High Courts24 Oct 2016Disposed Off
Lenovo (India) Pvt. Ltd. Vs Union of India
Madras High Court · (2017) 346 ELT 12
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 15 of 96
High Courts21 Oct 2016Allowed
C. Vijayakumar Vs State of Tamil Nadu
Madras High Court · (2017) 1 MLJ 327 : (2017) 1 WritLR 178
Constitution of India, 1950 - Article 226
High Courts21 Oct 2016Dismissed
General Manager Vs Presiding Officer, Labour Court
Madras High Court · (2017) 153 FLR 166 : (2017) 1 LLJ 99
Constitution of India, 1950 - Article 226
High Courts21 Oct 2016Allowed
S. Jacob Rajan Babu Vs Government of Tamil Nadu
Madras High Court · (2016) 8 MLJ 523 : (2017) 1 WritLR 59
Constitution of India, 1950 - Article 14, Article 16Madras City Municipal Corporation Act, 1919 - Section 86
High Courts21 Oct 2016Disposed Off
S. Theerthagiri Vs Director of School Education
Madras High Court · (2017) 1 CTC 160 : (2016) 8 MLJ 456
Constitution of India, 1950 - Article 226
High Courts21 Oct 2016Disposed Off
S. Manimegalai Vs Medical Council of India
Madras High Court · (2016) 8 MLJ 438
Constitution of India, 1950 - Article 226Indian Medical Council (Amendment) Act, 2016 - Section 10(d)
High Courts21 Oct 2016Disposed Off
C. Natarajan Vs K. Dhinasundari
Madras High Court · (2017) AIRCC 989
Specific Relief Act, 1963 - Section 34
High Courts21 Oct 2016Allowed
Cadila Healthcare Ltd. Vs Sun Pharmaceutical Industries Limited
Madras High Court · (2017) 69 PTC 368
Trade Marks Act, 1999 - Section 135
High Courts21 Oct 2016Disposed Off
Kannan Vs Manikammal
Madras High Court · (2017) 3 CTC 327
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts20 Oct 2016Partly Allowed
M. Kamala - Appellants @HASH Uma Ravichandran
Madras High Court · (2016) 6 CTC 237 : (2016) 3 MadWN(Civil) 760 : (2016) 8 MLJ 573
Evidence Act, 1872 - Section 115, Section 115, Section 64, Section 65Transfer of Property Act, 1882 - Section 5, Section 6(a)
High Courts20 Oct 2016Allowed
M/s. Hotel A.R.A.P. (P) Ltd., rep by its Managing Director A. Prabhakaran - Petitioner @HASH M/s.Buhari Sons Pvt. Ltd., rep by its Director M.B. Haja
Madras High Court · (2016) 2 RCRRent 539
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 19
High Courts20 Oct 2016Dismissed
Larsen & Toubro Employees Union Vs Labour Officer (Conciliation)
Madras High Court · (2017) 1 LLJ 82 : (2017) 1 LLN 763 : (2017) 1 WritLR 80
High Courts20 Oct 2016Dismissed
Executive Engineer and Administrative Officer Vs K.P. Natarajan
Madras High Court · (2016) 6 CTC 711 : (2016) 3 MadWN(Civil) 389
Land Acquisition Act, 1894 - Section 34
High Courts20 Oct 2016Dismissed
M/s. Bass Constructions Vs Board of Trustees of the Port of Madras
Madras High Court · (2016) 8 MLJ 501
Arbitration and Conciliation Act, 1996 - Section 34, Section 34(2), Section 34(3)Contract Act, 1872 - Section 73, Section 74
High Courts20 Oct 2016Disposed Off
V.K. Rahaman Vs Pailwan Sahib Charities Trust, 1911
Madras High Court · (2016) 3 MadWN(Civil) 665
High Courts20 Oct 2016Disposed Off
C. Panneerselvam Vs Manoharan
Madras High Court · (2017) AIRCC 972 : (2017) 1 CTC 18
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 1 (2)Evidence Act, 1872 - Section 27Sales of Goods Act, 1930 - Section 5
High Courts20 Oct 2016Allowed
Jayaraman Vs State
Madras High Court · (2016) 3 MadWNCri 630 : (2017) 1 MLJCriminal 54
Penal Code, 1860 (IPC) - Section 376
High Courts20 Oct 2016Dismissed
Siddammal Vs A/M Selliandiammal Thirukoil
Madras High Court · (2017) 1 MLJ 502
Civil Procedure Code, 1908 (CPC) - Section 100, Section 9Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 - Section 108, Section 79
High Courts20 Oct 2016Disposed off
R. Krishnaraj Vs The Deputy Registrar of Co-operative Societies
Madras High Court · (2017) 1 MLJ 478
Tamil Nadu Co-operative Societies Act, 1983 - Section 152, Section 81, Section 87