High Courts03 Nov 2016Disposed Off
K.V. Shivaraj Vs Cestat, Chennai
Madras High Court · (2017) 346 ELT 547
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 12 of 96
High Courts02 Nov 2016Dismissed
M/s. Sagar Constructions, rep. by its Proprietor K.M. Vidyasagar, 91, 92, Jawaharlal Nehru Salai, Ashok Nagar, Chennai-600 083 - Appellant @HASH S.B. Sivakamiammal (deceased)
Madras High Court · (2016) 6 CTC 449 : (2016) 8 MLJ 641
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 54, Section 11
High Courts02 Nov 2016Allowed
Thanammal Vs M. Madhavi
Madras High Court · (2017) 1 MLJ 371
Civil Procedure Code, 1908 (CPC) - Section 100Hindu Adoptions and Maintenance Act, 1956 - Section 5, Section 9(4)Specific Relief Act, 1963 - Section 34, Section 37, Section 38
High Courts02 Nov 2016Dismissed
Thangamuthu - Appellant @HASH Lingappan
Madras High Court · (2016) 8 MLJ 237
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts02 Nov 2016Allowed
S. Balasubramaniam Vs State
Madras High Court · (2016) 4 MLJCriminal 764
Criminal Procedure Code, 1973 (CrPC) - Section 460, Section 468, Section 473Penal Code, 1860 (IPC) - Section 279, Section 338
High Courts02 Nov 2016Allowed
Yesudhas Vs Primala Regu
Madras High Court · (2017) 171 AIC 805 : (2016) 8 MLJ 539
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 114
High Courts02 Nov 2016Dismissed
Gurusamy Vs State of Tamil Nadu
Madras High Court · (2016) 8 MLJ 433
Civil Procedure Code, 1908 (CPC) - Section 100Tamil Nadu Patta Pass Book Act, 1983 - Section 14
High Courts02 Nov 2016Partly Allowed
Avenue Impex Vs Commr. of Cus. (Seaport)
Madras High Court · (2017) 345 ELT 173
High Courts02 Nov 2016Disposed Off
Palaniammal Vs S. Ravikumar
Madras High Court · (2017) AAC 398
Motor Vehicles Act, 1988 - Section 168
High Courts02 Nov 2016Allowed
Dharmaraj Robert Manickam Vs Rajendran
Madras High Court · (2017) 172 AIC 768 : (2017) 1 MLJ 56
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 34, Section 37, Section 38
High Courts02 Nov 2016Disposed Off
Branch Manager, United India Insurance Co. Ltd. Vs B. Gayathiri
Madras High Court · (2016) 4 ACC 909 : (2017) 1 AnWR 189 : (2017) 1 TAC 643
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts02 Nov 2016Dismissed
N. Jothi Vs S. Radha
Madras High Court · (2017) 1 CTC 185
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts02 Nov 2016Dismissed
Arjunan Vs Ponnusamy
Madras High Court · (2017) 1 MLJ 441
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts02 Nov 2016Disposed Off
Maria Francis (Died) Vs M. Varghese @ Maria Varghese
Madras High Court · (2017) 172 AIC 574 : (2017) 1 CTC 374 : (2017) 1 LW 70
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 9
High Courts02 Nov 2016Dismissed
Standard Shoe Sole & Mould (I) Ltd. Vs C., C. E. & S.T. Sett. Comm., Chennai-1
Madras High Court · (2017) 346 ELT 5
High Courts01 Nov 2016Dismissed
The Central Board of Direct Taxes rep. by its Deputy Secretary (OT) Department of Revenue-Ministry of Finance Government of India, New Delhi - Appellant @HASH M/s. Regen Infrastructure and Services Pvt. Ltd., (formerly Renewable Energy Generation Pvt. Ltd
Madras High Court · (2016) 389 ITR 138 : (2017) 244 Taxman 39
Income Tax Act, 1961 - Section 119(2)(b)
High Courts01 Nov 2016Allowed
St. Michael High School Vs District Collector
Madras High Court · (2017) 7 FLT 205 : (2016) 8 MLJ 734
Constitution of India, 1950 - Article 226Tamil Nadu Minor Concession Rules, 1959 - Rule 36
High Courts01 Nov 2016Dismissed
Essor Hotels Private Limited Vs Grindlays Bank
Madras High Court · (2016) 8 MLJ 649
High Courts01 Nov 2016Allowed
K. Sampath (died) Vs Jayaraman
Madras High Court · (2016) 8 MLJ 606
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts01 Nov 2016Allowed
P. Azhagar Samy Vs State of Tamil Nadu
Madras High Court · (2017) 1 LLN 197 : (2016) 8 MLJ 508
Constitution of India, 1950 - Article 226