COURT ARCHIVE

Madras High Court judgments, 2016

1,919 judgments · page 5 of 96

High Courts01 Dec 2016Dismissed

The Idol of Sri Renganathaswamy, Rep. by its Executive Officer/Joint Commissioner, Srirengam, Trichy-5 Vs P.K. Thoppulan Chettiar

Madras High Court · (2017) 2 CTC 591 : (2017) 1 LW 828

Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 - Section 6(16), Section 6(17), Section 6(19)

High Courts01 Dec 2016Allowed

Management of M/s. Sri Balaji Cylinders Pvt. Ltd. Palavakkam Vs M/s. Sri Balaji Cylinder Employees' Union

Madras High Court · (2017) 1 LLJ 582

Constitution of India, 1950 - Article 226

High Courts01 Dec 2016Disposed Off

Arasu Pokkuvarathu Madurai Thozhilalar Sangam Vs Tamil Nadu State Transport Corporation

Madras High Court · (2017) 152 FLR 588 : (2017) 1 LLJ 740

Constitution of India, 1950 - Article 226Minimum Wages Act, 1948 - Section 12, Section 5

High Courts01 Dec 2016Dismissed

M/s. Kumbhat Holographics Vs State of Tamil Nadu

Madras High Court · (2017) 1 CTC 83 : (2017) 1 WritLR 361

High Courts01 Dec 2016Allowed

R. Tamilselvi Vs A. Sangamuthu

Madras High Court · (2017) 1 LW 193 : (2017) 2 MLJ 86 : (2017) 1 RCRRent 486 : (2017) 1 RentLR 100

Specific Relief Act, 1963 - Section 34, Section 6

High Courts01 Dec 2016Dismissed

The Revenue Divisional Officer, (Land Acquisition) Vs Srikandan

Madras High Court · (2017) AIRCC 285

Land Acquisition Act, 1894 - Section 18, Section 23

High Courts01 Dec 2016Dismissed

T.K. Asraf Vs Commissioner Corporation of Chennai

Madras High Court · (2017) AIR(Madras) 15

Tamil Nadu Public Premises (Eviction of Unauthorised Occupants) Act, 1976 - Section 4, Section 5

High Courts01 Dec 2016Disposed Off

Haja Mohideen Abdul Jaleel Vs Union of India

Madras High Court · (2017) 346 ELT 321

High Courts01 Dec 2016Disposed Off

Bonfiglioli Transmissions P. Ltd. Vs Addl. Commr. of C. Ex., Chennai-IV

Madras High Court · (2017) 346 ELT 531

High Courts30 Nov 2016Dismissed

Board of Trustees of Chennai Port Trust Vs Ennore Port Ltd.

Madras High Court · (2017) 2 CTC 616 : (2017) 2 LW 52

Arbitration and Conciliation Act, 1996 - Section 37

High Courts30 Nov 2016Dismissed

S. Manjula Devi Vs Brijpal Singh

Madras High Court · (2017) 1 ACC 659 : (2016) 6 CTC 872 : (2017) 2 TAC 582

Motor Vehicles Act, 1988 - Section 166

High Courts30 Nov 2016Dismissed

Director General of Police Dr. Radha Krishnan Salai Vs E. Jayakumar Formerly Inspector of Police

Madras High Court · (2017) 3 MLJ 7

Tamil Nadu Police Subordinate Service (Discipline and Appeal) Rules, 1955 - Rule 15(A)

High Courts30 Nov 2016Dismissed

T.B. Venkatachari Vs R. Santhana Lakshmi

Madras High Court · (2017) 2 CTC 704 : (2017) 1 LW 398 : (2017) 2 MLJ 136

Hindu Succession Act, 1956 - Section 22

High Courts30 Nov 2016Dismissed

Commissioner of C. Ex. Vs Transworld Garnet India P. Ltd.

Madras High Court · (2017) 346 ELT 243

High Courts29 Nov 2016Allowed

V. Thambiah Reddy (deceased) - Plaintiff @HASH E. Kumar - Defendant

Madras High Court · (2016) 6 CTC 590

Civil Procedure Code, 1908 (CPC) - Order 22Evidence Act, 1872 - Section 58

High Courts29 Nov 2016Allowed

P. Muthusamy Vs K. Arumugam

Madras High Court · (2016) 6 CTC 740 : (2017) 1 MLJ 266

Limitation Act, 1963 - Article 54, Article 62Specific Relief Act, 1963 - Section 19Transfer of Property Act, 1882 - Section 55(6)(b)

High Courts29 Nov 2016Allowed

V. Chandrasekaran Vs Venkatanaicker Trust

Madras High Court · (2017) 173 AIC 417 : (2017) 1 CTC 56

Trusts Act, 1882 - Section 36, Section 48

High Courts29 Nov 2016Disposed Off

Oriental Insurance Company Limited Vs Panchavarnam

Madras High Court · (2017) 1 AnWR 14

Motor Vehicles Act, 1988 - Section 147, Section 173

High Courts29 Nov 2016Dismissed

S. Chinnazhagan Vs The District Collector, Madurai District, Madurai

Madras High Court · (2017) 2 MLJ 129 : (2017) 1 WritLR 573

Constitution of India, 1950 - Article 226Tamil Nadu Minor Mineral Concession Rules, 1959 - Rule 36, Rule 41, Rule 42

High Courts29 Nov 2016Dismissed

Kavitha Vs Ramasamy

Madras High Court · (2017) 1 MLJ 167