High Courts11 Jan 2016Dismissed
The Commissioner, Tiruvallore Municipality Vs L. Krishnan and Others
Madras High Court · (2016) 3 CTC 374 : (2016) 2 LLN 484 : (2016) 1 MLJ 749
Prevention of Corruption Act, 1988 - Section 13
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 91 of 96
High Courts11 Jan 2016Allowed
MI Steel Processing India Pvt. Ltd. Vs The Assistant Commissioner (CT), Kancheepuram Assessment Circle and Others
Madras High Court · (2016) 01 MAD CK 0164
Tamil Nadu Value Added Tax Act, 2006 - Section 13, Section 22, Section 24, Section 26, Section 27, Section 28, Section 29, Section 34, Section 40(2), Section 51, Section 51 (1)
High Courts11 Jan 2016Dismissed
D. Dakshinamoorthy and Others Vs Ranjitham and Others
Madras High Court · (2016) 01 MAD CK 0131
High Courts11 Jan 2016Allowed
Sundara Bai Vs The Secretary to Government, Food and Consumer Protection Department and Others
Madras High Court · (2016) 01 MAD CK 0096
Essential Commodities Act, 1955 - Section 7(1)(a)(ii)
High Courts11 Jan 2016Allowed
Kannagi Vs K. Kandasamy and Others
Madras High Court · (2016) 01 MAD CK 0093
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10, Order 26 Rule 10(A), Order 26 Rule 10AEvidence Act, 1872 - Section 45, Section 47, Section 73
High Courts11 Jan 2016Dismissed
Chinnasamy Vs Kandasamy and Others
Madras High Court · (2016) 01 MAD CK 0092
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts11 Jan 2016Dismissed
Satheesh and Others Vs The Inspector of Police, Arupppukottai Town Police Station
Madras High Court · (2016) 01 MAD CK 0091
Criminal Procedure Code, 1973 (CrPC) - Section 438, Section 439, Section 482Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12, Section 12(1), Section 4, Section 52, Section 53, Section 6, Section 6(2)Penal Cod
High Courts11 Jan 2016Dismissed
Suriya Vs The State of Tamil Nadu
Madras High Court · (2016) 01 MAD CK 0090
Criminal Procedure Code, 1973 (CrPC) - Section 438, Section 439, Section 482Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12, Section 12(1), Section 4, Section 52, Section 53, Section 6, Section 6(2)Penal Cod
High Courts11 Jan 2016Allowed
S. Arunkumar Vs The State
Madras High Court · (2016) 166 AIC 514 : (2017) 1 CriCC 22 : (2016) 2 MLJCriminal 98 : (2016) 3 RCRCriminal 83
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 451, Section 452, Section 457Evidence Act, 1872 - Section 25Penal Code, 1860 (IPC) - Section 120(b), Section 395, Section 397, Section 406
High Courts11 Jan 2016Disposed Off
M. Abdul Latheef Vs The Commercial Tax Officer (CT), Sirkazhi Assessment Circle
Madras High Court · (2016) 01 MAD CK 0071
Tamil Nadu Value Added Tax Act, 2006 - Section 22(4), Section 27(2)(3)
High Courts11 Jan 2016Dismissed
Tube Investments of India Ltd. Vs The Joint Commissioner of Income Tax, Special Range - I
Madras High Court · (2016) 01 MAD CK 0061
Income Tax Act, 1961 - Section 143(1)(a), Section 143(2), Section 143(3), Section 288, Section 30, Section 30, Section 31, Section 31, Section 32, Section 32, Section 33, Section 34, Section 35, Section 35D, Section 36, Section 36, Section 36(2), Sect
High Courts11 Jan 2016Dismissed
Moorthy Vs State
Madras High Court · (2016) 01 MAD CK 0037
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313Evidence Act, 1872 - Section 32(1)Penal Code, 1860 (IPC) - Section 302, Section 304, Section 307
High Courts11 Jan 2016Allowed
Azhagu Vs State
Madras High Court · (2016) CriLJ 1108 : (2016) 2 Crimes 469
Penal Code, 1860 (IPC) — Section 325
High Courts08 Jan 2016Allowed
Pon Pure Chemical India Pvt. Ltd. Vs Commr. of Cus. (Import), Chennai
Madras High Court · (2016) 332 ELT 395
High Courts08 Jan 2016Dismissed
Tiruppur Surya Hitee Apparel Pvt. Ltd. and Others Vs The Commissioner of Central Excise, Customs and Service Tax
Madras High Court · (2016) 2 CTC 542 : (2016) 334 ELT 621
Central Sales Tax Act, 1956 - Section 8Constitution of India, 1950 - Article 226, Article 366(29A)
High Courts08 Jan 2016Allowed
Chellammal and Others Vs Sadhu and Others
Madras High Court · (2016) 1 MLJ 784
Evidence Act, 1872 - Section 63
High Courts08 Jan 2016Allowed
Natarajan Vs State and Others
Madras High Court · (2016) 166 AIC 523 : (2016) 2 MLJCriminal 1
Criminal Procedure Code, 1973 (CrPC) - Section 294(b), Section 299, Section 307, Section 319, Section 319(1), Section 34Penal Code, 1860 (IPC) - Section 294(b), Section 307, Section 34
High Courts08 Jan 2016Allowed
Murugan Vs The Secretary to Government, Home, Prohibition and Excise (IX) Department and Others
Madras High Court · (2016) 01 MAD CK 0144
Penal Code, 1860 (IPC) - Section 109, Section 147, Section 148, Section 294(b), Section 302, Section 307, Section 323, Section 341, Section 379, Section 392
High Courts08 Jan 2016Allowed
S. Indira Vs The Superintendent (Anti-Corruption Wing) Central Bureau of Investigation (CBI) and Others
Madras High Court · (2016) 01 MAD CK 0141
Constitution of India, 1950 - Article 226, Article 32Criminal Procedure Code, 1973 (CrPC) - Section 482Judges (Protection) Act, 1985 - Section 3
High Courts08 Jan 2016Dismissed
Sivakami and Others Vs State
Madras High Court · (2016) 01 MAD CK 0140
Criminal Procedure Code, 1973 (CrPC) - Section 313