High Courts05 Jan 2016Disposed Off
Opal Lapidaries Inc. and Others Vs V. Parthasarthy and Others
Madras High Court · (2016) 1 RCRRent 677 : (2016) 1 RentLR 209
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 94 of 96
High Courts05 Jan 2016Partly Allowed
S. Rajasekar and Others Vs Sartaj Begum and Others
Madras High Court · (2016) 1 MadWN(Civil) 496 : (2016) 2 RCRRent 78 : (2016) 1 RentLR 162
High Courts05 Jan 2016Dismissed
Lahari Recording Co.P. Ltd. Vs Jain Television
Madras High Court · (2016) 67 PTC 59 : (2017) 1 RAJ 287
High Courts05 Jan 2016Disposed off
Saisiva and Others Vs District Collector, Theni District and Others
Madras High Court · (2016) 1 MLJ 769
Cable Television Networks (Regulation) Act, 1995 - Section 11, Section 2(a)(iii), Section 3, Section 4, Section 4(2)
High Courts05 Jan 2016Dismissed
Mangathai Ammal and Others Vs Rajeswari and Others
Madras High Court · (2016) 160 AIC 833 : (2016) 1 MadWN(Civil) 464 : (2016) 1 MLJ 533
Benami Transactions (Prohibition) Act, 1988 - Section 3, Section 3(2)(a), Section 4
High Courts05 Jan 2016Allowed
Periyasami and Others Vs State
Madras High Court · (2016) 3 CriCC 50 : (2016) CriLJ 1056 : (2016) 2 Crimes 428 : (2016) 2 DMC 598 : (2016) 2 MadWNCri 52
Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 304-B, Section 498A, Section 498-A
High Courts05 Jan 2016Dismissed
N. Ramalingam and Others Vs N. Thanickachalam
Madras High Court · (2016) 1 MLJ 756
High Courts05 Jan 2016Disposed Off
S. Jeyanthi Vs The Inspector General of Registration and Others
Madras High Court · (2016) 1 LW 747
High Courts05 Jan 2016Disposed off
Salim Vs The Joint Commissioner, Arulmighu Sarangapani Swami Thirukovil, Kumbakonam and Others
Madras High Court · (2016) 01 MAD CK 0130
High Courts05 Jan 2016Disposed off
R. Surilivel Vs The State of Tamil Nadu and Others
Madras High Court · (2016) 01 MAD CK 0129
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 47
High Courts05 Jan 2016Disposed off
Managing Trustee cum Chairman Ruben Educational and Charitable Trust Vs The State of Tamil Nadu and Others
Madras High Court · (2016) 01 MAD CK 0113
Constitution of India, 1950 - Article 30(1)Tamil Nadu Private Colleges (Regulation) Act, 1976 - Section 2(4)(a), Section 3, Section 4, Section 5, Section 5(1), Section 5(3), Section 8
High Courts05 Jan 2016Dismissed
Rudhra Dev Aviation Pvt. Ltd. and Others Vs Globe Detective Agency Pvt. Ltd.
Madras High Court · (2016) 01 MAD CK 0110
High Courts05 Jan 2016Disposed off
V. Revathy Vs The State of Tamil Nadu and Others
Madras High Court · (2016) 01 MAD CK 0109
High Courts05 Jan 2016Allowed
Kasi Vs The Secretary to the Government, Home, Prohibition and Excise Department and Others
Madras High Court · (2016) 01 MAD CK 0108
Constitution of India, 1950 - Article 21
High Courts05 Jan 2016Allowed
S. Ponmalar Vs The Secretary to Government State of Tamil Nadu, Home, Prohibition and Excise Department and Others
Madras High Court · (2016) 01 MAD CK 0107
Constitution of India, 1950 - Article 21
High Courts05 Jan 2016Allowed
Periasamy and Others Vs State
Madras High Court · (2016) 01 MAD CK 0106
Criminal Procedure Code, 1973 (CrPC) - Section 174, Section 174(3), Section 313Penal Code, 1860 (IPC) - Section 306, Section 498-A
High Courts05 Jan 2016Disposed off
Bhojan Vs The Executive Officer and Others
Madras High Court · (2016) 01 MAD CK 0102
High Courts05 Jan 2016Dismissed
Jambuveni Vs Leelavathy and Others
Madras High Court · (2016) 01 MAD CK 0101
Civil Procedure Code, 1908 (CPC) - Section 47
High Courts05 Jan 2016Allowed
Athayee and Others Vs A. Ramasamy and Others
Madras High Court · (2016) 01 MAD CK 0089
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 3-A, Order 8 Rule 1
High Courts05 Jan 2016Dismissed
N.K. Surana Vs Ramu and Others
Madras High Court · (2016) 01 MAD CK 0088
Constitution of India, 1950 - Article 227Registration Act, 1908 - Section 17Stamp Act, 1899 - Section 35