High Courts08 Dec 2016Dismissed
V. Manoharan Vs S.R.K. Prasad Director
Madras High Court · (2017) 1 CTC 673 : (2017) 1 LW 171
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 4 of 96
High Courts08 Dec 2016Allowed
N. Kanagaraj Vs Udavdoss Company
Madras High Court · (2017) 1 LW 233 : (2017) 1 MLJ 225
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 89
High Courts07 Dec 2016Disposed Off
M/s New Kruba Jeweller Vs V. Kanchana
Madras High Court · (2017) 139 SCL 264
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts07 Dec 2016Allowed
Nagabooshanam Vs State
Madras High Court · (2017) 1 MLJCriminal 252
Constitution of India, 1950 - Article 21Penal Code, 1860 (IPC) - Section 302
High Courts07 Dec 2016Allowed
Mohan Vs State
Madras High Court · (2017) 171 AIC 775 : (2017) 1 LW(Crl) 256 : (2017) 1 MLJCriminal 242
Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 302
High Courts07 Dec 2016Dismissed
Arulmigu Ulageswaraswamy and Varadaraja Perumal Temples Vs Subramaniam
Madras High Court · (2017) 1 LW 345 : (2017) 3 MLJ 114
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31, Section 96
High Courts05 Dec 2016Allowed
Bhavani Vs Sivakozhundu
Madras High Court · (2017) 1 MLJ 367
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 37, Section 38
High Courts05 Dec 2016Allowed
Mohan Vs State
Madras High Court · (2017) 1 LW(Crl) 239 : (2017) 1 MLJCriminal 247
Evidence Act, 1872 - Section 25Penal Code, 1860 (IPC) - Section 201, Section 302, Section 376, Section 511
High Courts05 Dec 2016Disposed Off
Ajithkumar Vs Simmi
Madras High Court · (2017) 1 MLJCriminal 121
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts05 Dec 2016Allowed
Savithiri Medicals Vs State of Tamil Nadu
Madras High Court · (2017) 2 MLJ 345 : (2017) 1 WritLR 677
Tamil Nadu Value Added Tax Act, 2006 - Section 22(4), Section 27(2)
High Courts02 Dec 2016Allowed
M. Mallika W/o Late N. Muruganantham Vs Presiding Officer, Labour Court, Tiruchirappalli
Madras High Court · (2017) 1 CLR 1077
High Courts02 Dec 2016Allowed
S. Anand Vs The Secretary
Madras High Court · (2017) 1 CTC 175 : (2017) 1 MLJ 60
Constitution of India, 1950 - Article 226Tamil Nadu Town and Country Planning Act, 1971 - Section 30, Section 37(2), Section 38
High Courts02 Dec 2016Allowed
K. Muthu Vs Secretary, Public Works Department, Government of Tamil Nadu
Madras High Court · (2017) AAC 1249 : (2016) 4 ACC 730
High Courts02 Dec 2016Dismissed
Siva @ Sivaraman Vs Shanthi
Madras High Court · (2017) 1 MLJCriminal 112
Hindu Marriage Act, 1955 - Section 24
High Courts02 Dec 2016Allowed
Gunasekaran Vs State
Madras High Court · (2017) 1 LW(Crl) 88 : (2016) 3 MadWNCri 481 : (2017) 1 MLJCriminal 114
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 174, Section 176Evidence Act, 1872 - Section 32(1)Penal Code, 1860 (IPC) - Section 498A
High Courts02 Dec 2016Partly Allowed
S. Sevugan Chettiar Vs Principal Chief Commissioner of Income Tax
Madras High Court · (2017) 291 CurTR 596 : (2017) 392 ITR 63 : (2017) 244 Taxman 267
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 10(10)
High Courts02 Dec 2016Dismissed
C. Manikandan Vs Government of Tamil Nadu
Madras High Court · (2017) LIC 778 : (2017) 2 LLN 528
Constitution of India, 1950 - Article 16
High Courts02 Dec 2016Dismissed
P.S.K. Singaravelu Vs The Secretary, Tamil Nadu Legislative Assembly Secretariat
Madras High Court · (2017) 1 MLJ 792 : (2017) 1 WritLR 343
Constitution of India, 1950 - Article 226
High Courts02 Dec 2016Dismissed
E. Navin Vs The Director of School Education
Madras High Court · (2017) 1 MLJ 891
Constitution of India, 1950 - Article 226Tamil Nadu Education Rules, 1892 - Section 30(a)
High Courts02 Dec 2016Disposed Off
Southern Pressure Castings Vs Asstt. Commr. of Cus. (Epcg), Chennai-I
Madras High Court · (2017) 347 ELT 15