLR 172 : (2017) 1 LLJ 501
High Courts22 Nov 2016Allowed
M. Venkatesa Perumal (deceased) Vs Union of India
Madras High Court · (2017) 1 MLJ 822
Army Rules, 1954 - Rule 13(3)(III)(iii)Constitution of India, 1950 - Article 226
High Courts21 Nov 2016Dismissed
T.V. Ravi - Appellant @HASH B.R. Mohan
Madras High Court · (2016) 6 CTC 541
Easements Act, 1882 - Section 4Specific Relief Act, 1963 - Section 34, Section 37, Section 38Transfer of Property Act, 1882 - Section 6(c)
High Courts21 Nov 2016Dismissed
C.Venkatesan Vs District Collector
Madras High Court · (2017) 1 BC 766 : (2017) 2 DCR 43
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), Section 14, Section 17, Section 8(5)
High Courts21 Nov 2016Disposed Off
K. Senthil Vs The Secretary to Government Home (Tr.II-A) Department Secretariat
Madras High Court · (2017) 1 CTC 787 : (2017) 1 LLN 496 : (2017) 1 MLJ 481 : (2017) 1 WritLR 44
Constitution of India, 1950 - Article 226
High Courts21 Nov 2016Dismissed
G. Sathyan Vs B. Vasudevan
Madras High Court · (2017) 1 CTC 553 : (2017) 1 MLJ 161
Arbitration and Conciliation Act, 1996 - Section 28(3), Section 34, Section 36, Section 9Partnership Act, 1932 - Section 46, Section 48
High Courts21 Nov 2016Dismissed
M. Pandithevar Vs State of Tamil Nadu
Madras High Court · (2017) 7 FLT 81
Constitution of India, 1950 - Article 226