High Courts21 Nov 2016Disposed Off
A. Elumalai Vs G. Vijayalakshmi
Madras High Court · (2016) 3 MadWN(Civil) 737
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 8 of 96
High Courts18 Nov 2016Partly Allowed
Board of Trustees of the Port of Madras Vs M/s. Sun Export Pvt. Ltd.
Madras High Court · (2017) 171 AIC 814 : (2017) 2 LW 29 : (2016) 8 MLJ 450
High Courts18 Nov 2016Dismissed
Rahul Kaushik Vs Secretary
Madras High Court · (2017) 1 MLJ 243
Central Civil Services (Classification, Control and Appeal) Rules, 1965 - Rule 14, Rule 15
High Courts18 Nov 2016Dismissed
Rengasamy Reddiyar Vs Velliyan
Madras High Court · (2017) 2 MLJ 143
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts17 Nov 2016Dismissed
The Commissioner, Corporation of Chennai Rippon Buildings Vs State of Tamil Nadu
Madras High Court · (2017) 2 CTC 119 : (2017) 1 MLJ 650 : (2017) 1 WritLR 277
Madras City Municipal Corporation Act, 1919 - Section 259
High Courts17 Nov 2016Dismissed
Management of K. 2078 Vs A.S. Iyyasamy
Madras High Court · (2017) 1 LLJ 264 : (2017) 1 WritLR 219
Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 29(2), Section 5Tamil Nadu Payment of Subsistence Allowance Rules, 1981 - Rule 5 (7), Rule 5A
High Courts17 Nov 2016Disposed Off
M/s. Veesons Energy Systems Pvt., Ltd. Vs Assistant General Manager, State Bank of India
Madras High Court · (2017) 2 BC 556 : (2017) 1 LW 207 : (2017) 1 NIJ 766
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13Sick Industrial Companies (Special Provisions) Act, 1985 - Section 15(1), Section 22
High Courts17 Nov 2016Dismissed
Union of India Vs K. Subramanian
Madras High Court · (2017) 2 MLJ 56
Civil Procedure Code, 1908 (CPC) - Section 80
High Courts17 Nov 2016Allowed
K. Murugesan Pillai (Died) Vs M. Sundarapandi
Madras High Court · (2017) 2 MLJ 149
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 63
High Courts17 Nov 2016Disposed Off
Managing Director, Tamil Nadu State Transport Corporation, (VPM DVN. 1) Ltd. Vs K. Thirupurasundari
Madras High Court · (2017) 1 AnWR 112
Motor Vehicles Act, 1988 - Section 173
High Courts17 Nov 2016Dismissed
P. Rayappan Vs M. Manikandan
Madras High Court · (2017) 1 AnWR 157
Motor Vehicles Act, 1988 - Section 173
High Courts17 Nov 2016Disposed Off
Principal Commr. of Cus. Vs V.K. Industrial Corpn. Ltd.
Madras High Court · (2017) 346 ELT 545
High Courts16 Nov 2016Allowed
G. Kanniappan - Appellant @HASH Saroja
Madras High Court · (2016) 6 CTC 537 : (2017) 1 DMC 483
Hindu Marriage Act, 1955 - Section 13(1)(i-a), Section 9
High Courts16 Nov 2016Disposed Off
The Deveton Corrie Protestant Schools Association now known as Doveton Protestant Schools Association Vs M/s. Bharat Petroleum Corporation Ltd.
Madras High Court · (2017) AIRCC 1653
Tamil Nadu Societies Registration Act, 1975 - Section 20Transfer of Property Act, 1882 - Section 106, Section 111(g)
High Courts16 Nov 2016Disposed Off
The Superintendent of Police, Vs M. Muthu
Madras High Court · (2017) LIC 1770 : (2017) 1 LLN 772
High Courts16 Nov 2016Partly Allowed
Shriram EPC Limited Vs Soma Enterprises Limited
Madras High Court · (2017) 1 MLJ 172 : (2017) 69 PTC 403
Trade Marks Act, 1999 - Section 134, Section 137, Section 27, Section 28, Section 29, Section 30(1)
High Courts16 Nov 2016Allowed
V. Ravichandran Vs The District Collector, Tirunelveli District
Madras High Court · (2017) 2 MLJ 61
Constitution of India, 1950 - Article 226Tamil Nadu Panchayats Act, 1994 - Section 202(l)(c)
High Courts16 Nov 2016Allowed
Kuppan S/o Mariappan Vs Managing Director Karnataka State Transport Corpn. Ltd., Bangalore Rural Division Archakarahalli, P.M.Road Ramnagaram, Karnataka
Madras High Court · (2017) AAC 1128 : (2017) 1 LW 113
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33Motor Vehicles Act, 1988 - Section 168
High Courts15 Nov 2016Allowed
The Registrar (Judicial) Vs The Principal Secretary, Home Department
Madras High Court · (2017) 1 ACC 51 : (2016) 2 AnWR 703
Constitution of India, 1950 - Article 226Motor Vehicles Act, 1988 - Section 2(7), Section 67