High Courts04 Jan 2016Allowed
A. Mahalakshmi Vs The Principal Secretary to Government, Revenue Department and Others
Madras High Court · (2016) 01 MAD CK 0128
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 96 of 96
High Courts04 Jan 2016Allowed
Mahalakshmi Vs The Secretary to Government, Agriculture Department and Others
Madras High Court · (2016) 01 MAD CK 0127
High Courts04 Jan 2016Disposed off
Jayaprakasan J. and Others Vs The Director, DD and CE, Manonmaniam Sundaranar University and Others
Madras High Court · (2016) 01 MAD CK 0125
High Courts04 Jan 2016Allowed
R. Jothimani Vs The General Manager, Tamil Nadu State Transport Corporation (Madurai) Ltd.
Madras High Court · (2016) 01 MAD CK 0124
High Courts04 Jan 2016Dismissed
S. Perumal and Others Vs V. Banupriya
Madras High Court · (2016) 01 MAD CK 0121
Civil Procedure Code, 1908 (CPC) - Section 151, Section 152
High Courts04 Jan 2016Dismissed
Chandrasekar Vs Tmt. Eswari
Madras High Court · (2016) 01 MAD CK 0112
Criminal Procedure Code, 1973 (CrPC) - Section 125Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 498(A), Section 506(ii)
High Courts04 Jan 2016Allowed
A. Elayaraja Vs The Secretary to the Government, Co-operation Food and Consumer Protection Dept. and Others
Madras High Court · (2016) 01 MAD CK 0105
Constitution of India, 1950 - Article 22, Article 22(5)
High Courts04 Jan 2016Allowed
V.O. Duraisamy Mudaliar and Others Vs Parijathammal and Others
Madras High Court · (2016) 01 MAD CK 0104
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 1, Order 22 Rule 5, Order 9 Rule 9
High Courts04 Jan 2016Disposed Off
M. Subburayan Vs The Joint Registrar of Co-operative Societies and Others
Madras High Court · (2016) 2 LLJ 121
Constitution of India, 1950 - Article 21, Article 226Payment of Gratuity Act, 1972 - Section 14Tamil Nadu Co-operative Societies Act, 1983 - Section 153, Section 78, Section 79
High Courts04 Jan 2016Disposed Off
Basheera Hardwares and Electricals Vs The Assistant Commissioner (CT), Ambattur Assessment Circle and Others
Madras High Court · (2016) 01 MAD CK 0069
Tamil Nadu Value Added Tax Act, 2006 - Section 22(5), Section 72(1)(a)
High Courts04 Jan 2016Disposed Off
Bhartiya International Limited Vs The Commercial Tax Officer, Roving Squad and Others
Madras High Court · (2016) 01 MAD CK 0057
Tamil Nadu Value Added Tax Act, 2006 - Section 71
High Courts04 Jan 2016Allowed
S. Sankaran Vs The Commissioner of Labour, Chennai and another
Madras High Court · (2016) LIC 1392
Constitution of India, 1950 — Article 309Fundamental Rules — Rule 56(1)(c)
High Courts04 Jan 2016Allowed
Meyyan Vs The Management of State Express Transport Corporation (Tamil Nadu) Ltd., Rep. by its Managing Director and Another
Madras High Court · (2016) 2 LLJ 171
Constitution of India, 1950 — Article 226
High Courts04 Jan 2016Dismissed
Abdul Jappar Vs Abdul Karim (D.) through L.Rs. and others
Madras High Court · (2016) 160 AIC 813
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts04 Jan 2016Disposed Off
V.O. Duraisamy Mudaliar Vs Panjathammal (died)
Madras High Court · (2016) 2 MadWN(Civil) 397
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 5, Order 9 Rule 9Specific Relief Act, 1963 - Section 37, Section 38
High Courts04 Jan 2016Disposed off
Duraisamy Vs Tamil Nadu State Transport Corporation (Kumbakonam) Ltd. and Others
Madras High Court · (2016) 01 MAD CK 0024
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 47, Section 47(1)
High Courts04 Jan 2016Dismissed
Damodhara Reddy and Others Vs Bakkiaraj and Others
Madras High Court · (2016) AIRCC 1136 : (2016) 2 CivCC 642
High Courts04 Jan 2016Allowed
Liyakath Alikhan Vs The State
Madras High Court · (2016) 01 MAD CK 0015
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 489-B, Section 489-C
High Courts04 Jan 2016Allowed
K. Sumathi Vs The Government of Tamil Nadu and Others
Madras High Court · (2016) 01 MAD CK 0011
Criminal Procedure Code, 1973 (CrPC) - Section 174