High Courts18 Oct 2016Disposed Off
M. Girija Vs Kalisuresh
Madras High Court · (2016) 3 MadWN(Civil) 602
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 17 of 96
High Courts17 Oct 2016Allowed
Satbir Singh Bakshi - Petitioner @HASH Saroja
Madras High Court · (2016) 7 MLJ 886
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, Order 9 Rule 7Limitation Act, 1963 - Section 5
High Courts17 Oct 2016Dismissed
Thangammal Vs Saraswathi
Madras High Court · (2016) 6 CTC 763 : (2016) 3 MadWN(Civil) 799
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 9
High Courts17 Oct 2016Allowed
S. Krishnan Vs Rajeshwari
Madras High Court · (2016) 3 MadWN(Civil) 500
High Courts17 Oct 2016Allowed
Polyhose India Private Limited Vs The Inspector General of Registration
Madras High Court · (2017) 173 AIC 443 : (2017) 2 CTC 305 : (2017) 1 MLJ 488
Stamp Act, 1899 - Section 18, Section 23, Section 47A
High Courts07 Oct 2016Dismissed
Poolankudi Poovhilugandha Ayyanar Vs Savarimuthu
Madras High Court · (2016) 8 MLJ 558
Specific Relief Act, 1963 - Section 38
High Courts07 Oct 2016Disposed Off
J.A. Motor Sport Vs State of Tamil Nadu
Madras High Court · (2017) 345 ELT 205
High Courts07 Oct 2016Disposed Off
Karuppusamy Vs Devaraj
Madras High Court · (2017) 1 LW 573 : (2016) 3 MadWN(Civil) 792
High Courts06 Oct 2016Dismissed
S. Visalakshi Vs Government of Tamil Nadu
Madras High Court · (2017) 1 CTC 250 : (2016) 8 MLJ 722 : (2017) 1 WritLR 100
High Courts06 Oct 2016Disposed Off
Kuyil Baby Ammal Vs Mathimugam
Madras High Court · (2016) 3 MadWN(Civil) 364
High Courts06 Oct 2016Disposed Off
P. Karuppannan Vs M.K. Venkatachalam
Madras High Court · (2016) 3 MadWNCri 190
High Courts05 Oct 2016Allowed
D. Thimmeswara Rao Vs Commissioner of Customs, Chennai-VIII
Madras High Court · (2017) 346 ELT 177 : (2017) 1 WritLR 415
High Courts04 Oct 2016Dismissed
M/s. Hardy Exploration & Production (India) Inc. Vs M/s. Samson Maritime Limited
Madras High Court · (2017) 1 MLJ 334
Arbitration and Conciliation Act, 1996 - Section 21, Section 34
High Courts04 Oct 2016Dismissed
SBI Global Factors Limited, (Formerly known as M/s. Global Trade Finance Limited), Metropolitan Building, 6th Floor, Bandra Kurla Complex, Bandra (E), Mumbai-400 051 - Petitioner @HASH M/s. RKR Gold Private Limited No.10, Sreenivasa Raghavan Street, R.S.P
Madras High Court · (2016) 199 CompCas 282
Companies Act, 1956 - Section 433(e), Section 434(1)(a), Section 439(1)(b)
High Courts04 Oct 2016Dismissed
Dravida Munnetra Kazhagam Vs Secretary to Government
Madras High Court · (2016) 5 CTC 689 : (2016) 2 CWC 611 : (2016) 7 MLJ 772
Constitution of India, 1950 — Article 243(T)Madras City Municipal Corporation Act, 1919 — Section 5(3)Tamil Nadu Panchayats (Election) Rules, 1995 — Rule 24
High Courts04 Oct 2016Disposed Off
Branch Manager, United India Insurance Co. Ltd. Vs Velmari
Madras High Court · (2017) ACJ 1173 : (2016) 2 TNMAC 601
Motor Vehicles Act, 1988 - Section 149(2)(a)(i)(c)
High Courts04 Oct 2016Disposed Off
P. Rajamani Vs J. Pushpa
Madras High Court · (2016) 3 MadWN(Civil) 457
High Courts03 Oct 2016Disposed Off
S. Abdul Rahman - Petitioner @HASH The Sub-Registrar-Triplicane Office of the Sub-Registrar of Triplicane Chennai
Madras High Court · (2017) 169 AIC 635 : (2017) 3 ALLMR 99 : (2017) 1 CTC 5 : (2016) 7 MLJ 748 : (2017) 2 RCRCivil 840
Constitution of India, 1950 - Article 226Special Marriage Act, 1954 - Section 15, Section 16
High Courts03 Oct 2016Dismissed
Samiyappan Vs S. Sarmila Banu
Madras High Court · (2016) 3 MadWNCri 102