High Courts10 Nov 2016Disposed Off
R. Agnes Bellarmina Vs M. Anbunathan
Madras High Court · (2017) 173 AIC 438 : (2017) 1 CTC 279
Civil Procedure Code, 1908 (CPC) - Section 24, Section 9Family Courts Act, 1984 - Section 3, Section 7
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 10 of 96
High Courts10 Nov 2016Disposed Off
Prachi Silks Vs Cestat, Chennai
Madras High Court · (2017) 346 ELT 527
High Courts09 Nov 2016Allowed
A. Kalpana Vs P. Jeyakumar
Madras High Court · (2017) 1 BC 25 : (2017) 1 DCR 179 : (2017) 1 NIJ 406
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, Section 142
High Courts09 Nov 2016Dismissed
Vallabhi Vs R. Rajasabhai
Madras High Court · (2016) 8 MLJ 513
Hindu Marriage Act, 1955 - Section 13(1)(ia)
High Courts09 Nov 2016Disposed Off
Dr. S. Revwathy Vs Government of Tamil Nadu
Madras High Court · (2017) 1 MLJ 684
High Courts09 Nov 2016Dismissed
N.K. Abubacker Vs Dr. A.K. Zainuddin (Deceased)
Madras High Court · (2017) 172 AIC 876 : (2017) 1 MLJ 446
Transfer of Property Act, 1882 - Section 53A
High Courts09 Nov 2016Disposed Off
Mr. M. Venkataswamy Vs Mrs. Mythira Devi
Madras High Court · (2017) 2 CTC 79 : (2017) 1 LW 702 : (2017) 2 MLJ 306
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10A, Order 26 Rule 10A, Section 75Evidence Act, 1872 - Section 72
High Courts09 Nov 2016Disposed Off
P. Lingasamy Vs B. Premavathy
Madras High Court · (2017) 1 CTC 305
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 1Evidence Act, 1872 - Section 101
High Courts09 Nov 2016Disposed Off
Raagam Exports Vs Assistant Commissioner of Customs
Madras High Court · (2017) 347 ELT 249
High Courts08 Nov 2016Dismissed
Sundar Iyer - Petitioner @HASH The State represented by. the Inspector of Police Central Crime Branch-Team I Vepery Chennai 600 007 (Ref. Cr. No. 169 of 2016 dated 24.06.2016)
Madras High Court · (2016) 6 CTC 261 : (2016) 3 MadWNCri 464
Criminal Procedure Code, 1973 (CrPC) - Section 482Information Technology Act, 2000 - Section 120B, Section 420Penal Code, 1860 (IPC) - Section 120B, Section 420
High Courts08 Nov 2016Dismissed
V. Padmanabha Kulasekara Doss @ P.K. Doss - Applicant @HASH V. Sridharan
Madras High Court · (2016) 6 CTC 497
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts08 Nov 2016Dismissed
Shanmugavel Nadar (Died) Vs Kalayana Devadasan
Madras High Court · (2017) 2 MLJ 358
High Courts07 Nov 2016Allowed
S. Thirumalai Vs S. Govindarajan
Madras High Court · (2017) 1 CTC 198 : (2017) 1 ICC 707 : (2016) 8 MLJ 588
Stamp Act, 1899 - Section 35, Section 36
High Courts07 Nov 2016Dismissed
Chinna Rao Vs State
Madras High Court · (2017) CriLJ 865
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(c), Section 8(c)
High Courts07 Nov 2016Dismissed
P. Kaliammal Vs V. Rathinammal
Madras High Court · (2017) 2 CTC 160 : (2017) 1 MLJ 587
Civil Procedure Code, 1908 (CPC) - Section 100, Section 11
High Courts07 Nov 2016Disposed Off
P. Paramasivan Vs Ramalakshmi W/o. S. Kandasamy
Madras High Court · (2017) 2 MLJ 251
Civil Procedure Code, 1908 (CPC) - Section 100Negotiable Instruments Act, 1881 (NI) - Section 118, Section 20
High Courts07 Nov 2016Allowed
S. Mahesh Vs Chairman cum Managing Director
Madras High Court · (2017) 1 LLN 753 : (2017) 1 MLJ 234 : (2017) 1 WritLR 70
NLC Employees (Control and Appeal) Rules - Rule 29, Rule 30
High Courts07 Nov 2016Dismissed
R.S. Lenin Vs Zonal Manager, M/s. Bank of Maharashtra
Madras High Court · (2017) 1 MLJ 230
High Courts04 Nov 2016Allowed
Vanniakula Kshatriar Temple and Nandavanam Trust by its Trustees - Petitioner @HASH Raju @ Kandasamy
Madras High Court · (2016) 6 CTC 534 : (2017) 1 MLJ 151
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 19, Order 43 Rule 1 (t), Section 104Constitution of India, 1950 - Article 226