High Courts25 Oct 2016Dismissed
YouTube LLC Vs M/s. Lebara Foundation
Madras High Court · (2017) 1 MLJ 343
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 14 of 96
High Courts25 Oct 2016Dismissed
Saraswathi - Appellant @HASH M. Maruthachalam
Madras High Court · (2017) 170 AIC 828 : (2017) 1 CTC 165 : (2016) 8 MLJ 377
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 114(e)
High Courts25 Oct 2016Allowed
Muruganantham - Appellant @HASH State: Rep. by The Inspector of Police Pollachi Taluk Police station, Coimbatore District(Cr. No. 208/2005) /Complainant
Madras High Court · (2016) 3 MadWNCri 559 : (2016) 4 MLJCriminal 509
Penal Code, 1860 (IPC) - Section 323, Section 506(ii)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts25 Oct 2016Allowed
K.Sreedharan Nair Vs V.Sreekumaran Nair
Madras High Court · (2017) 172 AIC 561 : (2016) 3 MadWN(Civil) 593 : (2016) 8 MLJ 550
Specific Relief Act, 1963 - Section 37
High Courts25 Oct 2016Dismissed
Mrs. Ponnammal - Appellant @HASH Mr. K.V. Janarthanam
Madras High Court · (2017) 1 LW 120 : (2016) 3 MadWN(Civil) 718 : (2016) 8 MLJ 361
Registration Act, 1908 - Section 49
High Courts25 Oct 2016Dismissed
Kandipalayam Rajavaikkal Siru Vivasaiyigal Neeretru Pasana Sangam Vs Nanjay Edayar Vivasaiyigal Sangam
Madras High Court · (2017) 2 CTC 404
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9
High Courts25 Oct 2016Allowed
Kottar Elankadai Musliem Samudhaya Trust Vs The Commissioner
Madras High Court · (2017) 1 MLJ 48
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 34Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 4
High Courts25 Oct 2016Dismissed
M. Karuppiah Thevar Vs John Victor
Madras High Court · (2017) 1 CTC 67
Evidence Act, 1872 - Section 136
High Courts25 Oct 2016Allowed
L. Marimuthu Vs The Administrator, Tamil Nadu State Transport Corporation Employees Pension Fund
Madras High Court · (2017) 1 LLN 207
High Courts25 Oct 2016Allowed
T. Swamydoss Vs Principal Secretary to Government
Madras High Court · (2017) 1 MLJ 200
High Courts25 Oct 2016Disposed Off
P. Premkumar Vs The Executive Director RS(SR) Indian Oil Corporation Limited
Madras High Court · (2017) LabLR 294
High Courts25 Oct 2016Dismissed
Sevugan Vs Chinnathambi
Madras High Court · (2016) 3 MadWN(Civil) 527
High Courts25 Oct 2016Disposed Off
Toshniwal Hyvac Pvt. Ltd. Vs Commissioner of C. Ex.
Madras High Court · (2017) 347 ELT 261
High Courts24 Oct 2016Dismissed
M. Subramani - Petitioner @HASH Commissioner of Police, Coimbatore District, Coimbatore
Madras High Court · (2016) 8 MLJ 325
Tamil Nadu Special Police Subordinate Service Rules, 1978 - Rule 13(b)
High Courts24 Oct 2016Partly Allowed
Sathish Kumar - Appellant @HASH State rep. by The Inspector of Police, All Women Police Station, Ariyalur.
Madras High Court · (2016) 3 MadWNCri 591 : (2016) 4 MLJCriminal 632
Criminal Procedure Code, 1973 (CrPC) - Section 164Protection of Children from Sexual Offences Act, 2012 - Section 7
High Courts24 Oct 2016Dismissed
Kalyanasundaram - Appellant @HASH M. Kumaravel
Madras High Court · (2016) 6 CTC 433
Civil Procedure Code, 1908 (CPC) - Order 14, Section 100
High Courts24 Oct 2016Disposed Off
Ramki Vs Additional Commr. of Cus. (Pau), Chennai
Madras High Court · (2017) 346 ELT 225
High Courts24 Oct 2016Dismissed
Thangavel Vs Arumbavur Town Panchayat
Madras High Court · (2017) 1 MLJ 491
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts24 Oct 2016Dismissed
C. Soman Vs District Collector
Madras High Court · (2017) 7 FLT 209
Constitution of India, 1950 - Article 226