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Madras High Court judgments, 2016

1,919 judgments · page 92 of 96

High Courts08 Jan 2016Allowed

Santhappan Vs The Inspector of Police

Madras High Court · (2016) 166 AIC 511 : (2016) 2 MLJCriminal 178

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 451Evidence Act, 1872 - Section 25Penal Code, 1860 (IPC) - Section 380, Section 420
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High Courts08 Jan 2016Dismissed

Sajojini Ammal Educational Trust Vs Union of India and Others

Madras High Court · (2016) 3 CTC 382 : (2016) 2 MLJ 108

Constitution of India, 1950 - Article 226, Article 246(1), Article 254(1)National Highways Act, 1956 - Section 3A, Section 3A(1), Section 3C(2), Section 3D(1), Section 3D(2)Tamil Nadu Town and Country Planning Act, 1971 - Section 20,
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High Courts07 Jan 2016Dismissed

M. Kannadasan and Others Vs The State of Tamil Nadu

Madras High Court · (2016) 01 MAD CK 0142

Criminal Procedure Code, 1973 (CrPC) - Section 438, Section 439, Section 482Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12, Section 12(1), Section 4, Section 52, Section 53, Section 6, Section 6(2)Penal Cod
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High Courts07 Jan 2016Allowed

Subathara Vs State and Others

Madras High Court · (2016) 01 MAD CK 0135

Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 323, Section 324, Section 341, Section 379, Section 427, Section 506(ii)
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High Courts07 Jan 2016Dismissed

S. Vatsala Vs K.S. Mohan and Others

Madras High Court · (2016) AIR(Madras) 59 : (2016) 1 HLR 303 : (2016) 1 MadWN(Civil) 247 : (2016) 1 MLJ 513

Civil Procedure Code, 1908 (CPC) - Section 100A, Section 104, Section 129, Section 4Limitation Act, 1963 - Section 10, Section 11, Section 12, Section 13, Section 14, Section 15, Section 16, Section 17, Section 18, Section 19, Section 20, Sec
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