High Courts28 Nov 2016Allowed
R.P. Sarathy Vs Narasu's Coffee Company
Madras High Court · (2017) 1 CTC 721 : (2017) 2 ICC 94 : (2017) 1 LW 187 : (2017) 1 MLJ 321
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 6 of 96
High Courts28 Nov 2016Dismissed
Venture Softech India Private Ltd. Vs Startup Xperts
Madras High Court · (2017) 2 BC 344 : (2016) 6 CTC 719 : (2017) 1 LW(Crl) 108 : (2016) 3 MadWNCri 174 : (2017) 1 RCRCriminal 603
Negotiable Instruments Act, 1881 (NI) - Section 138Powers of Attorney Act, 1882 - Section 1A, Section 2
High Courts28 Nov 2016Disposed Off
Raj Television Network Ltd. Vs Mrs. B.R. Andalammal
Madras High Court · (2017) 1 MIPR 408
Copyright Act, 1957 - Section 18, Section 19
High Courts28 Nov 2016Allowed
Jamuna Vs Rajkumar
Madras High Court · (2017) 1 DMC 646
Civil Procedure Code, 1908 (CPC) - Section 24
High Courts28 Nov 2016Disposed Off
Oriental Insurance Company Limited Vs Selvam
Madras High Court · (2016) 4 ACC 888
Motor Vehicles Act, 1988 - Section 149(2)(a)(ii)
High Courts28 Nov 2016Dismissed
A/M. Marundeeswarar Thirukoil Vs Chief Engineer
Madras High Court · (2017) 1 CTC 37
High Courts28 Nov 2016Allowed
S. Premakala Vs State of Tamil Nadu
Madras High Court · (2017) 2 CTC 196
Registration Act, 1908 - Section 17, Section 89
High Courts25 Nov 2016Allowed
V. Parthiban Vs Raja Mohamadu
Madras High Court · (2017) 1 AnWR 25
Motor Vehicles Act, 1988 - Section 163-A
High Courts25 Nov 2016Allowed
The Commissioner Vs Sri Hanumar Thirukoil
Madras High Court · (2017) 1 LW 390 : (2017) 2 MLJ 78
Constitution of India, 1950 - Article 26Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 - Section 107
High Courts25 Nov 2016Allowed
Shahul Hameed Vs S. Sankar Ganesh
Madras High Court · (2017) 1 MLJ 880 : (2017) 1 WritLR 537
Constitution of India, 1950 - Article 19(1)(a), Article 19(b), Article 226
High Courts24 Nov 2016Disposed Off
G. Masilamani Vs Cestat, Chennai
Madras High Court · (2017) 346 ELT 168
High Courts24 Nov 2016Dismissed
The Chairman Tamil Nadu Electricity Board Vs The Inspector of Labour Karur
Madras High Court · (2017) 1 LLJ 540
Constitution of India, 1950 - Article 226
High Courts24 Nov 2016Allowed
P. Nirmal Nesakumar Vs The District Collector
Madras High Court · (2017) 1 LLJ 732
Constitution of India, 1950 - Article 226
High Courts24 Nov 2016Allowed
Mottaiyandi Chettiar (Died) Vs Saroja (Died)
Madras High Court · (2017) 2 CTC 321 : (2017) 1 LW 158 : (2017) 1 MLJ 630
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33, Order 7 Rule 7Hindu Succession Act, 1956 - Section 15, Section 16
High Courts24 Nov 2016Allowed
Mr. G. Sathish Bhatia Vs Mr. N.S. Gnaneswaran
Madras High Court · (2017) 1 CTC 750
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 2(8)(ii)
High Courts23 Nov 2016Dismissed
Thirunavukkarasu Vs Rajavel
Madras High Court · (2017) 1 LW 60 : (2017) 1 MLJ 312
Civil Procedure Code, 1908 (CPC) - Section 100Hindu Succession Act, 1956 - Section 8Specific Relief Act, 1963 - Section 6
High Courts23 Nov 2016Dismissed
Dr. P. Sakthivel Vs State of Tamil Nadu
Madras High Court · (2016) 8 MLJ 744
Constitution of India, 1950 - Article 226
High Courts23 Nov 2016Disposed Off
Ritty Mini Departmental Stores Vs Build Well Construction Co. (P) Ltd.
Madras High Court · (2017) 1 RCRRent 55
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 8(5)
High Courts23 Nov 2016Dismissed
M/s. A1 Rostamani International Exchange Vs The Official Liquidator, High Court
Madras High Court · (2016) 199 CompCas 603 : (2016) 6 CTC 673 : (2017) 1 MLJ 346
Companies Act, 1956 - Section 446(2)Negotiable Instruments Act, 1881 (NI) - Section 2(d), Section 58, Section 9